High Courts22 Jun 2012Dismissed
Mrs. K.C. Padmakshy Rep. by P/a Holder Sri. Kannan Vs State of Kerala
High Court Of Kerala · (2012) 06 KL CK 0198
Kerala Private Forests (Vesting and Assignment) Act, 1971 — Section 8
COURT ARCHIVE
High Court Of Kerala judgments, 2012
2,273 judgments · page 66 of 114
High Courts22 Jun 2012
Sivahari Wood and Metals Pvt. Ltd. Vs State of Kerala and Others
High Court Of Kerala · (2012) 06 KL CK 0131
High Courts22 Jun 2012
Ummair Vs Sub Inspector of Police, Wadakanchery Police Station, Wadakanchery and Others
High Court Of Kerala · (2012) 06 KL CK 0129
High Courts22 Jun 2012
K.G. Mohanan Vs Sub Inspector of Police, Venmoney -Pin-691001, Circle Inspector of Police, Mavelikkara, Pin - 690101, Thomas T. Joseph Alias Sunny, Pastor, Hebron IPC South Church, Venmoney, Pin - 691001 and V.O. George, Varikkothu, Venmoney P.O., Chengannur, Pin - 691001
High Court Of Kerala · (2012) 06 KL CK 0128
High Courts22 Jun 2012
P. Vijayan, Moolasseril House, Ambalathumbhagom, Poruvazhi Kunnathoor Vs The Secretary Regional Transport Authority, Pathanamthitta Pin 689645
High Court Of Kerala · (2012) 06 KL CK 0125
High Courts22 Jun 2012
Kurian. K. S Vs State of Kerala
High Court Of Kerala · (2012) 06 KL CK 0106
Contract Act, 1872 — Section 178Criminal Procedure Code, 1973 (CrPC) — Section 451, 91
High Courts22 Jun 2012Dismissed
Varghese George Represented by his Morther Dr. Mini K. Paul Vs State of Kerala and Commissioner for Entrance Exams
High Court Of Kerala · (2012) 3 KLJ 394
Constitution of India, 1950 — Article 14
High Courts22 Jun 2012
Shaji Scaria Vs Sub Inspector of Police, Adimali Police Station, Idukki District-685561 and The Manager, Shriram Transport Finance Co. Ltd., Chennattumattom Junction, Kattappana-685508
High Court Of Kerala · (2012) 06 KL CK 0051
High Courts22 Jun 2012
Abdul Razak Vs The Sub Inspector of Police and Head Load Workers (I.N.T.U.C.)
High Court Of Kerala · (2012) 06 KL CK 0050
High Courts22 Jun 2012
Rajeev Vs Joint Regional Transport Officer Guruvayoor, Thrissur District, Pin 680001, District Executive Officer Kerala Motor Transport Workers Welfare Fund Thrissur 680001 and Sasi
High Court Of Kerala · (2012) 06 KL CK 0042
High Courts22 Jun 2012Allowed
K. Ramanathan Vs Oriental Insurance Co. Ltd.
High Court Of Kerala · (2012) 4 KLJ 845
High Courts22 Jun 2012Dismissed
Abdul Rasheed Vs State of Kerala
High Court Of Kerala · (2013) 1 ILR (Ker) 473 : (2013) 1 KLT 236
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 105, 114(g), 3, 4Penal Code, 1860 (IPC) — Section 100, 105, 302, 351, 39
High Courts21 Jun 2012
K.M. Mehaboob Vs Chief Commissioner of Income Tax and Others
High Court Of Kerala · (2012) 06 KL CK 0264
Income Tax Act, 1961 — Section 220(2), 220(2A), 222
High Courts21 Jun 2012Allowed
State of Kerala Vs Kesavan
High Court Of Kerala · (2012) 3 KLJ 251 : (2012) 3 KLT 328
High Courts21 Jun 2012Dismissed
Sreenarayanan Vs Huzain
High Court Of Kerala · (2012) 3 KLT 326
Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5Specific Relief Act, 1963 — Section 28
High Courts21 Jun 2012Dismissed
Rajamma Vs St. George High School
High Court Of Kerala · (2012) 3 KLJ 477 : (2012) 3 KLJ 137
Kerala Education Rules, 1959 — Rule 44A
High Courts21 Jun 2012
Sushama Vs The New India Assurance Company Limited, Ottapalam Taluk, P.O. Ottapalam, Palakkad District, Pin-679101
High Court Of Kerala · (2012) 06 KL CK 0227
High Courts21 Jun 2012
Chirutha Vs Kasaragode District Co-Operative Bank Ltd.
High Court Of Kerala · (2012) 06 KL CK 0226
High Courts21 Jun 2012
M/s. Laxmi Cranes and Trailers (P) Ltd. Vs Joint Regional Transport Officer, Tripunithura, Pin -682301
High Court Of Kerala · (2012) 06 KL CK 0224
High Courts21 Jun 2012
Babu John, (Member No.7, The Cherthala Town Traders'' Welfare Co-Operative Society Ltd. No. A 1111) Arakkaparambil House, Near Iron Bridge, Cmc-29 Cherthala, G. Ramachandra Prabhu, (Member No.49, The Cherthala Town Traders'' Welfare Co-Operative Society Ltd. No. A 1111) Chemnnamcherry House, Cmc-34, Cherthala and Rani Babu, (Member No. 14, The Cherthala Town Traders'' Welfare Co-Operative Society Ltd. No. A 1111) Arakkaparambil House, Near Iron Bridge, Cmc-29 Cherthala Vs The Joint Registrar of Co-Operative Societies (General), Alappuzha, Pin-688001 and Others
High Court Of Kerala · (2012) 06 KL CK 0223