High Courts13 Jul 1961Allowed
Eyyo and Others Vs Varkey and Another
High Court Of Kerala · (1961) KLJ 1041
Kerala Agrarian Relations Act, 1961 — Section 95
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,599 of 2,714
High Courts12 Jul 1961Allowed
M/s. Forbes, Ewart and Figgis (Pte.) Ltd. Vs Board of Revenue (Taxes), Kerala State
High Court Of Kerala · (1963) KLJ 356
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 72
High Courts11 Jul 1961
Banu Asan and Another Vs Income Tax Officer, Quilon and Others
High Court Of Kerala · (1962) KLJ 36
Travancore-Cochin Revenue Recovery Act, 1951 — Section 34
High Courts11 Jul 1961Dismissed
P. S. N. Motors (Pte.) Ltd. Vs The S. T. A. T., Kerala State and Others
High Court Of Kerala · (1961) KLJ 1317
Constitution of India, 1950 — Article 19(6)
High Courts10 Jul 1961Dismissed
Kuttappan Nair Vs State of Kerala and Others
High Court Of Kerala · (1962) KLJ 262
Constitution of India, 1950 — Article 162, 245
High Courts07 Jul 1961Allowed
Association of Planters, Kerala Vs Industrial Tribunal, Trivaudrum and Others
High Court Of Kerala · (1961) KLJ 1223
Industrial Disputes Act, 1947 — Section 25G
High Courts07 Jul 1961Dismissed
Gosri Dairy Vs State of Kerala
High Court Of Kerala · AIR 1962 Ker 4 : (1961) 12 STC 683
Central Sales Tax Act, 1956 — Section 15B
High Courts06 Jul 1961Dismissed
Chacko Vs Union of India
High Court Of Kerala · (1961) KLJ 904
Transfer of Property Act, 1882 — Section 130, 3
High Courts06 Jul 1961Dismissed
Govinda Kymal Vs Velu
High Court Of Kerala · (1961) KLJ 1026
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72, Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 91, Order 21 Rule 92(2)Transfer of Property Act, 1882 — Section 6
High Courts06 Jul 1961
Krishnan Chithan Vs State of Kerala
High Court Of Kerala · (1962) CriLJ 650
Evidence Act, 1872 — Section 157Penal Code, 1860 (IPC) — Section 376
High Courts06 Jul 1961Dismissed
Kunhi Kader and Others Vs State of Kerala and Others
High Court Of Kerala · (1961) KLJ 1107
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2(1)
High Courts05 Jul 1961
State Bank of Travancore Vs John Tharakan and Another
High Court Of Kerala · (1961) KLJ 837
High Courts05 Jul 1961Allowed
Sukumaran Vs State of Kerala
High Court Of Kerala · (1961) KLJ 693
Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 27
High Courts05 Jul 1961Dismissed
Thomas Vs Abraham Varughese
High Court Of Kerala · (1961) KLJ 838
Penal Code, 1860 (IPC) — Section 500
High Courts05 Jul 1961
Travancore Coir Factory Staff Association Vs Aspinwall and Co. (Travancore), Ltd.
High Court Of Kerala · (1961) 5 KLJ 1116 : (1962) 1 LLJ 488
High Courts05 Jul 1961Allowed
M. Sudarsanan Iyengar and Sons Vs State of Kerala
High Court Of Kerala · AIR 1962 Ker 66 : (1962) 13 STC 17
Central Sales Tax Act, 1956 — Section 3Constitution of India, 1950 — Article 286(2)
High Courts04 Jul 1961Allowed
Kelappan Nair Vs Payingaten
High Court Of Kerala · (1961) KLJ 789
Malabar Tenancy Act, 1929 — Section 16, 3(21), 3(25)
High Courts04 Jul 1961Dismissed
Krishna Menon Vs Commr. of Income Tax, Bangalore and Another
High Court Of Kerala · (1961) KLJ 1165
Constitution of India, 1950 — Article 226
High Courts04 Jul 1961Dismissed
Cheriyan Vs Acheyamma Mathen
High Court Of Kerala · (1961) KLJ 764
Civil Procedure Code, 1908 (CPC) — Section 73(1)