High Courts30 Aug 2010
United India Insurance Company Ltd. Vs Rajan H., R. Pramod Kumar, Attuvarambil Mudumbil, Sreekumar and Asoka Kumar @ Asokan
High Court Of Kerala · (2010) 08 KL CK 0092
Motor Vehicles Act, 1988 — Section 163A, 166
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,407 of 2,719
High Courts30 Aug 2010Dismissed
Taj Malabar Vs The Deputy Director and The Recovery Officer
High Court Of Kerala · (2010) 08 KL CK 0091
High Courts30 Aug 2010
Prajeesh Vs Lalu Vincent, V.S. Murali and United India Insurance Co. Ltd.
High Court Of Kerala · (2010) 08 KL CK 0090
High Courts30 Aug 2010
K.J. Jacob Vs K.J. Alex
High Court Of Kerala · (2010) 08 KL CK 0087
Partnership Act, 1932 — Section 48
High Courts30 Aug 2010
The Oriental Insurance Co. Ltd. Vs Kanaka Kumaran and Others
High Court Of Kerala · (2010) 08 KL CK 0086
Motor Vehicles Act, 1988 — Section 140, 163A
High Courts30 Aug 2010Dismissed
Velayudhan Vs Kerala State Election Commission
High Court Of Kerala · (2010) 3 KLT 856
Kerala Municipalities Act, 1994 — Section 10, 10(2), 10(4), 10(5), 10(6)Kerala Panchayat Raj Act, 1994 — Article 243D(4), 153, 153(4)
High Courts30 Aug 2010Dismissed
Shaji K.N. Vs State of Kerala and Others
High Court Of Kerala · (2010) 08 KL CK 0061
High Courts30 Aug 2010Dismissed
K.H. Mohammed Basheer Vs Sales Tax Officer, Sales Tax Appellate Tribunal and Tahsildar
High Court Of Kerala · (2010) 08 KL CK 0060
High Courts30 Aug 2010Dismissed
J. Aji Vs The District Collector, Divisional Forest Officer and The Tahsildar (RR)
High Court Of Kerala · (2010) 08 KL CK 0059
High Courts30 Aug 2010
T. Stephenson Vs State of Kerala and Others
High Court Of Kerala · (2010) 08 KL CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 133, 133(1)
High Courts30 Aug 2010
R. Mohan Kumar Vs The District Collector, State of Kerala, The Circle Inspector of Police and The Sub Inspector of Police
High Court Of Kerala · (2010) 08 KL CK 0048
Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001 — Section 23
High Courts30 Aug 2010
State of Kerala Vs Universal Gloves (P) Ltd.
High Court Of Kerala · (2010) 4 KLT 781 : (2011) 41 VST 384
High Courts30 Aug 2010Allowed
Joy @ Kochu Joy Vs State of Kerala
High Court Of Kerala · (2011) 3 KLJ 725
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 304, 324
High Courts27 Aug 2010
K. Govindan Potti Vs The Travancore Devaswom Board and Others
High Court Of Kerala · (2010) 08 KL CK 0316
High Courts27 Aug 2010
Jose Vs Sub Inspector of Police, The Superintendent of Police and State of Kerala
High Court Of Kerala · (2010) 08 KL CK 0111
Penal Code, 1860 (IPC) — Section 324, 34, 452
High Courts20 Aug 2010
Ford India Pvt. Ltd. Vs Kerala State Consumer Dispute Redressal
High Court Of Kerala · (2010) 08 KL CK 0335
High Courts20 Aug 2010
Uma Vs State of Kerala
High Court Of Kerala · (2010) 4 KLT 511
Constitution of India, 1950 — Article 22(5), 226Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 207Kerala Abkari Act, 1077 — Section 55, 61, 63, 8(1), 8(2)
High Courts20 Aug 2010Dismissed
Karshaka Samajam U.P. School Vs Bindu
High Court Of Kerala · (2010) 4 KLT 36
Constitution of India, 1950 — Article 226Kerala Education Rules, 1959 — Rule 51B, 8, 92
High Courts20 Aug 2010
Rajaraman. E Vs Union of India (UOI) and Others
High Court Of Kerala · (2010) 08 KL CK 0317
High Courts20 Aug 2010Dismissed
Margaret @ Kunjumol Vs Sharon and The General Manager, Central Railway
High Court Of Kerala · (2010) 08 KL CK 0312