High Courts02 Apr 2012Dismissed
Patspin India Ltd. Vs Commissioner of Income Tax
High Court Of Kerala · (2012) 04 KL CK 0004
COURT ARCHIVE
High Court Of Kerala judgments, 2012
2,273 judgments · page 81 of 114
High Courts30 Mar 2012
K.S. Kadar Pillai Vs Rosebud Projects Pvt. Ltd. and Others
High Court Of Kerala · (2013) 1 BC 489
High Courts30 Mar 2012Allowed
Kerala State Electricity Board and Others Vs Managing Director, M/s Annapuram Rubber Products (P) Ltd. and Others
High Court Of Kerala · AIR 2012 Ker 169 : (2012) 2 ILR (Ker) 591 : (2012) 2 KLJ 806
Electricity Act, 1910 — Section 26(6)
High Courts30 Mar 2012Dismissed
Vice Chancellor, Kerala Agrl. University Vs P. Nandakumar and Others
High Court Of Kerala · (2012) 2 KLJ 553
Kerala Agricultural University Act, 1971 — Section 14, 16
High Courts30 Mar 2012Dismissed
Babu Vs State of Kerala
High Court Of Kerala · (2012) 3 KLJ 175 : (2012) 3 KLJ 156
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161, 173(2)Prevention of Corruption Act, 1988 — Section 13(1)(e), 13(2)
High Courts30 Mar 2012Dismissed
The Kerala State Electricity Board Vs Hantos Rubber Industries
High Court Of Kerala · (2012) 03 KL CK 0255
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Electricity Act, 2003 — Section 145
High Courts30 Mar 2012Allowed
Martin Antony Vs M.K. Najeeb and The Manager, United India Insurance Co. Ltd.
High Court Of Kerala · (2012) 03 KL CK 0237
High Courts30 Mar 2012
Cochin Shipyard Staff Co-Operative House Construction Society Ltd. Vs K.P. Varghese and The Arbitrator/Assistant Registrar (General), Kanayannur, Office of The Assistant Registrar (General), Kanayannur, Ernakulam, Kochi-682031
High Court Of Kerala · (2012) 03 KL CK 0223
High Courts30 Mar 2012
Chakkiparambath Abdul Rasheed Vs Chenakkal Juma-ATH Palli Paripalana Committee and Others
High Court Of Kerala · (2012) 03 KL CK 0212
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 1 Rule 8(1), Order 1 Rule 8(2), Order 1 Rule 8(4), Order 12 Rule 6Evidence Act, 1872 — Section 18, 19, 20, 21, 22Kerala Waqf Act, 1995 — Section 83, 94(2)
High Courts30 Mar 2012
Abraham C. Joseph Vs Union of India
High Court Of Kerala · (2012) 2 ILR (Ker) 610 : (2012) 2 KLJ 575 : (2012) 2 KLT 590
Constitution of India, 1950 — Article 141, 21, 22(4), 22(5)
High Courts30 Mar 2012
M.B. Unnimon Vs A.V. Purushothaman and The United India Insurance Company Limited
High Court Of Kerala · (2012) 03 KL CK 0062
Motor Vehicles Act, 1988 — Section 166
High Courts30 Mar 2012Allowed
P. Balasubramanian Vs T.K. Aneesh Kumar @ Babu and Others
High Court Of Kerala · (2012) 03 KL CK 0043
High Courts30 Mar 2012Allowed
Kailasanathan, K.G. Vs Sajish Babu and Kuttan and Another
High Court Of Kerala · (2013) 1 BC 355 : (2012) CriLJ 4095 : (2012) 3 ILR (Ker) 557 : (2012) 2 KLJ 704
Criminal Procedure Code, 1973 (CrPC) — Section 138, 142, 255(1)Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts30 Mar 2012
Hindustan Petroleum Corporation Limited Vs Assistant Commissioner of Commercial Taxes (Assessment I), Special Circle II, Commercial Taxes, Ernakulam and Others
High Court Of Kerala · (2012) 50 VST 213
High Courts30 Mar 2012Allowed
Beefathima. K. Vs State of Kerala and Others
High Court Of Kerala · (2012) 03 KL CK 0002
Penal Code, 1860 (IPC) — Section 392, 454
High Courts29 Mar 2012Allowed
Ragunath Vs Bindu and another
High Court Of Kerala · (2012) 2 ILR (Ker) 616 : (2012) 2 KLJ 579
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 14Constitution of India, 1950 — Article 227
High Courts29 Mar 2012Dismissed
Jayakumari Vs Nazar
High Court Of Kerala · (2012) 2 KLJ 691
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(d)
High Courts29 Mar 2012
Alice Markose Vs Yesudas Prasad and others
High Court Of Kerala · AIR 2012 Ker 189 : (2012) 2 ILR (Ker) 684 : (2012) 2 KLJ 763
High Courts29 Mar 2012Disposed Of
Soudamini Vs Kunhathi
High Court Of Kerala · (2012) 3 KLJ 96 : (2012) 3 KLT 96
Armed Forces Tribunals Act, 2007 — Section 2, 3(O), 14, 14(1), 33, 34, 35Constitution Of India, 1950 — Article 226, 227
High Courts29 Mar 2012Dismissed
Thomas Joseph Vs Joby Thomas and Biju Joseph
High Court Of Kerala · (2012) 03 KL CK 0252