Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 320, 323, 324, 326Probation of Offenders Act, 1958 — Section 3, 4, 6

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High Courts02 Mar 1961Dismissed

Abdul Majeed Vs Shamsuddin and Others

High Court Of Kerala · (1961) KLJ 328

Representation of the People Act, 1951 — Section 123, 123(1), 123(2), 123(3), 83

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High Courts02 Mar 1961

Antony Vs Eappen and Others

High Court Of Kerala · (1961) KLJ 346

Limitation Act, 1963 — Section 12

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High Courts27 Feb 1961Allowed

Ramaswami and Others Vs State of Kerala

High Court Of Kerala · (1961) KLJ 370

Penal Code, 1860 (IPC) — Section 302, 324

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High Courts22 Feb 1961Dismissed

Abdulrahiman Beary Vs Abdulkhadar Beary

High Court Of Kerala · AIR 1962 Ker 56

Limitation Act, 1908 — Article 31

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High Courts20 Feb 1961

Achuthan Vs Bappu and Others

High Court Of Kerala · (1961) KLJ 342

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High Courts17 Feb 1961

Mary Chacko Vs Ouseph and Others

High Court Of Kerala · (1961) 5 KLJ 577 : (1961) 2 LLJ 368

Payment of Wages Act, 1936 — Section 15, 17, 2, 22, 4

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High Courts17 Feb 1961Dismissed

Kesava Menon Vs Damodara Menon

High Court Of Kerala · (1961) KLJ 274

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1

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High Courts15 Feb 1961

Skaria Vs Narayanan

High Court Of Kerala · (1962) CriLJ 649

Penal Code, 1860 (IPC) — Section 415, 417, 420

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High Courts15 Feb 1961

The District Transport Officer, Alleppey Vs State Transport Appellate Tribunal, Ernakulam and Others

High Court Of Kerala · AIR 1962 Ker 335

Motor Vehicles Act, 1939 — Section 68C, 68D

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High Courts14 Feb 1961

Unneeri Vs Commr. of Income Tax, Kerala

High Court Of Kerala · (1961) KLJ 509

Income Tax Act, 1961 — Section 23(3)

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