High Courts23 Mar 2012
Madhusudhanan Vs S. Usha and United India Insurance Co. Ltd.
High Court Of Kerala · (2012) 03 KL CK 0174
COURT ARCHIVE
High Court Of Kerala judgments, 2012
2,273 judgments · page 85 of 114
High Courts23 Mar 2012Dismissed
M.P. Vijayalekshmi, Upper Primary School Assistant, NSS, Upper Primary School, Punnapra, P.O., Alappuzha-688004, Residing at Muralisadanam(H), Punnapra, P.O., Alappuzha, PIN-688004 Vs State of Kerala and Others
High Court Of Kerala · (2012) 3 KLJ 149 : (2012) 3 KLT 200
Kerala Education Rules, 1959 — Rule 4, 62, 8Kerala Service Rules, 1958 — Rule 60
High Courts23 Mar 2012
Sivakumar S. Vs Cochin University of Science and Technology and State of Kerala
High Court Of Kerala · (2012) 03 KL CK 0123
High Courts23 Mar 2012Allowed
Sreelakshmi C.S. Rep. by Father and Natural Guardian Sathya Damodharan Vs The Director of Public Instructions, Kerala State, Trivandrum. PIN 695001, The Director, Vocational Higher Secondary Education, Trivandrum PIN. 695001, The Deputy Director of Education, Trivandrum PIN: 695001 and The General Convenor, XXXI, Kerala School State Level Work Experience Fair-2011-12 Keala State. PIN: 695001
High Court Of Kerala · (2012) 03 KL CK 0122
High Courts23 Mar 2012Allowed
Devayani Vs P.A. John and United India Insurance Co. Ltd.
High Court Of Kerala · (2012) 03 KL CK 0107
High Courts23 Mar 2012Dismissed
President, S.N.D.P. Sakha Yogam No. 756, Moolamattam and Secretary SNDP, Saktha Yogam, 756 Moolamattom Vs Lalithambika
High Court Of Kerala · (2012) 03 KL CK 0089
Kerala Land Reforms Act, 1963 — Section 2(42), 4A(1)
High Courts23 Mar 2012
Anwar V.A. Vs Fathima, Abdul Majeed, The Sub Inspector of Police Aluva Police Station and Deputy Superintendent of Police
High Court Of Kerala · (2012) 03 KL CK 0057
High Courts23 Mar 2012
Sujith Vs State of Kerala
High Court Of Kerala · (2012) 2 KLT 547
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 102, 102(1), 102(3), 39, 451Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001 — Section 20, 21, 22, 23, 24
High Courts23 Mar 2012Dismissed
Nujumudeen Vs R.V. Suresh Kumar Panicker and Others
High Court Of Kerala · (2012) 03 KL CK 0003
High Courts22 Mar 2012Dismissed
Devu and Thanka Vs K. Sakunthala and Others
High Court Of Kerala · (2012) 03 KL CK 0256
Kerala Land Reforms Act, 1963 — Section 125B
High Courts22 Mar 2012Allowed
The Oriental Insurance Company Limited Vs P.T. Gopinathan and P.P. Sekharan
High Court Of Kerala · (2012) 03 KL CK 0248
Motor Vehicles Act, 1988 — Section 140, 166, 2(30)
High Courts22 Mar 2012
R. Jayakumar Vs P.M. Mathew
High Court Of Kerala · (2012) 03 KL CK 0247
Evidence Act, 1872 — Section 11(3), 11(4), 114, 20
High Courts22 Mar 2012Allowed
Rajesh Vs A.J. Raichel, C.K. Varkey and The New India Assurance Company Limited
High Court Of Kerala · (2012) 03 KL CK 0246
High Courts22 Mar 2012Dismissed
Anakkayam Puliyil Juma-Ath Palli Vs V.P. Abdulla and Others
High Court Of Kerala · (2012) 3 ILR (Ker) 470 : (2012) 2 KarLJ 394 : (2012) 2 KLJ 394
Constitution of India, 1950 — Article 227
High Courts22 Mar 2012
Ashraf. M.V. Vs The New India Asurance Co. Ltd., South Bazar, Temple Road, Payyannur, C.D. Baby, Chenginimattam, Trichur Dist.and Muhammed Kutty, Mullai Kunnontakath Puthiya Purayil, Manakkadavu, P.O. Aroli, Kannur District
High Court Of Kerala · (2012) 03 KL CK 0239
High Courts22 Mar 2012
Karambath Sathyavalsalan Vs Karuvalli Natarajan
High Court Of Kerala · (2012) 03 KL CK 0217
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(3), 20
High Courts22 Mar 2012
T.S. Scaria Vs State of Kerala and Others
High Court Of Kerala · (2012) 03 KL CK 0216
High Courts22 Mar 2012
Dejo Kappen and Khalid Mundappilly Vs State of Kerala, All India Lawyers Union and Antony Puthoor
High Court Of Kerala · (2012) 2 KLJ 421
Constitution of India, 1950 — Article 13(2), 141, 19(1), 19(2), 21Kerala Public Ways (Restriction of Assemblies and Processions) Act, 2011 — Section 3, 4, 4(1), 4(2), 4(3)Penal Code, 1860 (IPC) — Section 339, 341, 431
High Courts22 Mar 2012Dismissed
Sasikala Vs Kerala Public Service Commission
High Court Of Kerala · (2012) 2 KLJ 573 : (2012) 2 KLT 585
High Courts22 Mar 2012
Jean Sam Vs State of Kerala and Others
High Court Of Kerala · (2012) 03 KL CK 0193