COURT ARCHIVE

High Court Of Kerala judgments, 2012

2,273 judgments · page 67 of 114

High Courts21 Jun 2012

P.K. Gopalakrishnan, Sumod Kumar, K.M. Shajahan Thaithara and V.M. Murali Manu Mandiram Vs The Kerala Headload Workers Welfare Board and The Manager The Kerala State Ware Housing Corporation

High Court Of Kerala · (2012) 06 KL CK 0222

Kerala Headload Workers Act, 1978 — Section 21

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High Courts21 Jun 2012

V. Sudha Vs The Sale Officer and Inspector For Arbitration And Execution II and The Ambalappuzha Taluk Aided Secondary School Employees Co-Operatvie Bank Ltd.

High Court Of Kerala · (2012) 06 KL CK 0220

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High Courts21 Jun 2012Dismissed

Mavelikkara Municipality Vs Union of India and The Alappuzha District Co-Operative Bank Limited

High Court Of Kerala · (2012) 06 KL CK 0219

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7B, 8F

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High Courts21 Jun 2012

Sulaiman Kunju and Others Vs State of Kerala and Others

High Court Of Kerala · (2012) 06 KL CK 0190

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High Courts21 Jun 2012Dismissed

Ramakrishnan Ezhuthassan Vs Aravindakshan Ezhuthassan(Died) and Others

High Court Of Kerala · (2012) 06 KL CK 0149

Evidence Act, 1872 — Section 90

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High Courts21 Jun 2012

Dileep Vs State of Kerala and N. Radha Mannasserry Kizhakkathil

High Court Of Kerala · (2012) 06 KL CK 0105

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High Courts21 Jun 2012

George Vs Station House Officer Kothamangalam Police Station, Pin-686691 and Circle Inspector of Police Kothamangalam Police Station, Pin-686691

High Court Of Kerala · (2012) 06 KL CK 0104

Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001 — Section 17(4), 20Penal Code, 1860 (IPC) — Section 34

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High Courts21 Jun 2012

Rajesh Venugopal, and Vijayalakshmi Venugopal Vs Commissioner of Police, Kochi City, Ernakulam 682031, The Deputy Commissioner of Police, Kochi City, Ernakulam 682031, Circle Inspector of Police, Ernakulam Town South Police Station, Thevara Ernakulam 682015 and Mr. Alex Cyriac

High Court Of Kerala · (2012) 06 KL CK 0103

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High Courts21 Jun 2012Allowed

Nirmala Namboodiripadu, Preethi and Maya Vs State of Kerala

High Court Of Kerala · (2012) 06 KL CK 0098

Kerala Private Forests (Vesting and Assignment) Act, 1971 — Section 3(3)

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High Courts21 Jun 2012

Prathapan Vs State of Kerala and Others

High Court Of Kerala · (2012) 06 KL CK 0067

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High Courts21 Jun 2012Allowed

Francis, M. V. @ Baby and Another Vs Indira, C. K. and Others

High Court Of Kerala · (2013) 1 ACC 387 : (2013) ACJ 721 : (2012) 4 ILR (Ker) 94 : (2012) 3 KLJ 576

Motor Vehicles Act, 1988 — Section 173

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High Courts21 Jun 2012

Narayani Amma Nair Vs Secretary, Vadakara Co-Operative Agricultural Rural Development Bank and State of Kerala

High Court Of Kerala · (2012) 06 KL CK 0006

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High Courts20 Jun 2012

Devarajan Vs State of Kerala

High Court Of Kerala · (2012) CriLJ 4265 : (2012) 3 KLJ 241 : (2012) 3 KLJ 149

Criminal Procedure Code, 1973 (CrPC) — Section 482Representation of the People Act, 1951 — Section 125A, 32, 33, 33A, 79(b)

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High Courts20 Jun 2012

Jyothi Mariam John (Dr.) Vs Union Christian College and others

High Court Of Kerala · (2012) 3 ILR (Ker) 155

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High Courts20 Jun 2012Dismissed

The National Insurance Company Ltd. Vs K.K. Madhavan, Lalitha.M., Ratheesh. M and K.B. Suresh

High Court Of Kerala · (2012) 06 KL CK 0187

Criminal Procedure Code, 1973 (CrPC) — Section 161

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High Courts20 Jun 2012

State of Kerala Vs Mahesh

High Court Of Kerala · (2012) 3 KLJ 371 : (2012) 3 KLT 675

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High Courts20 Jun 2012Dismissed

K.B. Sudheer Babu (Former Managing Director, Ksfe Ltd.), Kunnel House, Kumbalangi South P.O., Cochin Vs State of Kerala

High Court Of Kerala · (2012) 06 KL CK 0113

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High Courts20 Jun 2012

T.K. Kunjammath Vs Vatakara Co-Op. Agricultural and Rural Development Bank Ltd. F.1857, Kakkattil P.O., Vatakara, Kozhikode District - 673101 and The Special Sale Officer, Vatakara Co-Op. Agricultural and Rural Development Bank Ltd. F. 1857, Kakkattil P.O., Vatakara, Kozhikode District - 673101

High Court Of Kerala · (2012) 06 KL CK 0112

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High Courts20 Jun 2012

N.B. Vijayakumar, Partner, Hotel Sreedevi, Chottanikkara and Others Vs State of Kerala and Others

High Court Of Kerala · (2012) 06 KL CK 0095

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High Courts20 Jun 2012

M/s. Poonam Grahanirman (P) Ltd. Vs The Commercial Tax Officer (W.C.), Commercial Taxes, Alappuzha-688 001. The Commissioner of Commercial Taxes and The State of Kerala

High Court Of Kerala · (2012) 06 KL CK 0049

Kerala Value Added Tax Act, 2003 — Section 25(1)

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