High Courts13 Jul 2010Dismissed
Sarojini @ Aleyamma Vs S. Ajayan Marammelil, Thankamma, S.I. of Police and DYSP
High Court Of Kerala · (2010) 07 KL CK 0019
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,428 of 2,719
High Courts13 Jul 2010
Thota Ganga Laxmi Vs Government of Andhra Pradesh
High Court Of Kerala · (2010) 07 KL CK 0010
Registration Act, 1908 — Section 69
High Courts13 Jul 2010Allowed
Elikutty Chacko @ Ammini Vs Faisal and Others
High Court Of Kerala · (2010) 07 KL CK 0008
High Courts12 Jul 2010
Shaiji Cherukkattil Vs Kerala Public Service Commission and Another
High Court Of Kerala · (2011) 1 KLJ 12
Constitution of India, 1950 — Article 14, 16, 16(4)Kerala State and Subordinate Services Rules, 1958 — Rule 10, 14, 17A, 17B, 17C
High Courts12 Jul 2010
Amina, Usman, Asiya and Fasila Vs The Deputy Superintendent of Police and Others
High Court Of Kerala · (2010) 07 KL CK 0126
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 160Penal Code, 1860 (IPC) — Section 34, 498A
High Courts12 Jul 2010
Graceamma Thomas Vs The Commissioner of Police, Sreedevi, Saraswathy Amma and Komalam
High Court Of Kerala · (2010) 07 KL CK 0086
Constitution of India, 1950 — Article 226
High Courts12 Jul 2010Allowed
State of Kerala Vs Surendranathan Asari
High Court Of Kerala · (2010) 3 ILR (Ker) 491 : (2010) 3 KLT 747 : (2010) 6 SLR 318
All India Services (Death-Cum-Retirement Benefits) Rules, 1958 — Rule 6Constitution of India, 1950 — Article 309
High Courts12 Jul 2010Dismissed
Rajan Vs State of Kerala
High Court Of Kerala · (2010) 4 Crimes 416 : (2010) 3 ILR (Ker) 610 : (2010) 3 KLT 601
Criminal Procedure Code, 1973 (CrPC) — Section 438Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts12 Jul 2010
N.C. Mohammed Iqbal Vs A.K. Kamal and Others
High Court Of Kerala · (2010) 07 KL CK 0049
High Courts12 Jul 2010Dismissed
Shaiji Cherukkattil Vs K.P.S.C. and Another
High Court Of Kerala · (2011) 1 KLJ 12
Constitution of India, 1950 — Article 14, 16, 16(4)Kerala Public Service Commission Rules of Procedure, 1976 — Rule 40Kerala State and Subordinate Services Rules, 1958 — Rule 10, 14, 17A, 17B, 17C
High Courts12 Jul 2010Dismissed
Union of India (UOI) and Others Vs N. Vamanam Namboothiri
High Court Of Kerala · (2010) 07 KL CK 0032
High Courts12 Jul 2010
S. Abdul Azeez, Proprietor Vs Shahul Hameed, Shahul Hassan Musaliar and Director
High Court Of Kerala · (2010) 07 KL CK 0031
High Courts12 Jul 2010
Sree Subramanya Swami Temple Vs Sulochana Amma
High Court Of Kerala · (2010) 07 KL CK 0030
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 7Easements Act, 1882 — Section 17
High Courts12 Jul 2010
Shaiji Cherukkattil Vs The Kerala Public Service Commission and Another
High Court Of Kerala · (2011) 1 KLJ 12
Constitution of India, 1950 — Article 14, 16, 16(4)
High Courts09 Jul 2010Allowed
Subhadra Antharjanam Vs Union of India
High Court Of Kerala · (2011) 2 ILR (Ker) 107 : (2011) 2 KLJ 236
Civil Procedure Code, 1908 (CPC) — Section 34Interest Act, 1839 — Section 3
High Courts09 Jul 2010
Conservator of Forests Vs T.M. Sukumaran
High Court Of Kerala · (2011) CriLJ 828 : (2011) 8 RCR(Criminal) 608
Constitution of India, 1950 — Article 227Kerala Forest Act, 1961 — Section 19, 2, 2(1), 52, 52(1)
High Courts09 Jul 2010
State of Kerala and Others Vs George Jacob
High Court Of Kerala · (2011) 2 BC 203
Constitution of India, 1950 — Article 226
High Courts09 Jul 2010Dismissed
Ramachandran Nair Vs Madhavikutty Amma
High Court Of Kerala · (2010) 4 KLT 684
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 215Kerala Land Reforms Act, 1963 — Section 102, 108A, 72B, 72C
High Courts09 Jul 2010
Mary, Jose and Jaiby Vs Kshemavilasam Kuri Co. Pvt. Ltd.
High Court Of Kerala · (2010) 07 KL CK 0098
High Courts09 Jul 2010
Sadanandan Vs Aishwarya Trust
High Court Of Kerala · (2010) 07 KL CK 0097
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 40(3)