High Courts27 Jul 2011
Chellayyan Nadar Rajan Vs Kelan Nadar Narayanan
High Court Of Kerala · (2011) 07 KL CK 0075
Hindu Minority and Guardianship Act, 1956 — Section 6, 7Hindu Succession Act, 1956 — Section 15, 16
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,266 of 2,719
High Courts27 Jul 2011Dismissed
Georgekutty Xavior, Cheenkallel House, Savio Joseph, Alappattukunnel House, Joy Varghese, Thalipparambil House and Shaji Joseph, Kattadayil House Vs State of Kerala
High Court Of Kerala · (2011) 07 KL CK 0046
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 143, 148, 149, 308, 324
High Courts27 Jul 2011Allowed
Sujith P.S. Vs State of Kerala
High Court Of Kerala · (2011) 07 KL CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 366, 376
High Courts27 Jul 2011Allowed
Mallika Vs State of Kerala
High Court Of Kerala · (2011) 07 KL CK 0044
Criminal Procedure Code, 1973 (CrPC) — Section 439Kerala Abkari Act, 1077 — Section 55, 8(1), 8(2)
High Courts27 Jul 2011Allowed
Purushothaman Vs State of Kerala
High Court Of Kerala · (2011) 07 KL CK 0043
Criminal Procedure Code, 1973 (CrPC) — Section 439Kerala Abkari Act, 1077 — Section 55
High Courts27 Jul 2011Allowed
Abdulla and Another Vs Abdulkhader Kunju and Others
High Court Of Kerala · (2013) 2 ACC 561 : (2013) ACJ 737
Constitution of India, 1950 — Article 141Motor Vehicles Act, 1988 — Section 163A, 166, 168, 171, 173
High Courts27 Jul 2011
Lilly Thomas Vs State of Kerala and The Secretary
High Court Of Kerala · (2011) 07 KL CK 0027
High Courts27 Jul 2011Allowed
Sree Devi Vs K.S.R.T.C
High Court Of Kerala · (2011) 07 KL CK 0008
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts26 Jul 2011Allowed
Jose Vs Kunhikanaran, P.V. Ananda Krishnan and National Insurance Co.Ltd.
High Court Of Kerala · (2011) 07 KL CK 0183
High Courts26 Jul 2011Allowed
United India Insurance Company Ltd. Vs Reju Nair and C.V. Varghese
High Court Of Kerala · (2011) 07 KL CK 0119
High Courts26 Jul 2011
A. Mohammed Rafi and Suharabi Vs The Deputy Director of Education and Others
High Court Of Kerala · (2011) 07 KL CK 0105
High Courts26 Jul 2011Allowed
Febin Vs State of Kerala
High Court Of Kerala · (2011) 07 KL CK 0090
Criminal Procedure Code, 1973 (CrPC) — Section 439Passports Act, 1967 — Section 12Penal Code, 1860 (IPC) — Section 465, 468, 471
High Courts26 Jul 2011Allowed
Ratheesh Vs The State of Kerala and The Sub Inspector of Police
High Court Of Kerala · (2011) 07 KL CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 307Prevention of Damage to Public Property Act, 1984 — Section 3(2)
High Courts26 Jul 2011Allowed
Navesh. M. Vs State and The Station House Officer
High Court Of Kerala · (2011) 07 KL CK 0088
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 363, 366A, 376
High Courts26 Jul 2011Allowed
Manoj K. Vs The State of Kerala
High Court Of Kerala · (2011) 07 KL CK 0087
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 313, 376, 498A
High Courts26 Jul 2011Allowed
Kousaliya and Deepa M.C. and Kousaliya Vs Asokan V.S., New India Assurance Co. Ltd. and The President Thrissur Dist. Auto
High Court Of Kerala · (2011) 07 KL CK 0082
High Courts26 Jul 2011Allowed
Mavath Krishnan Marrar Vs Madiyan Appu
High Court Of Kerala · (2011) 07 KL CK 0076
High Courts26 Jul 2011Dismissed
Binu Mathew Vs State of Kerala
High Court Of Kerala · (2011) 07 KL CK 0029
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 37(1)
High Courts26 Jul 2011Dismissed
Renil Varghese Vs The State of Kerala
High Court Of Kerala · (2011) 07 KL CK 0028
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 34, 354, 376