High Courts03 Aug 2011Dismissed
Surendran Vs Vijayamma and Thankamony
High Court Of Kerala · (2011) 08 KL CK 0048
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,263 of 2,719
High Courts03 Aug 2011Allowed
Viswanathan A.A. Vs Sudarsan, South Indian Bank Ltd., Mohanan and Kailasanathan
High Court Of Kerala · (2011) 08 KL CK 0047
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 66(2), Order 21 Rule 90, Order 21 Rule 95, 151
High Courts03 Aug 2011
K.P. Madanamohanan Nair Vs Remadevi and Others
High Court Of Kerala · (2011) 08 KL CK 0046
High Courts03 Aug 2011Allowed
The Managing Director Vs The State of Kerala and Anr
High Court Of Kerala · (2011) 3 KLJ 784
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts03 Aug 2011
Eldho Kuruvilla Vs K.G. Abraham and Others
High Court Of Kerala · (2012) 3 KLJ 228
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1
High Courts02 Aug 2011Dismissed
Karunakaran Pillai and Sarasamma Vs Kunjumon '' Samuel and Santhosh Kumar
High Court Of Kerala · (2011) 08 KL CK 0140
Easements Act, 1882 — Section 15
High Courts02 Aug 2011Dismissed
Thomas Alias Thommachen Vs Devasia Alias Baby
High Court Of Kerala · (2011) 08 KL CK 0130
Easements Act, 1882 — Section 15
High Courts02 Aug 2011Dismissed
Prasanthi Cashew (P.) Ltd. Vs Official Liquidator (In Liquidation)
High Court Of Kerala · (2011) 109 SCL 148
Companies (Court) Rules, 1959 — Rule 272, 273, 6
High Courts02 Aug 2011Allowed
Susamma Mathew Vs State of Kerala, The Director of Higher Secondary, Regional deputy director and Manager, Corporation Educational Agency
High Court Of Kerala · (2011) 08 KL CK 0109
High Courts02 Aug 2011
N. Prema, Music Teacher (High School) Vs The Deputy Director of Education, The District Educational Officer and The Headmistress, Sarvajana High School
High Court Of Kerala · (2011) 08 KL CK 0108
Kerala Education Rules, 1959 — Rule 6(4)
High Courts02 Aug 2011Allowed
Commissioner of Income Tax Vs T.O. Abraham
High Court Of Kerala · (2012) 347 ITR 378 : (2011) 202 TAXMAN 632
Customs Act, 1962 — Section 107, 108, 138BForeign Exchange Regulation Act, 1973 — Section 67Income Tax Act, 1961 — Section 69
High Courts02 Aug 2011Allowed
Commissioner of Income Tax, Kottayam Vs T.O. Abraham
High Court Of Kerala · (2012) 347 ITR 378 : (2011) 202 TAXMAN 632
Customs Act, 1962 — Section 107, 108, 138BForeign Exchange Regulation Act, 1973 — Section 67Income Tax Act, 1961 — Section 69
High Courts02 Aug 2011
H. Nazeer Vs T. Shanavas
High Court Of Kerala · (2012) 1 Crimes 430
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts02 Aug 2011Allowed
Padman, Parimalam, S. Bindhu and Latha Pani Vs State of Kerala
High Court Of Kerala · (2011) 08 KL CK 0029
High Courts02 Aug 2011
Omana and Sandhya Vs State of Kerala and Others
High Court Of Kerala · (2011) 08 KL CK 0028
Penal Code, 1860 (IPC) — Section 147, 427, 447, 506
High Courts02 Aug 2011Dismissed
Puthiya Parambath Pullundayil Vs Velikkakath Jameela
High Court Of Kerala · (2011) 4 KLJ 329
High Courts02 Aug 2011Dismissed
The Union of India and Another Vs The Highland Produce Co. Ltd. and Others
High Court Of Kerala · (2011) 4 KLJ 887 : (2012) 28 STR 244 : (2013) 58 VST 399
Finance Act, 1994 — Section 65, 65(50b), 66, 68(2), 69Finance Act, 2005 — Section 65, 66, 68, 68(2), 69(2)
High Courts02 Aug 2011Dismissed
Varun kumar Vs Gangadharan
High Court Of Kerala · (2011) 08 KL CK 0011
High Courts01 Aug 2011
Basheer K.S Vs Shaji P.V. and Another
High Court Of Kerala · (2012) 1 KLJ 31
Criminal Procedure Code, 1973 (CrPC) — Section 386Negotiable Instruments Act, 1881 (NI) — Section 138