High Courts04 Aug 2011Dismissed
Mohammed Nizar Vs Mr. Dr. R.A. Shajahan, Mr. Munner and ICICI Lombard, General Insurance
High Court Of Kerala · (2011) 08 KL CK 0092
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,262 of 2,719
High Courts04 Aug 2011Dismissed
Subrahmaniyan Vs Mohammed Ashraf, S. Vivekanandan and National Insurance Company Ltd.
High Court Of Kerala · (2011) 08 KL CK 0091
Motor Vehicles Act, 1988 — Section 173
High Courts04 Aug 2011Allowed
Golden Satheesan @ Satheesan and Others Vs State of Kerala
High Court Of Kerala · (2011) 08 KL CK 0083
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 374(2), 433Evidence Act, 1872 — Section 27
High Courts04 Aug 2011
M. Abin Suraj and Jibin C.P. Vs Dr. P.P. Mohammed, Dr. Tom Jose and Sri V. Rajagopalan
High Court Of Kerala · (2011) 08 KL CK 0074
High Courts04 Aug 2011Dismissed
K. Joseph Vs State of Kerala and Others
High Court Of Kerala · (2011) 08 KL CK 0073
High Courts04 Aug 2011Dismissed
Lakshmi Vs The District Registrar, Kozhikode and Another
High Court Of Kerala · (2011) 4 KLJ 511 : (2011) 4 KLT 959
Kerala Stamp Act, 1959 — Section 2(k), 33, 51(a), 6(1)
High Courts04 Aug 2011Dismissed
Moidu Valiyaparambath Vs The Director of Collegiate Education, The Deputy Director of Collegiate, The Registrar and The Manager
High Court Of Kerala · (2011) 08 KL CK 0053
High Courts04 Aug 2011
Nittoor Sajeevan and Nittoor Ajayakumar Vs Chalil Madathil Mahamood and Others
High Court Of Kerala · (2011) 08 KL CK 0027
High Courts04 Aug 2011
Ambili Vs The City Police Commissioner and Others
High Court Of Kerala · (2011) 08 KL CK 0026
High Courts04 Aug 2011Dismissed
Ponnambalath Asees Vs Chennikkatt Moideenkoya
High Court Of Kerala · (2011) 08 KL CK 0025
High Courts04 Aug 2011Dismissed
Sasikumar Vs The State of Kerala
High Court Of Kerala · (2011) 08 KL CK 0014
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428
High Courts04 Aug 2011Allowed
C.P. Nazarudeen Vs Santhosh Kumar and The National Insurance Company Ltd.
High Court Of Kerala · (2011) 08 KL CK 0003
High Courts04 Aug 2011Allowed
United India Insurance Company Ltd. Vs K. Santhakumaran and Others
High Court Of Kerala · (2011) 08 KL CK 0002
High Courts03 Aug 2011Dismissed
Rosamma Varghese Vs The Superintendent of Police, The Circle Inspector of Police and Riju Varghese
High Court Of Kerala · (2011) 08 KL CK 0127
Constitution of India, 1950 — Article 226
High Courts03 Aug 2011Allowed
Krishnadas Vs Henry Joseph and others
High Court Of Kerala · (2011) 4 ILR (Ker) 666
Motor Vehicles Act, 1988 — Section 163A, 166, 168, 6
High Courts03 Aug 2011Dismissed
Itel Industries Ltd. Vs Assistant Commissioner of Central Excise, Division-I, Palakkad
High Court Of Kerala · (2011) 33 STT 334
Central Excise Rules, 1944 — Rule 57A, 57F, 57F(2)Customs Tariff Act, 1975 — Section 3
High Courts03 Aug 2011Dismissed
Union of India (UOI) and Senior Divisional Mechanical Engineer Vs M.K. Ramaswamy, Techinician Grade-1 and Others
High Court Of Kerala · (2011) 4 KLJ 469
Constitution of India, 1950 — Article 226, 227
High Courts03 Aug 2011
Ambujakshan K. Vs State of Kerala and Others
High Court Of Kerala · (2011) 08 KL CK 0055
High Courts03 Aug 2011
Edakulangara Devaswom Vs The State of Kerala, The Commissioner and The Director
High Court Of Kerala · (2011) 08 KL CK 0049