High Courts14 Aug 1998
Commissioner of Income Tax Vs Kerala Transport Company
High Court Of Kerala · (1999) 239 ITR 183
Carriers Act, 1865 — Section 9Income Tax Act, 1961 — Section 37, 41(1)
COURT ARCHIVE
High Court Of Kerala judgments
54,312 judgments · page 1,939 of 2,716
High Courts14 Aug 1998
Book Centre and Another Vs Mahatma Gandhi University
High Court Of Kerala · (1998) 08 KL CK 0018
Mahatma Gandhi University Act, 1985 — Section 28, 3
High Courts14 Aug 1998
Regi George Vs K.K. Bhaskaran Nair and Others
High Court Of Kerala · AIR 1998 Ker 395 : (1998) 3 CivCC 555 : (1999) 1 ILR (Ker) 195 : (1998) 4 RCR(Civil) 530
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 64, Order 21 Rule 90, Order 21 Rule 90(2)
High Courts14 Aug 1998
Koduvayur S.C.B. Vs Labour Court and Others
High Court Of Kerala · (1998) 80 FLR 890 : (1999) 1 ILR (Ker) 187 : (1999) 1 LLJ 486
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts12 Aug 1998Dismissed
Kannadi Service Co-operative Bank Ltd. Vs C. Viswanathan and Others
High Court Of Kerala · (1998) 08 KL CK 0016
Kerala Education (Amendment) Rules, 1980 — Rule 28Kerala Education Rules, 1959 — Rule 28, 29, 3, 3(1)A
High Courts12 Aug 1998Allowed
George Vs State of Kerala and Others
High Court Of Kerala · (1998) 2 KLJ 365
Constitution of India, 1950 — Article 30, 30(1)
High Courts11 Aug 1998
Anil Pavalin Vs Rajan Achary
High Court Of Kerala · (1998) 3 CivCC 615
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 29
High Courts11 Aug 1998Allowed
P.P. Sons Vs The Asst. Commissioner of Sales Tax and Others
High Court Of Kerala · (1998) 08 KL CK 0017
Constitution of India, 1950 — Article 226Kerala General Sales Tax Act, 1963 — Section 23(3), 36, 36(1)
High Courts10 Aug 1998Dismissed
Abdul Salam Vs State of Kerala and Others
High Court Of Kerala · (1998) 2 KLJ 670
Customs Act, 1962 — Section 105(1), 12General Clauses Act, 1897 — Section 8, 8(1)
High Courts10 Aug 1998
Binoy Mathew Vs Sabu Abraham
High Court Of Kerala · (1999) 1 RCR(Civil) 551
Divorce Act, 1869 — Section 10, 16, 17, 18, 20Parsi Marriage and Divorce Act, 1936 — Section 17
High Courts07 Aug 1998Allowed
K. Sukumarakurup Vs Principal District Judge, Thiruvananthapuram and Others
High Court Of Kerala · AIR 1998 Ker 332 : (1999) 1 ILR (Ker) 155
Constitution of India, 1950 — Article 226Kerala Panchayat Raj Act, 1994 — Section 34(1), 34(2), 36
High Courts07 Aug 1998Dismissed
Fr. George Panakezham Vs R.T.O.
High Court Of Kerala · (1998) 2 KLJ 638
Motor Vehicles Act, 1988 — Section 2(14), 52, 52(1)
High Courts06 Aug 1998Allowed
Jony Jacob Vs State of Kerala and Another
High Court Of Kerala · (1998) 08 KL CK 0062
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 203Kerala Criminal Rules of Practice, 1982 — Rule 26Penal Code, 1860 (IPC) — Section 323, 324, 34, 341, 354
High Courts06 Aug 1998
Krishnan Nair Vs The Director of Agriculture and Others
High Court Of Kerala · (1998) 08 KL CK 0055
Kerala Financial Code — Section 303A
High Courts06 Aug 1998Dismissed
Augustine Mathai Vs Appellate Authority and Another
High Court Of Kerala · (1999) 2 LLJ 314
Kerala Shops and Commercial Establishment Act, 1960 — Section 2(4)
High Courts06 Aug 1998Dismissed
V.S. Liaquath Ali Khan Vs State of Kerala and Others
High Court Of Kerala · AIR 1999 Ker 22
Kerala Motor Vehicles Rules, 1989 — Rule 267Motor Vehicles Act, 1988 — Section 146, 52
High Courts06 Aug 1998
Dr. A.V. Gopalakrishnan and Others Vs Byju N. and Others
High Court Of Kerala · AIR 1999 Ker 10
Constitution of India, 1950 — Article 14
High Courts05 Aug 1998Dismissed
N.K. Mohanraj Vs Kandran Rajeev
High Court Of Kerala · (1999) CriLJ 824 : (1999) 1 ILR (Ker) 309 : (1999) 1 RCR(Criminal) 581
Criminal Procedure Code, 1973 (CrPC) — Section 157(2), 173(1), 173(2)Penal Code, 1860 (IPC) — Section 143, 147, 149, 182, 323
High Courts04 Aug 1998
Commissioner of Income Tax Vs Saraf Trading Corporation
High Court Of Kerala · (1998) 150 CTR 282 : (1999) 239 ITR 41
Income Tax Act, 1961 — Section 183Partnership Act, 1932 — Section 13, 2(45), 5, 66
High Courts04 Aug 1998
Commissioner of Income Tax Vs Steel Complex Ltd.
High Court Of Kerala · (1998) 150 CTR 677 : (1999) 238 ITR 1054 : (2000) 110 TAXMAN 25