High Courts14 Jul 2010Dismissed
E.M. Reji and Others Vs State of Kerala and Another
High Court Of Kerala · (2011) 1 KLJ 465
Kerala Public Service Act, 1968 — Section 2(1)
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,427 of 2,719
High Courts14 Jul 2010Dismissed
Muhammed Vs Chandrika and Another
High Court Of Kerala · (2010) 2 KLJ 740
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Contract Act, 1872 — Section 52, 54Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(3)
High Courts13 Jul 2010Dismissed
Dr. M.D. Joy Vs State of Kerala, The Director of Health Services and The District Medical Officer (Health)
High Court Of Kerala · (2010) 07 KL CK 0201
High Courts13 Jul 2010Allowed
Jaikumar Vs Selvaraj
High Court Of Kerala · (2010) 3 KLT 690
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 40 Rule 1(1), Order 40 Rule 1(2), Order 43 Rule 1Constitution of India, 1950 — Article 227
High Courts13 Jul 2010
Showkath Alikhan Rawther Vs The Sub Inspector of Police
High Court Of Kerala · (2010) 07 KL CK 0172
Kerala Abkari Act, 1077 — Section 55
High Courts13 Jul 2010
A.A. Azad Vs The Sub Inspector of Police and Others
High Court Of Kerala · (2010) 07 KL CK 0171
Explosives Act, 1884 — Section 9B(1)
High Courts13 Jul 2010
Thazhepuram Nabeesu Vs State of Kerala, P. Kunhan Bava, Retd. Sub Inspector, C. Damodaran, Retd. Asst.Sub Inspector and M. Suresh
High Court Of Kerala · (2010) 07 KL CK 0170
Criminal Procedure Code, 1973 (CrPC) — Section 197, 202, 204Penal Code, 1860 (IPC) — Section 302, 323, 34, 506
High Courts13 Jul 2010
K.P. Anil Kumar Pillai Vs Union of India (UOI) and The Passport Officer
High Court Of Kerala · (2010) 07 KL CK 0169
Passports Act, 1967 — Section 12(1)
High Courts13 Jul 2010Dismissed
Jose Mathew and T.V. Sebastian Vs The State of Kerala and Others
High Court Of Kerala · (2010) 07 KL CK 0167
High Courts13 Jul 2010Dismissed
K. Saraswathy Vs State of Kerala and Others
High Court Of Kerala · (2010) 07 KL CK 0166
Kerala Education Rules, 1959 — Rule 37(1)
High Courts13 Jul 2010
Sreedevi Vs State of Kerala and Others
High Court Of Kerala · (2010) 07 KL CK 0091
High Courts13 Jul 2010Allowed
Vincent Christopher Vs State of Kerala and Others
High Court Of Kerala · (2010) 07 KL CK 0048
High Courts13 Jul 2010Dismissed
HDFC Bank Limited Vs Assistant Commissioner (Assmt.) and Another
High Court Of Kerala · (2010) 36 VST 338
Kerala Value Added Tax Act, 2003 — Section 62(1), 94
High Courts13 Jul 2010
Kesavan Viswambharan Vs Nandi Granites Pvt. Ltd. and Sugunan, Chithirakailasam Kunnu
High Court Of Kerala · (2010) 07 KL CK 0029
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17, Order 41 Rule 19Constitution of India, 1950 — Article 227
High Courts13 Jul 2010
Sunil Kumar S. Vs The Deputy Superintendent of Police, The Circle Inspector of Police, The Sub Inspector of Police and Vijayan
High Court Of Kerala · (2010) 07 KL CK 0028
Penal Code, 1860 (IPC) — Section 420
High Courts13 Jul 2010Dismissed
Manoj V.S. Vs Kerala Public Service Commission and The Secretary
High Court Of Kerala · (2010) 07 KL CK 0027
High Courts13 Jul 2010
Madanan T.V. Vs The Kerala Public Service Commission
High Court Of Kerala · (2010) 07 KL CK 0026
High Courts13 Jul 2010Dismissed
Girija Thankachi M., Head Nurse, Vasunthara Devi S., Head Nurse, Rumaisa S., Staff Nurse Gr. I and Shahina Salam, Staff Nurse Gr. II Vs The State of Kerala, The Director of Health Services and The Director of Medical Education
High Court Of Kerala · (2010) 07 KL CK 0025
Constitution of India, 1950 — Article 226
High Courts13 Jul 2010
Gopinathan, Kanakamma, Sajitha Priji and Rekha Prince Vs The State of Kerala, The Station House Officer, The Sub Inspector of Police and The Superintendent of Police
High Court Of Kerala · (2010) 07 KL CK 0021
Criminal Procedure Code, 1973 (CrPC) — Section 100, 165, 94Information Technology Act, 2000 — Section 66EPenal Code, 1860 (IPC) — Section 341, 506
High Courts13 Jul 2010Allowed
Shinu Paul Vs Circle Inspector of Police, Sub Inspector of Police and Joseph P.A.
High Court Of Kerala · (2010) 07 KL CK 0020