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High Court Of Kerala judgments, 2012

2,273 judgments · page 68 of 114

High Courts19 Jun 2012Allowed

Hari Kumar Vs Sudha B.

High Court Of Kerala · AIR 2013 Ker 22 : (2013) 2 DMC 173 : (2012) 3 KLJ 682

Divorce Act, 1869 — Section 10A, 28Hindu Marriage Act, 1955 — Section 11, 13B, 23
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High Courts19 Jun 2012Dismissed

Balasubramanian Vs State of Kerala

High Court Of Kerala · (2012) 06 KL CK 0184

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 232, 313Penal Code, 1860 (IPC) — Section 300, 302, 324, 326, 376
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High Courts19 Jun 2012

Harikumar Vs Sudha, B.

High Court Of Kerala · (2013) 2 ILR (Ker) 704

Hindu Marriage Act, 1955 — Section 11, 13B, 23Special Marriage Act, 1954 — Section 28
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High Courts18 Jun 2012Dismissed

Beji Vs State of Kerala

High Court Of Kerala · (2012) 3 KLJ 171 : (2012) 3 KLT 255

Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 2(d)Kerala Anti-Social Activities (Prevention) Act, 2007 — Section 10(4), 2, 2(g), 2(h), 3
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High Courts18 Jun 2012Allowed

National Insurance Co. Ltd. Vs Laila

High Court Of Kerala · (2013) 1 ACC 412 : (2013) ACJ 649 : (2013) 136 FLR 694 : (2012) 4 KLJ 135 : (2012) 4 KLT 161

Public Liability Insurance Act, 1991 — Section 4Workmens Compensation Act, 1923 — Section 2(1)(e), 3, 4(A)
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