High Courts05 Aug 2011Dismissed
The Oriental Insurance Company Ltd. Vs Mariyakkutty and Others
High Court Of Kerala · (2011) 08 KL CK 0076
Motor Vehicles Act, 1988 — Section 149(4), 163A, 166
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,261 of 2,719
High Courts05 Aug 2011
Sujatha K. Vs The State of Kerala and Others
High Court Of Kerala · (2011) 08 KL CK 0071
High Courts05 Aug 2011Dismissed
R. Sumathy, Raju, and R. Sulekha Vs G. Ramesan and Others
High Court Of Kerala · (2011) 08 KL CK 0062
High Courts05 Aug 2011Dismissed
Vivekanandan Vs Santhakumaran
High Court Of Kerala · (2011) 08 KL CK 0061
Constitution of India, 1950 — Article 227
High Courts05 Aug 2011Dismissed
Dr. P.P. Mohamed Vs The Vice Chancellor and Calicut University
High Court Of Kerala · (2011) 1 KLJ 277
High Courts05 Aug 2011Dismissed
State of Kerala Vs Joseph
High Court Of Kerala · (2011) 4 KLJ 86
Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 311, 386, 389, 390Evidence Act, 1872 — Section 40, 42Penal Code, 1860 (IPC) — Section 420, 468, 474
High Courts05 Aug 2011Dismissed
Thirunavukkarasu S. Vs State of Kerala and Others
High Court Of Kerala · (2011) 08 KL CK 0023
High Courts05 Aug 2011Allowed
Sunil Philip Vs The Sub Inspector of Police and Others
High Court Of Kerala · (2011) 08 KL CK 0022
High Courts05 Aug 2011
Kuttan Nair, Sudheesh Mohan and Sadeesh Mohan Vs Circle Inspector of Police and Others
High Court Of Kerala · (2011) 08 KL CK 0021
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 294(b), 323, 341, 354, 447
High Courts05 Aug 2011Allowed
Akhil Suresh Kumar Vs C. Raju, Molamma Thomas, The National Insurance Company Ltd. and P. K. Amminiamma
High Court Of Kerala · (2011) 08 KL CK 0001
High Courts04 Aug 2011Allowed
M/s Maharashtra Apex Corporation Ltd. Vs Balaji, G. and another
High Court Of Kerala · (2011) 4 ILR (Ker) 450 : (2011) 4 KLJ 408
Arbitration Act, 1940 — Section 17Arbitration and Conciliation Act, 1996 — Section 35, 36Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11(2), 39
High Courts04 Aug 2011Dismissed
Vikraman Vs Purushothaman and George Sajeev
High Court Of Kerala · (2011) 08 KL CK 0144
High Courts04 Aug 2011Dismissed
Trans India Constructions and Satish Nair Proprietor Vs Aswani Kumar Nair and Sheela Rani
High Court Of Kerala · (2011) 08 KL CK 0143
High Courts04 Aug 2011Dismissed
Thressiamma, Y. Edward and Y. Sannu Thekkevila Puthen Veedu Vs Charles Mani and T.M. Philip
High Court Of Kerala · (2011) 08 KL CK 0141
High Courts04 Aug 2011
P.A. Mahaboob Vs The Fast Track Adalath Team No. II and The State of Kerala
High Court Of Kerala · (2011) 08 KL CK 0137
High Courts04 Aug 2011
P.A. Augustine, P.A. Xavier and P.A. Yesudas Vs C.X. Franklin and P.V. JOSE
High Court Of Kerala · (2011) 08 KL CK 0106
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts04 Aug 2011Dismissed
Girija Vs Vijaya Mohan Panicker
High Court Of Kerala · (2011) 08 KL CK 0105
High Courts04 Aug 2011Dismissed
Balakrishna Pillai, Sarada Pillai, Sasikumar Pillai and Krishnakumar Pillai Vs The Kongorpilly Farmers Service
High Court Of Kerala · (2011) 08 KL CK 0104
High Courts04 Aug 2011
Pinnankandiyil Sameer Vs Kurungot Kunhabdulla
High Court Of Kerala · (2011) 08 KL CK 0094
Value Added Tax Act — Section 11(4), 20
High Courts04 Aug 2011Dismissed
M.T. Biju Vs T.C. Noufal
High Court Of Kerala · (2011) 08 KL CK 0093
Motor Vehicles Act, 1988 — Section 173