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High Court Of Kerala judgments

54,365 judgments · page 1,426 of 2,719

High Courts15 Jul 2010Dismissed

Mrs. Indira Vs K.P.V. Menon and Another

High Court Of Kerala · (2011) 130 FLR 602 : (2011) 2 ILR (Ker) 102 : (2011) 2 KLJ 126 : (2011) 2 KLT 37 : (2012) 1 RCR(Civil) 760

Mental Health Act, 1987 — Section 2(1), 50, 52, 53, 54
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High Courts15 Jul 2010Allowed

Abdul Halim @ Halim Vs State

High Court Of Kerala · (2010) 2 KLJ 813

Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 173, 437, 437Penal Code, 1860 (IPC) — Section 120B, 124(A), 153(A), 34
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High Courts15 Jul 2010Dismissed

Kuruvila Vs Michael

High Court Of Kerala · (2011) 2 KLJ 188 : (2011) 2 KLT 125

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 103, Order 21 Rule 58, Order 21 Rule 89, Order 21 Rule 90Limitation Act, 1963 — Article 127Transfer of Property Act, 1882 — Section 55(6)
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High Courts14 Jul 2010

Rajesh Vs State of Kerala

High Court Of Kerala · (2010) 4 ILR (Ker) 603 : (2010) 3 KLT 819

Kerala Public Service Commission Rules of Procedure, 1976 — Rule 2, 3
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