High Courts28 Mar 2012Dismissed
Union of India and Others Vs Radhamoni S. Menon and Another
High Court Of Kerala · (2012) 3 KLJ 59
COURT ARCHIVE
High Court Of Kerala judgments, 2012
2,273 judgments · page 83 of 114
High Courts27 Mar 2012Dismissed
Smt. Maryam Vs Home Secretary to Government of India Central Secretariat, New Delhi-110001 and Others
High Court Of Kerala · (2012) 2 ILR (Ker) 674 : (2012) 2 KLJ 330
Constitution of India, 1950 — Article 226
High Courts27 Mar 2012Dismissed
Sunil Sajeev Vs Kumaran and Others
High Court Of Kerala · (2012) 03 KL CK 0253
High Courts27 Mar 2012
M/S. Madhava Rao Scindia Memorial Charitable Trust, K. Pramod and T. Dasan Vs M/s. Sanjivani Hospital and Others
High Court Of Kerala · (2012) 03 KL CK 0236
High Courts27 Mar 2012Dismissed
Kolakkattil Ummerm and Kolakkattil Assainar Vs State of Kerala
High Court Of Kerala · (2012) 03 KL CK 0230
Penal Code, 1860 (IPC) — Section 302, 307, 34, 341, 427
High Courts27 Mar 2012Dismissed
Vyasan Vs State of Kerala
High Court Of Kerala · (2012) 2 ILR (Ker) 726 : (2012) 2 KLJ 332
Evidence Act, 1872 — Section 134, 154, 161, 27Penal Code, 1860 (IPC) — Section 302, 324
High Courts27 Mar 2012Dismissed
N.K. Sreelekha Vs The State of Kerala
High Court Of Kerala · (2012) 03 KL CK 0126
High Courts27 Mar 2012
Ajay Gopalakrishnan, 15/24, Fort Road, N. Paravur 683513 Vs State of Kerala and Others
High Court Of Kerala · (2012) 03 KL CK 0125
High Courts27 Mar 2012Allowed
Chandran Vs State of Kerala
High Court Of Kerala · (2012) 03 KL CK 0111
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 302, 323, 34
High Courts27 Mar 2012Allowed
Vishnuprasad @ Ranjith Vs T.J. Joseph, I.K. Nelson and The Oriental Insurance Co. Ltd.
High Court Of Kerala · (2012) 03 KL CK 0105
High Courts27 Mar 2012Allowed
K.C. Praveen Kumar Vs V. Mohammed and The New India Assurance Co., Ltd, Cherooty Road, Kozhikode
High Court Of Kerala · (2012) 03 KL CK 0104
High Courts27 Mar 2012Allowed
Arifa Beevi and Others Vs State of Kerala and The Secretary, Trida, Thiruvananthapuram
High Court Of Kerala · (2012) 03 KL CK 0103
Land Acquisition Act, 1894 — Section 23(1A), 23(2), 28, 4(1)
High Courts26 Mar 2012Allowed
Standard Metals Vs Kerala Small Industries Development Corporation and Others
High Court Of Kerala · (2012) 2 KarLJ 379 : (2012) 2 KLJ 379
High Courts26 Mar 2012Dismissed
Reshmi Devi Vs University of Kerala
High Court Of Kerala · AIR 2012 Ker 190 : (2012) 3 ILR (Ker) 316 : (2012) 2 KarLJ 323 : (2012) 2 KLJ 323
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 2, Order 43 Rule 1(a), Order 7 Rule 10, 19, 20
High Courts26 Mar 2012Allowed
Baiju Vs A.D. Jose and The Managing Director, K.S.R.T.C., Transport Bhavan, Thiruvananthapuram
High Court Of Kerala · (2012) 03 KL CK 0219
High Courts26 Mar 2012Allowed
Juneesh and Others Vs K. Swaminathan, T. Vasudevan, United India Insurance Company Ltd. and The New India Assurance Co. Ltd.
High Court Of Kerala · (2012) 03 KL CK 0175
High Courts26 Mar 2012Dismissed
Purakkarayil Varkey Kurian and Purakkariyil Jose Bain Vs P.J Babu @ Varkey Joseph and Others
High Court Of Kerala · (2012) 03 KL CK 0109
High Courts26 Mar 2012Dismissed
Lolamma Nair, Gopinathan Nair, Sunil Kumar Nair and Ajith Kumar Nair Vs Santha and Sasidharan Nair
High Court Of Kerala · (2012) 03 KL CK 0108
Easements Act, 1882 — Section 15
High Courts26 Mar 2012Allowed
Ramesh Babu, Karimaruthumkattil, Karoor P.O., Pala Kottayam District Vs F. Stanley, Photo Park Colour Lab, Prasanthi Mansion, M.G. Road Trivandrum, Syamkumar Nair and The United India Insurance Co. Ltd.
High Court Of Kerala · (2012) 03 KL CK 0106
High Courts26 Mar 2012
M. Balakrishnan and Others Vs Dr. M. Jayasankaran Dr. M. Jayasankaran Vs M. Balakrishnan
High Court Of Kerala · (2012) 03 KL CK 0084