High Courts08 Aug 2011Dismissed
Union of India (UOI) and The Senior Devisional Personnel Officer Vs U.V. Ramachandran
High Court Of Kerala · (2011) 08 KL CK 0078
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,260 of 2,719
High Courts08 Aug 2011Dismissed
Union of India (UOI) and Others Vs K.V. Rajasekharan Nair
High Court Of Kerala · (2011) 4 KLT 94 SN
Constitution of India, 1950 — Article 226, 227
High Courts08 Aug 2011
Sashangan Vs Superintendent of Police and Others
High Court Of Kerala · (2011) 08 KL CK 0070
Constitution of India, 1950 — Article 226
High Courts08 Aug 2011
Kuttiyamakkanakath Iqbal Vs The State of Kerala and Others
High Court Of Kerala · (2011) 4 KLJ 399
Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001 — Section 14
High Courts05 Aug 2011Dismissed
Madhusoodhanan Nair, K. Vs State of Kerala and others
High Court Of Kerala · (2011) 4 ILR (Ker) 373
Constitution of India, 1950 — Article 124, 163, 163(1), 165, 165(1)
High Courts05 Aug 2011Dismissed
Mujeeb Rahman Vs V.M. Ahammadkhan and Soudha Beevi
High Court Of Kerala · (2011) 08 KL CK 0142
High Courts05 Aug 2011Dismissed
Thomas, T. G. Vs Alexander Vaidyan, K.
High Court Of Kerala · (2012) 1 ILR (Ker) 553 : (2012) 1 KLJ 599
Constitution of India, 1950 — Article 227Kerala Insolvency Act, 1956 — Section 10(1), 13, 24, 7, 9
High Courts05 Aug 2011
Manager and Principal of Catholicate College Vs Superintendent of Police and Others
High Court Of Kerala · (2011) 08 KL CK 0136
High Courts05 Aug 2011
Chellamma, Vadakkathil Veedu Vs Muhamed Salim
High Court Of Kerala · (2011) 08 KL CK 0120
High Courts05 Aug 2011Dismissed
John Vs Shibu Cherian and Others
High Court Of Kerala · (2011) 4 KLJ 25
Criminal Procedure Code, 1973 (CrPC) — Section 248(1), 372Penal Code, 1860 (IPC) — Section 114, 143, 147, 148, 149
High Courts05 Aug 2011
K.V. Muraleedharan Vs State of Kerala and Others
High Court Of Kerala · (2011) 08 KL CK 0090
National Highways Act, 1956 — Section 3H(4)
High Courts05 Aug 2011Dismissed
Radhakrishnan Vs K. Ramesh
High Court Of Kerala · (2011) 08 KL CK 0089
High Courts05 Aug 2011Dismissed
Rincy Prasad Vs Satheesh Kumar
High Court Of Kerala · (2011) 08 KL CK 0088
High Courts05 Aug 2011Allowed
Radhakrishna Menon and Others Vs State of Kerala and The Custodian of Vested Forests
High Court Of Kerala · (2011) 1 KLJ 565
High Courts05 Aug 2011Dismissed
Nanu Nair, Kuttappa Panicker Vs E.R. Vijayan and Others
High Court Of Kerala · (2011) 08 KL CK 0086
High Courts05 Aug 2011Allowed
Thankamani Vs K.A. Mohammad and Secretary Panangad Service Co-Operative
High Court Of Kerala · (2011) 08 KL CK 0085
Transfer of Property Act, 1882 — Section 56
High Courts05 Aug 2011Dismissed
Santhamma and Pradeesh Kainady Vs John and Leelamma
High Court Of Kerala · (2011) 08 KL CK 0084
High Courts05 Aug 2011Allowed
Eldhose @ Saipp Vs State of Kerala and Inspector of Police
High Court Of Kerala · (2011) 08 KL CK 0082
Criminal Procedure Code, 1973 (CrPC) — Section 232Penal Code, 1860 (IPC) — Section 300, 302, 304, 313(1), 374(2)
High Courts05 Aug 2011
P.O. Pathrose and Jeeson Joseph Vs Angamaly Chittu Fund (P) Ltd. and Others
High Court Of Kerala · (2011) 08 KL CK 0081
Constitution of India, 1950 — Article 227
High Courts05 Aug 2011
Clement and Another Vs Lilly Robert and Others
High Court Of Kerala · (2011) 08 KL CK 0080
Transfer of Property Act, 1882 — Section 52