High Courts24 Jul 1998
Commissioner of Gift-tax Vs Smt. B. Indira Devi
High Court Of Kerala · (1998) 150 CTR 298 : (1998) 3 ILR (Ker) 704 : (1999) 238 ITR 846
Hindu Adoptions and Maintenance Act, 1956 — Section 20, 3, 4
COURT ARCHIVE
High Court Of Kerala judgments
54,312 judgments · page 1,941 of 2,716
High Courts24 Jul 1998Allowed
The Manager, Emjay School Vs N. Ammad and Others
High Court Of Kerala · (1998) 07 KL CK 0007
Constitution of India, 1950 — Article 30, 30(1)Kerala Education Act, 1958 — Section 2(5)Kerala Education Rules, 1959 — Rule 10, 11, 13, 43, 44
High Courts23 Jul 1998Dismissed
The National Insurance Co. Ltd. Vs Mary Janet and Others
High Court Of Kerala · (1999) ACJ 736
Motor Vehicles Act, 1939 — Section 96, 96(2), 96(6)Motor Vehicles Act, 1988 — Section 147, 147(1), 147(3), 149, 149(1)
High Courts23 Jul 1998Dismissed
National Insurance Co. Ltd. Vs Mary Janet and Others
High Court Of Kerala · (1999) ACJ 736
Motor Vehicles Act, 1988 — Section 147, 149, 166, 170, 173
High Courts23 Jul 1998
Commissioner of Income Tax Vs Sea Pearl Industries
High Court Of Kerala · (1998) 149 CTR 376
Income Tax Act, 1961 — Section 256, 80HHC
High Courts23 Jul 1998
Lawrence Vs Xavier and Others
High Court Of Kerala · (1998) 07 KL CK 0008
Specific Relief Act, 1963 — Section 23, 27
High Courts23 Jul 1998
Commissioner of Income Tax Vs Sea Pearl Industries (No. 2)
High Court Of Kerala · (1999) 238 ITR 551
Income Tax Act, 1961 — Section 80HHC
High Courts22 Jul 1998Allowed
Chandrasekharan Pillai and Others Vs State of Kerala and Others
High Court Of Kerala · (1998) 2 KLJ 195 : (1988) 2 KLJ 195
Constitution of India, 1950 — Article 48A
High Courts22 Jul 1998Allowed
Badarudeen Vs Kerala State Road Transport Corporation and Another
High Court Of Kerala · (1998) 07 KL CK 0018
Kerala Civil Services (Classification, Control and Appeal) Rules, 1960 — Rule 1, 11(1), 116(5), 3
High Courts21 Jul 1998Dismissed
Sunny Vs State of Kerala
High Court Of Kerala · (1998) 4 RCR(Criminal) 442
Criminal Procedure Code, 1973 (CrPC) — Section 437(3), 438, 438(1), 438(2), 438(3)Kerala Abkari Act, 1077 — Section 55
High Courts21 Jul 1998Dismissed
Thomas alias Thomachan Vs State of Kerala
High Court Of Kerala · (1999) CriLJ 1297 : (1999) 2 ILR (Ker) 50 : (1999) 3 RCR(Criminal) 172
Criminal Procedure Code, 1973 (CrPC) — Section 357, 391Penal Code, 1860 (IPC) — Section 376
High Courts21 Jul 1998
Krishnan Nainboodiri Vs Urmikrisluian Namboodiri
High Court Of Kerala · (1998) 3 CivCC 337
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 21, Order 21 Rule 29
High Courts20 Jul 1998Allowed
Abdul Rahiman Kunju M. Vs State of Kerala and Others
High Court Of Kerala · (1998) 3 ILR (Ker) 675 : (1998) 3 ILR (Ker) 331 : (1998) 2 LLJ 908
Industrial Disputes Act, 1947 — Section 10
High Courts20 Jul 1998
State Bank of India and Others Vs T.J. Paul
High Court Of Kerala · (1998) 3 ILR (Ker) 661 : (1998) 2 LLJ 923
Constitution of India, 1950 — Article 226
High Courts16 Jul 1998
SEA PEARL INDUSTRIES Vs COMMISSIONER OF INCOME TAX
High Court Of Kerala · (2000) 110 TAXMAN 273
Income Tax Act, 1961 — Section 261, 80HHC
High Courts16 Jul 1998
V.C. Thomas Vs An Thomas alias Kunjumol
High Court Of Kerala · AIR 1999 Ker 1 : (1999) 2 DMC 636
Divorce Act, 1869 — Section 19
High Courts16 Jul 1998
Rajendra Babu and Others Vs State of Kerala and Another
High Court Of Kerala · (1998) 2 KLJ 208
High Courts15 Jul 1998
Commissioner of Wealth Tax Vs N.C.J. John
High Court Of Kerala · (1998) 149 CTR 299 : (1998) 233 ITR 475 : (1998) 101 TAXMAN 468
Income Tax Act, 1961 — Section 132, 147, 148, 256(2)Wealth Tax Act, 1957 — Section 17
High Courts15 Jul 1998Dismissed
M.V. Bahuleyan and Others Vs State of Kerala and Another
High Court Of Kerala · AIR 1999 Ker 17 : (1998) 94 CompCas 577 : (1998) 4 RCR(Civil) 425
Constitution of India, 1950 — Article 14, 19(1)Kerala Chitties Act, 1975 — Section 3(5)
High Courts15 Jul 1998
United India Insurance Co. Ltd. and Another Vs Bengal Roadways and Another
High Court Of Kerala · AIR 1999 Ker 270
Carriers Act, 1865 — Section 10, 9