High Courts03 Apr 1961

Hussain Thangal Vs Ali and Others

High Court Of Kerala · (1961) KLJ 1291

Evidence Act, 1872 — Section 91Kerala Agrarian Relations Act, 1961 — Section 2, 2(18), 2(29), 2(50), 4Transfer of Property Act, 1882 — Section 105, 58, 76(h)
High Courts16 Mar 1961

D.C. Johar and Sons Ltd. Vs Mathew

High Court Of Kerala · AIR 1962 Ker 106

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 34 Rule 4, Order 34 Rule 5, 64, 73Transfer of Property Act, 1882 — Section 81