COURT ARCHIVE

High Court Of Kerala judgments

54,272 judgments · page 2,601 of 2,714

High Courts13 Jun 1961

Kozhikode Municipality Vs Kunhibi

High Court Of Kerala · (1961) KLJ 884

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High Courts12 Jun 1961

P. NEWCOME Vs COMMISSIONER OF INCOME TAX, KERALA.

High Court Of Kerala · (1962) 45 ITR 52

Income Tax Act, 1961 — Section 7(1)

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High Courts12 Jun 1961Dismissed

Kunhiraman and Others Vs Kunhi Kanaran and Others

High Court Of Kerala · (1961) KLJ 1083

Constitution of India, 1950 — Article 226

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High Courts09 Jun 1961Dismissed

Thrivikraman Namboodiri Vs Ahammad Kutty

High Court Of Kerala · (1961) KLJ 1093

Kerala Agrarian Relations Act, 1961 — Section 19(2), 95(2)(a)

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High Courts07 Jun 1961Dismissed

R.S. Narayana Shenoi Vs State of Kerala

High Court Of Kerala · (1961) 12 STC 665

Income Tax Act, 1961 — Section 34(1)(b)

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High Courts06 Jun 1961Dismissed

T. Bapputty Vs Government of Kerala

High Court Of Kerala · AIR 1962 Ker 69 : (1961) 12 STC 722

Constitution of India, 1950 — Article 286(2)Travancore-Cochin General Sales Tax Act, 1125 — Section 2, 3

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High Courts05 Jun 1961Dismissed

Rev. Father G. Paul Averthan Vs Balakrishnan and Others

High Court Of Kerala · (1961) KLJ 642

Travancore-Cochin Interpretation and General Clauses Act, 1125 — Section 13(1)

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High Courts02 Jun 1961Dismissed

Gopalan Nair Vs Gananathan Kartha and Others

High Court Of Kerala · (1961) KLJ 963

Civil Procedure Code, 1908 (CPC) — Section 66, 66(1)

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High Courts02 Jun 1961Allowed

Bappu and Others Vs Moideenkutty and Another

High Court Of Kerala · (1961) KLJ 1001

Kerala Agrlculturists Debt Relief Act, 1958 — Section 9(3)

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High Courts31 May 1961

Kunhavulla and Another Vs Ammad and Others

High Court Of Kerala · (1961) KLJ 681

Kerala Agrarian Relations Act, 1961 — Section 34

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High Courts30 May 1961

Kannan Devan Hills Produce Company Vs Industrial Tribunal and Another

High Court Of Kerala · (1961) 2 LLJ 363

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33, 33A

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High Courts29 May 1961

Raman Menon and Others Vs Thuppan Namboodiripad

High Court Of Kerala · (1961) KLJ 835

Kerala Agrarian Relations Act, 1961 — Section 16, 17, 18, 25, 25(1)

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High Courts12 May 1961

Kolavan Vs Allu Acha Menon

High Court Of Kerala · (1961) KLJ 696

Kerala Civil Courts Act, 1957 — Section 19, 19(2)

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High Courts05 May 1961Dismissed

Parukutty Mannadissiar Vs Easwara Chettiar and Another

High Court Of Kerala · (1961) KLJ 956

Transfer of Property Act, 1882 — Section 111(d), 2(c)

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High Courts13 Apr 1961

Collector of Central Excise, Madras Vs Abdul Aziz Dawood and Another

High Court Of Kerala · (1961) KLJ 479

Sea Customs Act, 1878 — Section 193(2)

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High Courts12 Apr 1961Dismissed

Private Motor Workers Industrial Co-operative Society Vs S.T.A.T. and Others

High Court Of Kerala · (1961) KLJ 669

Constitution of India, 1950 — Article 226

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High Courts12 Apr 1961

State of Kerala Vs Raman Nair

High Court Of Kerala · (1961) KLJ 444

General Clauses Act, 1897 — Section 30, 6

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High Courts11 Apr 1961

The Bank of Meenachil Ltd. Vs Chacko Chacko Kalayakkathil and Others

High Court Of Kerala · AIR 1962 Ker 333 : (1962) 32 CompCas 953

Banking Companies Act, 1949 — Section 45H, 45O(2)Companies Act, 1913 — Section 235Companies Act, 1956 — Section 543

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High Courts11 Apr 1961Dismissed

Thomas John Vs Palai Central Bank Ltd. and Another

High Court Of Kerala · (1961) KLJ 658

Banking Companies Act, 1949 — Section 45B

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High Courts10 Apr 1961

AUTO TRANSPORT UNION (PRIVATE) LTD. Vs Income Tax OFFICER, ALWAYE.

High Court Of Kerala · (1962) 45 ITR 103 : (1961) 5 KLJ 690

Income Tax Act, 1922 — Section 45, 46

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