High Courts25 Aug 1998Dismissed
Kottal Ayishumma Vs State of Kerala and Another
High Court Of Kerala · AIR 1999 Ker 132
Kerala Preservation of Trees Act, 1986 — Section 5
COURT ARCHIVE
High Court Of Kerala judgments
54,312 judgments · page 1,938 of 2,716
High Courts25 Aug 1998
Midhun Murali and Another Vs Fertilisers and Chemicals and Others
High Court Of Kerala · (1998) 08 KL CK 0019
Constitution of India, 1950 — Article 12, 36, 39, 45
High Courts23 Aug 1998Dismissed
Cochin Soft Drinks Co. Vs Kerala Financial Corporation
High Court Of Kerala · (1998) 08 KL CK 0042
Civil Procedure Code, 1908 (CPC) — Section 115State Financial Corporations Act, 1951 — Section 31, 32, 32(3), 32(4), 32(4)
High Courts22 Aug 1998
C. Krishnamoorthy and Another Vs Official Liquidator, High Court of Kerala and Others
High Court Of Kerala · AIR 1999 Ker 266 : (1999) 98 CompCas 356
Companies Act, 1956 — Section 483
High Courts22 Aug 1998Allowed
Dr. M.G. Viji Vs P.T. Omana
High Court Of Kerala · (1999) 1 DMC 94
Hindu Marriage Act, 1955 — Section 13, 13(1), 13B
High Courts21 Aug 1998
Black Marbles Granites (P) Ltd. Vs Biju and Others
High Court Of Kerala · (1998) 2 KLJ 540
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 3A
High Courts21 Aug 1998
A.P. Sivaraman and Others Vs Income Tax Officer and Others
High Court Of Kerala · (1999) 151 CTR 22 : (1999) 239 ITR 532 : (1998) 101 TAXMAN 634
Income Tax Act, 1961 — Section 119(2), 154
High Courts21 Aug 1998
T. Asafali Advocate Vs E.K. Nayanar and Others
High Court Of Kerala · AIR 1999 Ker 160 : (1998) 2 KLJ 566
Constitution of India, 1950 — Article 226Kerala Municipalities Act, 1960 — Section 54(8)
High Courts20 Aug 1998Dismissed
A. Raghavan Vs Union of India (UOI) and Others
High Court Of Kerala · AIR 1999 Ker 40
Telegraph Act, 1885 — Section 7B
High Courts20 Aug 1998Dismissed
A. Raghavan Vs Union of India and Others
High Court Of Kerala · (1998) 2 KLJ 451 : (1998) 4 RCR(Civil) 673
Telegraph Act, 1885 — Section 7B
High Courts19 Aug 1998Dismissed
Peter Xavier and Others Vs Aravindakshan and Others
High Court Of Kerala · (1998) 2 KLJ 509
Kerala Court Fees and Suits Valuation Act, 1959 — Section 70(1)(c)
High Courts19 Aug 1998
Travancore Rubber and Tea Co. Ltd. Vs State of Kerala
High Court Of Kerala · (1999) 239 ITR 351
Kerala Agricultural Income Tax Act, 1950 — Section 5
High Courts19 Aug 1998
COMMISSIONER OF INCOME TAX Vs KOTTIYUR LIQUORS
High Court Of Kerala · (1999) 154 CTR 378
High Courts19 Aug 1998
Commissioner of Income Tax Vs Appollo Tyres Ltd.
High Court Of Kerala · (1999) 237 ITR 706
Companies Act, 1956 — Section 205, 205(1), 205(2), 348, 349Income Tax Act, 1961 — Section 115J, 115J(1), 115JA, 28, 32AB
High Courts18 Aug 1998Dismissed
K. Krishnankutty and Others Vs State of Kerala and Others
High Court Of Kerala · (1998) 2 KLJ 301
Constitution of India, 1950 — Article 14, 141, 143, 16, 16(1)Kerala Education Act, 1958 — Section 10, 11, 2(1), 3, 3(1)Kerala University Act, 1974 — Section 57, 57(4), 83
High Courts18 Aug 1998
Commissioner of Income Tax Vs Travancore Titanium Products Ltd.
High Court Of Kerala · (1999) 239 ITR 240
High Courts18 Aug 1998
COMMISSIONER OF INCOME TAX Vs TRAVANCORE TITANIUM PRODUCTS LTD.
High Court Of Kerala · (1999) 151 CTR 386
Companies (Profits) Surtax Act, 1964 — Section 4COMPANIES ACT, 1956 — Section 132Income Tax Act, 1961 — Section 34
High Courts18 Aug 1998
K.T. Muhammed and Another Vs Kurumannil Melemannil Abdhulsalam Haji and Others
High Court Of Kerala · AIR 1999 Ker 8
Constitution of India, 1950 — Article 19(1)Kerala Panchayat Raj (Issue of Licence to Dangerous and Offensive Trades and Factories) Rules, 1996 — Rule 12Kerala Panchayat Raj Act, 1994 — Section 276, 3
High Courts18 Aug 1998
Chandramathi K.K. Vs Vadakkumpad Service Co-Operative Bank Ltd. and Another
High Court Of Kerala · (1999) 3 LLJ 1223
High Courts14 Aug 1998Dismissed
Kerala State Electricity Board Vs Chandramathy and Others
High Court Of Kerala · (2000) ACJ 148 : (1999) 2 RCR(Civil) 201
Fatal Accidents Act, 1855 — Section 1ALimitation Act, 1963 — Section 6