High Courts18 Sept 1998Allowed
T. Raveendran Vs Textile Committee and Others
High Court Of Kerala · (1998) 2 KLJ 898
Textile Committee Employees (Conditions of Service) Regulations, 1971 — Clause 13
COURT ARCHIVE
High Court Of Kerala judgments
54,312 judgments · page 1,936 of 2,716
High Courts18 Sept 1998Dismissed
Amison Foods Limited and Others Vs Registrar of Companies
High Court Of Kerala · (2001) 103 CompCas 846 : (1999) 1 ILR (Ker) 317
Companies Act, 1956 — Section 97, 97(3)Criminal Procedure Code, 1973 (CrPC) — Section 468, 482
High Courts16 Sept 1998Dismissed
Paulose Vs Thomas
High Court Of Kerala · (1998) 09 KL CK 0015
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 22 Rule 4, Order 22 Rule 4(4)
High Courts15 Sept 1998Allowed
Chanthu Sainaba Vs State of Kerala and Others
High Court Of Kerala · (1998) CriLJ 4692
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 8Constitution of India, 1950 — Article 21, 22, 22(4), 22(5)Customs Act, 1962 — Section 108
High Courts15 Sept 1998
Jacob Mathew Vs Mrs. Maya Philip alias Annama and Another
High Court Of Kerala · AIR 1999 Ker 192
Divorce Act, 1869 — Section 10, 15, 18, 43Guardians and Wards Act, 1890 — Section 25
High Courts14 Sept 1998Dismissed
M.D. Hari Babu Vs Returning Officer
High Court Of Kerala · (1998) 2 KLJ 724
Co-operative Societies Rules — Rule 35(3)(e)(ii)
High Courts14 Sept 1998Dismissed
Yusuf Vs Sakkeena
High Court Of Kerala · AIR 1999 Ker 54 : (1999) 1 ILR (Ker) 277
Guardians and Wards Act, 1890 — Section 17
High Courts14 Sept 1998
Suja Varghese and etc. Vs Indian Oil Corporation, Cochin and Another
High Court Of Kerala · AIR 1998 Ker 372
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts14 Sept 1998Allowed
Sivakami Vs Kumaraswamy and Another
High Court Of Kerala · (1998) 2 KLJ 603
Kerala Land Reforms Act, 1963 — Section 125(3)
High Courts14 Sept 1998Dismissed
M.D. Hair Babu Vs Returning Officer, Kudayathoor Service Co-operative Bank Ltd.
High Court Of Kerala · AIR 1999 Ker 5
High Courts14 Sept 1998
State of Kerala Vs Maxon John
High Court Of Kerala · (1999) 1 CivCC 662 : (1999) 2 RCR(Civil) 598 : (1999) 2 RCR(Criminal) 176
Penal Code, 1860 (IPC) — Section 279, 330, 331, 332
High Courts11 Sept 1998Dismissed
Gangadharan and Others Vs State of Kerala and Others
High Court Of Kerala · (1998) 2 KLJ 667
Kerala Land Reforms Act, 1963 — Section 103, 86, 86(2)
High Courts11 Sept 1998
Resilikutty Chacko and Others Vs State of Kerala
High Court Of Kerala · (1998) 2 KLJ 720
Land Acquisition Act, 1894 — Section 18Succession Act, 1925 — Section 214, 214(1), 214(1)(a), 214(1)(b)
High Courts10 Sept 1998
Beena Metals Vs Commissioner of Income Tax
High Court Of Kerala · (1999) 154 CTR 150
Income Tax Act, 1961 — Section 256, 271
High Courts10 Sept 1998Dismissed
Paradesi Thyagarajan S. Vs High Court of Kerala and State of Kerala
High Court Of Kerala · (1999) 1 ILR (Ker) 458 : (1999) 1 LLJ 113
Constitution of India, 1950 — Article 311, 311(2)Kerala Civil Services (Classification, Control and Appeal) Rules, 1960 — Rule 60Kerala Judicial Service Rules, 1991 — Rule 13A
High Courts09 Sept 1998Dismissed
Oriental Insurance Co. Ltd. Vs Nani Janaki and Others
High Court Of Kerala · (1999) ACJ 788 : (1999) 95 CompCas 85
Motor Vehicles Act, 1939 — Section 96(2)
High Courts08 Sept 1998Dismissed
Nixon M. Joseph and Another Vs Union of India (UOI) and Others
High Court Of Kerala · AIR 1998 Ker 385
Commissions of Inquiry Act, 1952 — Section 3Constitution of India, 1950 — Article 50
High Courts08 Sept 1998Partly Allowed
Kerala Soaps and Oils Ltd. Vs V.T. Valsan and Another
High Court Of Kerala · (1999) 2 LLJ 77
Workmens Compensation Act, 1923 — Section 2(1), 22, 30
High Courts07 Sept 1998Dismissed
State of Kerala Vs Ramaniamma and Another
High Court Of Kerala · (1999) ACJ 1226 : (2000) 1 LLJ 129
Workmens Compensation Act, 1923 — Section 30
High Courts07 Sept 1998Allowed
Palakkapalliyalil Alimohammed Vs Union of India (UOI) and Others
High Court Of Kerala · (1999) CriLJ 4047
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Customs Act, 1962 — Section 112, 121, 7(1)Penal Code, 1860 (IPC) — Section 323, 326, 329, 337, 34