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High Court Of Kerala judgments

54,312 judgments · page 1,940 of 2,716

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High Courts04 Aug 1998

Commissioner of Income Tax Vs Kerala Nut Food Co.

High Court Of Kerala · (1999) 239 ITR 127

Income Tax Act, 1961 — Section 35B, 35B(1)
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High Courts04 Aug 1998

COMMISSIONER OF INCOME TAX Vs KERALA NUT FOOD CO. HIGH COURT OF KERALA

High Court Of Kerala · (1999) 151 CTR 202

Income Tax Act, 1961 — Section 256, 35B
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High Courts04 Aug 1998Dismissed

State of Kerala Vs N. Umesh Rao

High Court Of Kerala · AIR 1998 Ker 391 : (1999) 1 ILR (Ker) 95

Civil Procedure Code, 1908 (CPC) — Section 148, 149
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High Courts03 Aug 1998

Thyaka Trust Vs State of Kerala and Another

High Court Of Kerala · (1999) 152 CTR 63 : (1999) 236 ITR 185

Kerala Agricultural Income Tax Act, 1991 — Section 12A, 16, 16(10), 16(13), 16(9)
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High Courts31 Jul 1998

COMMISSIONER OF INCOME TAX Vs K. GOVINDAN and SONS

High Court Of Kerala · (1998) 150 CTR 634

Income Tax Act, 1961 — Section 139, 140A, 141, 143, 144
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High Courts31 Jul 1998

Commissioner of Income Tax Vs K. Govindan and Sons.

High Court Of Kerala · (1999) 238 ITR 1005

Income Tax Act, 1961 — Section 139(8), 147, 148
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High Courts31 Jul 1998Dismissed

Union of India and Others Vs All Kerala Ex-GREF and Family Welfare Assn. District Committee and Others

High Court Of Kerala · (1998) 2 KLJ 403

Constitution of India, 1950 — Article 309, 33
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High Courts31 Jul 1998Dismissed

State of Kerala Vs Abdulla Kunhi

High Court Of Kerala · (1998) 2 KLJ 620

Constitution of India, 1950 — Article 14
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High Courts31 Jul 1998

Commissioner of Income Tax Vs Meat Products of India Ltd.

High Court Of Kerala · (1999) 238 ITR 987

Income Tax Act, 1961 — Section 256(2)
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High Courts31 Jul 1998

Commissioner of Income Tax Vs P. Gangadharan

High Court Of Kerala · (1999) 238 ITR 945

Income Tax Act, 1961 — Section 6(1)
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High Courts30 Jul 1998

T. S. Sujatha Vs Union of India and Another

High Court Of Kerala · (1999) 151 CTR 29

Income Tax Act, 1961 — Section 127, 158BD
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High Courts30 Jul 1998

T.S. Sujatha Vs Union of India (UOI) and Another

High Court Of Kerala · (1999) 239 ITR 488

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 127, 127(1), 127(2), 127(3), 158BD
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High Courts30 Jul 1998Dismissed

Anweshi Women''s Counselling Centre and Vs State of Kerala and Others

High Court Of Kerala · (1999) CriLJ 787 : (1998) 3 ILR (Ker) 875 : (1998) 4 RCR(Criminal) 649

Constitution of India, 1950 — Article 226Immoral Traffic (Prevention) Act, 1956 — Section 3(1), 3(6)Penal Code, 1860 (IPC) — Section 120B, 193, 199, 201, 361
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High Courts29 Jul 1998Allowed

State Bank of Travancore and Others Vs C.K. Leela

High Court Of Kerala · (1998) 3 ILR (Ker) 815 : (1999) 2 LLJ 522

Constitution of India, 1950 — Article 14
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High Courts29 Jul 1998

Commissioner of Income Tax Vs Diza Electricals

High Court Of Kerala · (1998) 150 CTR 498 : (1999) 238 ITR 924

Income Tax Act, 1961 — Section 189, 189(1)
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High Courts29 Jul 1998

Christian College Co-Operative Society Vs Annamma John and Another

High Court Of Kerala · (1998) 07 KL CK 0021

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High Courts29 Jul 1998

Thressiamma Vs State Bank of Travancore

High Court Of Kerala · (1999) 1 CivCC 355 : (1999) 1 RCR(Civil) 365

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95
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High Courts28 Jul 1998Allowed

Surendran Vs The State of Kerala and Others

High Court Of Kerala · (1999) 1 ALD(Cri) 206 : (1998) 2 KLJ 409 : (1999) 1 RCR(Criminal) 305

Criminal Procedure Code, 1973 (CrPC) — Section 133, 134, 135, 136, 137
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High Courts28 Jul 1998Dismissed

Remanika Silks Pvt. Ltd. Vs J.C. Augustine and Another

High Court Of Kerala · (1999) 98 CompCas 644 : (1999) 1 ILR (Ker) 411

Companies (Court) Rules, 1959 — Rule 24, 96Companies Act, 1956 — Section 433
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High Courts27 Jul 1998

Commissioner of Income Tax Vs P.K. Narayanan

High Court Of Kerala · (1999) 152 CTR 115 : (1999) 238 ITR 905 : (1999) 106 TAXMAN 567

Income Tax Act, 1961 — Section 132, 183, 271(1)
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