High Courts02 Sept 1998
TRAVANCORE TITANIUM PRODUCTS LTD. Vs COMMISSIONER OF INCOME TAX
High Court Of Kerala · (1999) 154 CTR 383
Income Tax Act, 1961 — Section 212, 216, 256
COURT ARCHIVE
High Court Of Kerala judgments
54,312 judgments · page 1,937 of 2,716
High Courts29 Aug 1998
COMMISSIONER OF INCOME TAX Vs APPOLLO TYRES LTD.
High Court Of Kerala · (1998) 149 CTR 538
COMPANIES ACT, 1956 — Section 2, 205, 210, 211, 348Income Tax Act, 1961 — Section 14, 193, 194, 2, 210Public Debt Act, 1944 — Section 2
High Courts28 Aug 1998
Hassan Vs The Joint Regisrar of Co-operative Societies and Others
High Court Of Kerala · (1998) 4 RCR(Civil) 434
High Courts28 Aug 1998
P. Jisha John Vs State of Kerala and Others
High Court Of Kerala · AIR 1999 Ker 33
High Courts28 Aug 1998Dismissed
Geo Tech. Construction Co. Pvt. Ltd. Vs Hindustan Steel Works Construction Ltd., Cochin and Another
High Court Of Kerala · AIR 1999 Ker 72 : (1999) 1 ILR (Ker) 26
Contract Act, 1872 — Section 126
High Courts28 Aug 1998
WALLIA.WARUM PLANTATIONS Vs AGRLCULTURAL INCOME TAX AND SALES TAX OFFICER
High Court Of Kerala · (1999) 151 CTR 628
Kerala Agricultural Income Tax Act, 1950 — Section 35
High Courts28 Aug 1998
Smt. Nilofer Hameed and Another Vs Income Tax Officer
High Court Of Kerala · (1999) 152 CTR 93 : (1999) 235 ITR 161
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 147, 148, 149, 151
High Courts28 Aug 1998
HARRISONS MALAYALAM LTD. and Others Vs STATE OF KERALA and Others
High Court Of Kerala · (1998) 150 CTR 564
Kerala Plantations Tax Act, 1960 — Section 3
High Courts28 Aug 1998
Walliawarum Plantations Vs Agricultural Income Tax and Sales-tax Officer
High Court Of Kerala · (1999) 237 ITR 325
Kerala Agricultural Income Tax Act, 1991 — Section 35, 35(2), 39, 40, 41
High Courts27 Aug 1998
Raghavan Vs The Superintendent of Police and Others
High Court Of Kerala · (1998) 08 KL CK 0057
Constitution of India, 1950 — Article 19(1), 226, 227Kerala Headload Workers Act, 1978 — Section 13, 18, 2, 21, 25Kerala Headload Workers Rules, 1981 — Rule 26, 26A, 26B, 26C, 27
High Courts27 Aug 1998
Asian Development Service Vs Commissioner of Income Tax
High Court Of Kerala · (1999) 239 ITR 713
Income Tax Act, 1961 — Section 44D, 9, 9(1)
High Courts27 Aug 1998
Kerala State Bamboo Corporation Ltd. Vs Commissioner of Income Tax and Another
High Court Of Kerala · (1998) 150 CTR 109 : (1999) 236 ITR 288
Income Tax Act, 1961 — Section 139, 139(9), 44AB
High Courts27 Aug 1998
Southern Plantations Ltd. Vs Commissioner of Agricultural Income Tax
High Court Of Kerala · (1999) 236 ITR 509
Kerala Agricultural Income Tax Act, 1950 — Section 34Kerala Agricultural Income Tax Act, 1991 — Section 77, 99(4)
High Courts26 Aug 1998Dismissed
ISAC, P.J. Vs Appsons Pharmaceuticals and Others
High Court Of Kerala · (1998) 3 CivCC 646
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5Evidence Act, 1872 — Section 114
High Courts26 Aug 1998Allowed
Thambikunju Elyas Vs Abdul Razak Shukoor
High Court Of Kerala · (1999) 2 CivCC 550 : (1999) 1 KLJ 556
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts26 Aug 1998
N.P. Abu Vs Vellam Thottil Asma and Others
High Court Of Kerala · (1999) 1 DMC 148 : (1998) 2 KLJ 543
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts26 Aug 1998
Commissioner of Income Tax Vs English Indian Clays Ltd.
High Court Of Kerala · (1998) 150 CTR 372 : (1999) 239 ITR 546
Income Tax Act, 1961 — Section 209A
High Courts26 Aug 1998
N.C.J. Rajan Vs Commissioner of Wealth Tax
High Court Of Kerala · (1999) 154 CTR 245
High Courts26 Aug 1998
N.P. Abu Vs Vellan Thottil Asma and Others
High Court Of Kerala · (1999) CriLJ 61
High Courts25 Aug 1998
The Kerala Small Financiers Association and Others Vs The State of Kerala and Others
High Court Of Kerala · (1998) 08 KL CK 0056
Constitution of India, 1950 — Article 14, 19(1), 274(2), 276(2), 301Kerala Money Lenders Act, 1958 — Section 10, 10A, 10C, 11, 11ATripura Transit Rules — Rule 3, 3(1), 3(3), 3(4)