High Courts18 Aug 2010Allowed
Sarala Vs Thadevues Joseph and United India Insurance Co. Ltd.
High Court Of Kerala · (2010) 08 KL CK 0197
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,410 of 2,719
High Courts18 Aug 2010
State of Kerala Vs Mridula Kumari and The Chief Executive Officer
High Court Of Kerala · (2010) 08 KL CK 0189
Land Acquisition Act, 1894 — Section 4
High Courts18 Aug 2010Dismissed
State of Kerala, Secretary to Government, The Director of Panchayaths and The Deputy Director of Panchayaths Vs K. Vasu, Part Time Casual Sweeper and The Secretary, Grama Panchayath
High Court Of Kerala · (2010) 08 KL CK 0174
High Courts18 Aug 2010
Albert Mathew Vs Kottayam Municipality
High Court Of Kerala · (2010) 08 KL CK 0173
High Courts18 Aug 2010
T.P. Abdul Muthalib Vs The Secretary, Padne Grama Panchayath and Others
High Court Of Kerala · (2010) 08 KL CK 0134
Constitution of India, 1950 — Article 243O
High Courts18 Aug 2010
M.S. Prakash Vs Kerala State Election Commissioner and State of Kerala
High Court Of Kerala · (2010) 08 KL CK 0133
High Courts18 Aug 2010
Abdul Nasar Vs Sereena @ Shereena and Another
High Court Of Kerala · (2010) 08 KL CK 0105
High Courts18 Aug 2010Allowed
K.T. Kamalakshi Vs Dharmarajan, M. Shaiju and The United India Insurance Company Ltd.
High Court Of Kerala · (2010) 08 KL CK 0103
High Courts18 Aug 2010Allowed
Krishnankutty Vs Managing Director, KSRTC and Joy Kochappan
High Court Of Kerala · (2010) 08 KL CK 0102
High Courts18 Aug 2010
Chinna Pillai Vs T.P. Kannan Managing Director and The Divisional Manager
High Court Of Kerala · (2010) 08 KL CK 0101
High Courts18 Aug 2010
C.P. Abhilash Vs P. Subhash, P. Narayanan and National Insurance Co. Ltd.
High Court Of Kerala · (2010) 08 KL CK 0100
High Courts18 Aug 2010
Bhaskaran Itty Vs M.K. Suresh Kunju, Sudharsan P.V. and The New India Assurance Co. Ltd.
High Court Of Kerala · (2010) 08 KL CK 0044
High Courts18 Aug 2010Dismissed
V.K. Mohammed Vs T.K. Humyoon
High Court Of Kerala · (2010) 08 KL CK 0035
High Courts17 Aug 2010Dismissed
Sasi and Another Vs Housing Development Finance Corporation Ltd. and Others
High Court Of Kerala · AIR 2011 Ker 1 : (2011) 1 KLT 567
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 14, 17, 34, 35
High Courts17 Aug 2010
Manoj T.M. Vs Circle Inspector of Police
High Court Of Kerala · (2010) 08 KL CK 0239
High Courts17 Aug 2010
Chandri Vs State of Kerala
High Court Of Kerala · (2010) 3 KLT 915
Kerala Part Time Contingent Service Rules — Rule 5Kerala Public Services Act, 1968 — Section 2
High Courts17 Aug 2010Allowed
V. Sanalkumar Vs The Tahsildar and The Village Officer
High Court Of Kerala · (2010) 08 KL CK 0167
Kerala Revenue Recovery Act, 1968 — Section 37, 49(2), 58
High Courts17 Aug 2010Allowed
Sayyid Muhammad Haneef Thangal Vs State of Kerala and Others
High Court Of Kerala · (2010) 4 ILR (Ker) 159 : (2010) 3 KLJ 242 : (2010) 4 KLT 89
Motor Vehicles Act, 1988 — Section 67, 67(1)
High Courts17 Aug 2010Dismissed
Vodafone Essar Cellular Ltd. Vs Assistant Commissioner of Income Tax
High Court Of Kerala · (2010) 235 CTR 393 : (2011) 332 ITR 255
Income Tax Act, 1961 — Section 194D, 194G, 194H, 197, 201(1)