High Courts19 Aug 2010Dismissed
V.P. Abdul Khader and V.M. Mohammedali, Darul Saqufa Vs State of Kerala, The Director of Panchayat, Kumbala Grama Panchayat and The Manjeswaram Block Panchayat
High Court Of Kerala · (2010) 08 KL CK 0130
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,409 of 2,719
High Courts19 Aug 2010
Rajamma, Santhamma, Rajesh and Prema Vs Rajammal and Others
High Court Of Kerala · (2010) 08 KL CK 0129
High Courts19 Aug 2010Dismissed
Mumthas Suhra Beevi Vs Commissioner of Police and Others
High Court Of Kerala · (2010) 08 KL CK 0120
Constitution of India, 1950 — Article 226
High Courts19 Aug 2010
Sathyanesan Vs Sub Inspector of Police, Dy. S.P. of Police and Don Bosco @ Joshy
High Court Of Kerala · (2010) 08 KL CK 0119
High Courts19 Aug 2010
Tomy Joseph Vs Inasu, The Circle Inspector of Police and The Superintendent of Police
High Court Of Kerala · (2010) 08 KL CK 0106
High Courts19 Aug 2010Allowed
Anupama Devassia Vs Jervis Joeph, Vadakkazhikom Joseph John, Beatrice Joseph and Jobia Joseph
High Court Of Kerala · (2010) 08 KL CK 0104
High Courts19 Aug 2010Dismissed
S. Devaraj Vs N. Rajalekshmi Ammal
High Court Of Kerala · (2010) 08 KL CK 0079
Rent Control Act, 1965 — Section 11(2), 11(3), 20, 26
High Courts19 Aug 2010
Jayasree Vs Krishna Kumar M.B. and Keshava Kumar M.B.
High Court Of Kerala · (2010) 08 KL CK 0067
High Courts19 Aug 2010Dismissed
Dinker Vs Babu
High Court Of Kerala · (2010) 08 KL CK 0056
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 9, 115Limitation Act, 1963 — Section 14, 5
High Courts19 Aug 2010
The Commonwealth Trust (India) Ltd. Vs Comtrust Waving Factory, The Commissioner of Police and The Station House, Officer
High Court Of Kerala · (2010) 08 KL CK 0055
High Courts19 Aug 2010
B. Mohanachandran Nair Vs Kerala State Road Transport Corporation
High Court Of Kerala · (2010) 08 KL CK 0049
High Courts19 Aug 2010
Adv. Seby Joseph Vs Thrissur Corporation and Secretary, Thrissur Corporation
High Court Of Kerala · (2010) 08 KL CK 0033
High Courts19 Aug 2010Dismissed
A. Siyad Vs The State of Kerala and Others
High Court Of Kerala · (2010) 08 KL CK 0032
High Courts19 Aug 2010Dismissed
K.P.V. Selvaraj Vs Madhavan Pillai
High Court Of Kerala · (2010) 08 KL CK 0031
High Courts19 Aug 2010
Indian Oil Corporation Ltd. Vs Assistant Commissioner (Assessment I), Sales Tax Special Circle II, Ernakulam and Others
High Court Of Kerala · (2011) 38 VST 399
Constitution of India, 1950 — Article 141Kerala General Sales Tax Act, 1963 — Section 23(3), 45A, 5AKerala General Sales Tax Rules, 1963 — Rule 18(3)
High Courts18 Aug 2010Allowed
Tribal Mission Vs State of Kerala and Others
High Court Of Kerala · (2010) 08 KL CK 0326
Constitution of India, 1950 — Article 21AKerala Education Rules, 1959 — Rule 2, 2A
High Courts18 Aug 2010
Sajitha Viswanathan Vs The Sub Inspector of Police and Others
High Court Of Kerala · (2010) 08 KL CK 0321
High Courts18 Aug 2010Allowed
C.N. Vasanthi and C.N. Saraswathy Vs State of Kerala and The Manager
High Court Of Kerala · (2010) 08 KL CK 0220
Land Acquisition Act, 1894 — Section 23(1A), 23(2), 4(1)
High Courts18 Aug 2010
Harris Choori, President Vs The State Election Commissioner and Others
High Court Of Kerala · (2010) 08 KL CK 0219