High Courts01 Aug 2011Dismissed

Manaf Vs State

High Court Of Kerala · (2011) 3 KLJ 496

Criminal Procedure Code, 1973 (CrPC) — Section 164, 439Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 23Penal Code, 1860 (IPC) — Section 202, 34, 342, 354, 366A
High Courts29 Jul 2011

Punjab National Bank Vs Consumer Disputes Redressal Forum and others

High Court Of Kerala · (2011) 3 ILR (Ker) 693 : (2011) 6 RCR(Civil) 2148

Constitution of India, 1950 — Article 226Consumer Protection Act, 1986 — Section 12, 14(1), 17, 2, 3Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(1), 13(2), 13(4), 14, 17
High Courts29 Jul 2011Dismissed

Mohankumar Vs Santhamma

High Court Of Kerala · (2011) 4 CivCC 685 : (2012) 2 Crimes 390 : (2012) 1 DMC 468 : (2011) 4 KLT 259

Protection of Women From Domestic Violence Act, 2005 — Section 12, 12(3), 2