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High Court Of Kerala judgments

54,365 judgments · page 1,424 of 2,719

High Courts22 Jul 2010

Jose Vs Mary Shiji

High Court Of Kerala · (2010) 3 ILR (Ker) 941 : (2010) 3 KLT 614 : (2011) 2 RCR(Civil) 161 : (2011) 2 RCR(Civil) 161

Civil Procedure Code, 1908 (CPC) — Section 96, 96(1)Divorce Act, 1869 — Section 10, 45, 55Family Courts Act, 1984 — Section 10, 19, 19(1), 19(3), 20
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High Courts21 Jul 2010Dismissed

Mohanan K. Vs Pottendavida Usman

High Court Of Kerala · (2010) 4 ILR (Ker) 193 : (2010) 2 KLJ 855 : (2010) 3 KLT 625

Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 11(2)(b), 11(3), 11(4)(iii), 20
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High Courts21 Jul 2010

Moosa Vallikkadan Vs State of Kerala

High Court Of Kerala · (2010) 3 KLT 437 : (2011) 1 RCR(Criminal) 411 : (2011) 1 RCR(Criminal) 411

Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1), 197(2), 197(3), 482Penal Code, 1860 (IPC) — Section 294, 302, 307, 323, 34
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High Courts21 Jul 2010

Muhammed Vs Chandrika and Another

High Court Of Kerala · (2010) 07 KL CK 0155

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 22(1)Contract Act, 1872 — Section 52, 54Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(3)
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High Courts21 Jul 2010

Shan Vs State of Kerala

High Court Of Kerala · AIR 2010 Ker 177 : (2010) 3 ILR (Ker) 326 : (2010) 3 KLT 413

Constitution of India, 1950 — Article 226Kerala Abkari (Disposal of Confiscated Articles) Rules, 1996 — Rule 4Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001 — Section 10, 20, 23, 23A
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High Courts20 Jul 2010Dismissed

Joseph Vs Gladis Sasi

High Court Of Kerala · (2010) 4 BC 178 : (2010) 3 CivCC 702 : (2011) 1 RCR(Civil) 298 : (2011) 1 RCR(Criminal) 164 : (2011) 1 RCR(Criminal) 164

Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139
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High Courts20 Jul 2010Allowed

Ramesan Vs State of Kerala

High Court Of Kerala · (2010) CriLJ 4423

Cattle Trespass Act, 1871 — Section 20Constitution of India, 1950 — Article 313Criminal Procedure Code, 1973 (CrPC) — Section 155(4), 157, 204, 206(1), 206(2)
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