High Courts13 Oct 1998
Joy Vs Regional Transport Authority
High Court Of Kerala · (1999) 105 ELT 275
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
High Court Of Kerala judgments
54,312 judgments · page 1,934 of 2,716
High Courts13 Oct 1998Allowed
V. Sivakumar Vs State of Kerala and Others
High Court Of Kerala · AIR 1999 Ker 49 : (1999) 1 ILR (Ker) 438
Constitution of India, 1950 — Article 14, 226Kerala Municipalities Act, 1994 — Section 276, 58
High Courts12 Oct 1998
Raghavan Nair Vs The Joint Registrar of Co-operative Societies and Others
High Court Of Kerala · (1998) 10 KL CK 0001
High Courts11 Oct 1998
P.O. BASHEER Vs COMWSSIONER OF INCOME TAX
High Court Of Kerala · (1999) 154 CTR 139
Income Tax Act, 1961 — Section 256
High Courts11 Oct 1998
DR. ANIL KUMAR Vs SARAF vs. COMMISSIONER OF GIFT TAX
High Court Of Kerala · (1999) 155 CTR 112
High Courts09 Oct 1998Allowed
Vijayakumar Vs Kamarudhin and Others
High Court Of Kerala · (1999) 1 ALT(Cri) 381 : (1999) CriLJ 1294 : (1999) 2 ILR (Ker) 69 : (1999) 2 RCR(Criminal) 262
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 158, 173(2), 173(8), 482Penal Code, 1860 (IPC) — Section 323, 34, 341, 379, 506(1)
High Courts09 Oct 1998Allowed
Parukutty Amma and Others Vs Parukutty Amma and Others
High Court Of Kerala · (1999) 1 CivCC 641 : (1999) 1 KLJ 655 : (1999) 2 RCR(Civil) 283
Civil Procedure Code, 1908 (CPC) — Section 115Succession Act, 1925 — Section 100, 101, 102, 103, 104
High Courts09 Oct 1998
Beena Metals Vs Commissioner of Income Tax
High Court Of Kerala · (1999) 240 ITR 222 : (2000) 111 TAXMAN 46
Income Tax Act, 1961 — Section 271(1)
High Courts09 Oct 1998
Thankam Vs Rajan
High Court Of Kerala · AIR 1999 Ker 62
Hindu Succession Act, 1956 — Section 18, 19, 20, 21, 22
High Courts09 Oct 1998Allowed
Neettiyath Kalathil Parukutty Amma and Others Vs Puthiyedath Parukutty Amma and Others
High Court Of Kerala · AIR 1999 Ker 236 : (1999) 2 ILR (Ker) 403
Civil Procedure Code, 1908 (CPC) — Section 115Succession Act, 1925 — Section 100, 102, 104, 106, 108
High Courts08 Oct 1998
COMMISSIONER OF INCOME TAX Vs SMT. SHEGGY ABDULLA
High Court Of Kerala · (2000) 158 CTR 213
Income Tax Act, 1961 — Section 147, 256
High Courts07 Oct 1998
JOSEPH MICHAEL and BROS. LTD. Vs AGRICULTURAL INCOME TAX OFFICER
High Court Of Kerala · (1999) 153 CTR 457
Kerala Agricultural Income Tax Act, 1950 — Section 23
High Courts07 Oct 1998
Joseph Michael and Bros. Ltd. Vs Agricultural Income Tax Officer and Another
High Court Of Kerala · (1999) 240 ITR 93
Kerala Agricultural Income Tax Act, 1950 — Section 23
High Courts07 Oct 1998Dismissed
R. Natarajan Vs State Transport Appellate Tribunal, Ernakulam and Others
High Court Of Kerala · AIR 1999 Ker 207
Constitution of India, 1950 — Article 226Kerala Motor Vehicles Rules, 1989 — Rule 143, 158, 159(2)Motor Vehicles Act, 1988 — Section 171, 70, 71, 72
High Courts07 Oct 1998
Aboobacker Vs Canara Bank and Others
High Court Of Kerala · (1998) 10 KL CK 0007
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11, 122, 34Contract Act, 1872 — Section 74Usurious Loans Act, 1918 — Section 3
High Courts07 Oct 1998Allowed
Dr. Elizabeth Vijayan Zacharia Vs Director of Health Services and Another
High Court Of Kerala · (1998) 10 KL CK 0006
High Courts07 Oct 1998
Dena Bank and Others Vs Smt. Shakuntala Madhavan and Another
High Court Of Kerala · (1998) 10 KL CK 0002
Central Civil Services (Conduct) Rules, 1964 — Rule 14(18)Criminal Procedure Code, 1973 (CrPC) — Section 313Dena Bank Officer Employees (Conduct) Regulations, 1976 — Regulation 17, 24, 3, 3(1), 6(10)
High Courts06 Oct 1998Allowed
T. Mohammed Vs Regional Transport Authority, Malappuram and Others
High Court Of Kerala · AIR 1999 Ker 116
Kerala Motor Vehicles Rules, 1989 — Rule 171Motor Vehicles Act, 1988 — Section 88(1)
High Courts06 Oct 1998Dismissed
Rajesh Kumar B. Vs Kerala Public Service Commission
High Court Of Kerala · (1999) 1 ILR (Ker) 381 : (1999) 1 LLJ 164
Kerala Public Services Act, 1968 — Section 2Kerala Transport Subordinate Service Rules — Rule 4Motor Vehicles Act, 1988 — Section 213(4)
High Courts06 Oct 1998Dismissed
Vincent Varghese Vs State Bank of India
High Court Of Kerala · (1999) 1 LLJ 1302
Banking Regulation Act, 1949 — Section 10(1)(B), 19, 19(1)(B)Penal Code, 1860 (IPC) — Section 498AProbation of Offenders Act, 1958 — Section 4(1)