High Courts26 Jul 2011
Kha-Ab. P.V Vs The State of Kerala, The Director of Education and Principal
High Court Of Kerala · (2011) 07 KL CK 0013
Kerala Education Rules, 1959 — Rule 5(2)
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,267 of 2,719
High Courts26 Jul 2011Dismissed
Ayyappan Kochukunu Vs Veluthakunju Gopalan
High Court Of Kerala · (2011) 07 KL CK 0005
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts25 Jul 2011Dismissed
Jolly Issac Vs Shakkela Shukoor
High Court Of Kerala · (2011) 07 KL CK 0208
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 21
High Courts25 Jul 2011Dismissed
Ramachandran Vs K. Radhakrishnan and Others
High Court Of Kerala · (2011) 3 KLJ 683 : (2011) 3 KLT 741 : (2011) 4 RCR(Civil) 523
Hindu Succession Act, 1956 — Section 14(1), 15, 15(1), 15(2), 15(2)(a)
High Courts25 Jul 2011Dismissed
Kerala Small Industries Development Corporation Ltd. Vs Manayadath Prakasan and Others
High Court Of Kerala · (2011) 3 KLJ 657 : (2011) 3 KLT 893
Kerala Revenue Recovery Act, 1968 — Section 2, 72
High Courts25 Jul 2011Dismissed
Ramachandran Vs Radhakrishnan
High Court Of Kerala · (2011) 3 KLT 741 : (2011) 4 RCR(Civil) 523
Hindu Succession Act, 1956 — Section 15(2)
High Courts25 Jul 2011
C. V. Padmakumar @ Pappan Vs State of Kerala
High Court Of Kerala · (2011) 07 KL CK 0143
Penal Code, 1860 (IPC) — Section 294, 308, 323, 34
High Courts25 Jul 2011Dismissed
Fabianose George and Kunjumary '' Sakunthala Vs Loosamma and Cheriachan George
High Court Of Kerala · (2011) 07 KL CK 0101
High Courts25 Jul 2011Dismissed
Josephine K.J., Senior clerk Vs State of Kerala and Pallipuram Service Co-Operative Bank
High Court Of Kerala · (2011) 07 KL CK 0065
High Courts25 Jul 2011Allowed
Reethamma @ Kunjumol Vs Sasi, The Secretary P.L. Sasi and The Oriental Insurance Co. Ltd.
High Court Of Kerala · (2011) 07 KL CK 0033
High Courts25 Jul 2011Allowed
T.K. Gopalan and M.M. Ambika Vs P.M. Muthu and National Insurance Co. Ltd.
High Court Of Kerala · (2011) 07 KL CK 0032
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts25 Jul 2011Dismissed
Commissioner of Customs Vs Kitex Garments
High Court Of Kerala · (2012) 284 ELT 167
High Courts25 Jul 2011
Haris Vs State of Kerala
High Court Of Kerala · (2011) 07 KL CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 18, 3(1)
High Courts22 Jul 2011
K.Sami Vs Branch Manager, Bank of India and Others
High Court Of Kerala · (2011) 3 KLJ 646
Limitation Act, 1963 — Section 5Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(4), 14, 17, 17(1), 18
High Courts22 Jul 2011Dismissed
Rasoja Haridas Vs K.V. Balachandran, O.A. Dinamani and A.K. Girish
High Court Of Kerala · (2011) 3 KLJ 526
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1Kerala Municipalities Act, 1994 — Section 108(1A), 165, 169, 178(1), 191Representation of the People Act, 1951 — Section 117(1), 118, 86
High Courts22 Jul 2011
Ponnamma Vs State of Kerala, Kollam District Co-Op. Bank, Authorised Officer Deputy General and Secretary
High Court Of Kerala · (2011) 07 KL CK 0205
Kerala Fishermen Debt Relief Act — Section 11Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2)
High Courts22 Jul 2011
Rekesh Bhaskaran Vs The Regional Transport Authority and The Secretary, Regional Transport
High Court Of Kerala · (2011) 07 KL CK 0204
High Courts22 Jul 2011Allowed
E. John Thomas Vs Kerala State Electricity Board and Assistant Engineer, Electrical Section
High Court Of Kerala · (2011) 07 KL CK 0203
Electricity Act, 2003 — Section 181, 181(2), 50
High Courts22 Jul 2011Dismissed
The Oriental Insurance Company Limited Vs Rethi K., Sivaraj A. and Rohini A.
High Court Of Kerala · (2011) 07 KL CK 0202
Motor Vehicles Act, 1988 — Section 173
High Courts22 Jul 2011Allowed
Jessy Varghese Vs The Managing Director and P.A. Thomas
High Court Of Kerala · (2011) 07 KL CK 0201