High Courts18 Jan 1961Dismissed

Muhammad Vs Ruckey

High Court Of Kerala · AIR 1962 Ker 63 : (1962) 1 LLJ 339

Civil Procedure Code, 1908 (CPC) — Section 60(1)
High Courts13 Jan 1961Dismissed

Augustine Vs Kunju

High Court Of Kerala · (1961) KLJ 473

Kerala Agrlculturists Debt Relief Act, 1958 — Section 2(c), 4
High Courts11 Jan 1961

State of Kerala Vs Abdulla

High Court Of Kerala · (1961) 01 KL CK 0003

Criminal Procedure Code, 1898 (CrPC) — Section 348, 403Penal Code, 1860 (IPC) — Section 380, 461