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High Court Of Kerala judgments

54,312 judgments · page 1,943 of 2,716

High Courts30 Jun 1998Allowed

Sasikumar B. Menon Vs S. Vijayan and Another

High Court Of Kerala · (1998) 2 ALT(Cri) 458 : (1998) CriLJ 3973 : (1998) 3 ILR (Ker) 837 : (1998) 4 RCR(Criminal) 156

Criminal Procedure Code, 1973 (CrPC) — Section 199Official Secrets Act, 1923 — Section 3, 4Penal Code, 1860 (IPC) — Section 34, 499, 500
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High Courts30 Jun 1998

Raghavan Vs State of Kerala

High Court Of Kerala · (1998) CriLJ 3649 : (1999) 1 ILR (Ker) 711 : (1998) 3 ILR (Ker) 771

Constitution of India, 1950 — Article 20(2)Criminal Procedure Code, 1973 (CrPC) — Section 300Penal Code, 1860 (IPC) — Section 304B, 34, 498A
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High Courts30 Jun 1998Dismissed

J. Krishnan Nair Vs P. Jaseentha and Another

High Court Of Kerala · (1998) 2 ALD(Cri) 755 : (1998) 3 CivCC 206 : (1999) 98 CompCas 367 : (1998) CriLJ 3913 : (1998) 4 RCR(Criminal) 727 : (1998) 4 RCR(Criminal) 154

Negotiable Instruments Act, 1881 (NI) — Section 138
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High Courts25 Jun 1998Dismissed

Jose Antony Kokkad Vs Official Liquidator and Another

High Court Of Kerala · (1998) 2 ALD(Cri) 741 : (1999) 1 CivCC 123 : (1999) 98 CompCas 275 : (2008) 3 CompLJ 510 : (1998) CriLJ 4095 : (1998) 3 ILR (Ker) 763 : (1998) 4 RCR(Criminal) 257

Companies Act, 1956 — Section 446Negotiable Instruments Act, 1881 (NI) — Section 138
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