High Courts03 Jul 1961Dismissed

Vasu Vs Chakki Mani

High Court Of Kerala · AIR 1962 Ker 84

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1, 115Court Fees Act, 1870 — Section 12
High Courts29 Jun 1961Dismissed

Hassan Kunju Vs Ahammad

High Court Of Kerala · (1961) KLJ 1279

Kerala Civil Courts Act, 1957 — Section 18, 22, 22(3)Kerala Small Causes Courts Act, 1957 — Section 12, 29(1), 33
High Courts16 Jun 1961Allowed

Variathu alias Pothen Vs Ayyappan

High Court Of Kerala · (1961) KLJ 1018

Travancore-Cochin Indebted Agriculturists Relief Act, 1956 — Section 4Travancore-Cochin Interpretation and General Clauses Act, 1125 — Section 4(c), 4(e)