High Courts25 Jun 1998Dismissed
C.P. Fathima Vs State of Kerala
High Court Of Kerala · (1998) 111 STC 809
Kerala General Sales Tax Act, 1963 — Section 29A(4)
COURT ARCHIVE
High Court Of Kerala judgments
54,312 judgments · page 1,944 of 2,716
High Courts25 Jun 1998
Commissioner of Income Tax Vs Brilliant Exports
High Court Of Kerala · (2000) 110 TAXMAN 1
Central Sales Tax Act, 1956 — Section 5(1), 5(3)Constitution of India, 1950 — Article 286(1)(b)Income Tax Act, 1961 — Section 280ZC, 80HHC, 89A
High Courts25 Jun 1998
Commissioner of Income Tax Vs SEA PEARL INDUSTRIES
High Court Of Kerala · (1998) 149 CTR 248
Central Sales Tax Act, 1956 — Section 5Foreign Exchange Regulation Act, 1973 — Section 18Income Tax Act, 1961 — Section 280, 80A, 80HHC
High Courts25 Jun 1998
Sibi and Another Vs Vilasini and Another
High Court Of Kerala · (1998) 2 ALT(Cri) 312 : (1999) CriLJ 878 : (1998) 3 ILR (Ker) 758 : (1998) 2 KLJ 298 : (1998) 4 RCR(Criminal) 386
Criminal Procedure Code, 1973 (CrPC) — Section 357(3), 421, 431Penal Code, 1860 (IPC) — Section 109, 312, 34, 417Probation of Offenders Act, 1958 — Section 4
High Courts25 Jun 1998
Commissioner of Income Tax Vs Sea Pearl Industries (No. 1)
High Court Of Kerala · (1999) 238 ITR 542
Income Tax Act, 1961 — Section 80HHC
High Courts24 Jun 1998Allowed
Govindan Sasi Vs State of Kerala
High Court Of Kerala · (1999) 1 KLJ 694
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 482Explosive Substances Act, 1908 — Section 3, 7Penal Code, 1860 (IPC) — Section 304A, 34, 427
High Courts24 Jun 1998Dismissed
Kuriakose Vs District Collector and Others
High Court Of Kerala · (1998) 2 KLJ 212
Kerala Revenue Recovery Act, 1968 — Section 34, 44, 44(1), 44(3), 68
High Courts24 Jun 1998Allowed
Dr. K. Shaheed Vs P.K. Shahida and Others
High Court Of Kerala · (1998) CriLJ 4638 : (1999) 1 ILR (Ker) 63 : (1998) 4 RCR(Criminal) 24
Penal Code, 1860 (IPC) — Section 336
High Courts24 Jun 1998
Hotel and Allied Trades P. Ltd. Vs Commissioner of Income Tax Commissioner of Income Tax Vs Hotel and Allied Trades P. Ltd.
High Court Of Kerala · (1999) 238 ITR 226
Income Tax Act, 1961 — Section 32, 32(1), 32A
High Courts24 Jun 1998Allowed
Kumaran Vs Returning Officer and Another
High Court Of Kerala · (1998) 2 KLJ 490
High Courts24 Jun 1998
Commissioner of Income Tax Vs Vrindavan Hotels (P.) Ltd.
High Court Of Kerala · (1998) 149 CTR 220 : (1999) 238 ITR 224
Income Tax Act, 1961 — Section 32A, 32A(2)
High Courts24 Jun 1998
COMMISSIONER OF INCOME TAX Vs HOTEL and ALLIED TRADERS (P) LTD.
High Court Of Kerala · (1998) 149 CTR 396
Finance Act, 1986 — Section 2Income Tax Act, 1961 — Section 256, 32A, 80B
High Courts23 Jun 1998
DR. GEORGE PHILIP MODAYIL Vs ASSISTANT COMMISSIONER OF INCOME TAX and Another
High Court Of Kerala · (1998) 149 CTR 262
Income Tax Act, 1961 — Section 132, 271
High Courts23 Jun 1998Allowed
K.V. Muhammed Kunhi Vs P. Janardhanan
High Court Of Kerala · (1998) 2 ALT(Cri) 431 : (1998) 3 CivCC 501 : (1999) 95 CompCas 381 : (1998) CriLJ 4330 : (1998) 3 ILR (Ker) 751 : (1998) 4 RCR(Criminal) 21 : (1999) 1 RCR(Criminal) 398
General Clauses Act, 1897 — Section 3(35), 9Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts23 Jun 1998
T. O. ABRAHAM and CO. and Another Vs ASSISTANT DIRECTOR OF INCOME TAX (INVESTIGATION) and Others
High Court Of Kerala · (1998) 149 CTR 207 : (1999) 105 TAXMAN 395
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132, 158B, 158BE, 158BG
High Courts23 Jun 1998Dismissed
E. Kuttappan Vs Mrs. Sarojini Bhaskaran
High Court Of Kerala · AIR 1998 Ker 340 : (1998) 3 CivCC 286 : (1998) 3 ILR (Ker) 744
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts23 Jun 1998
T.O. Abraham and Co. and Another Vs Assistant Director of Income Tax (Investigation) and Others
High Court Of Kerala · (1999) 238 ITR 501
Income Tax Act, 1961 — Section 132, 132(5), 158B, 158BE
High Courts23 Jun 1998Allowed
Samuelkutty Vs State of Kerala
High Court Of Kerala · (1998) 2 KLJ 180
Criminal Procedure Code, 1973 (CrPC) — Section 157Penal Code, 1860 (IPC) — Section 302, 307, 324, 34
High Courts23 Jun 1998
Dr. George Philip Modayil Vs Assistant Commissioner of Income Tax and Another
High Court Of Kerala · (1999) 238 ITR 517
Income Tax Act, 1961 — Section 132, 132(8)
High Courts22 Jun 1998
Sreekumar and Another Vs Pearly Karun
High Court Of Kerala · (1999) 2 ALT(Cri) 77 : (1999) 2 DMC 174 : (1999) 2 RCR(Criminal) 115
Penal Code, 1860 (IPC) — Section 376A, 498A