High Courts21 Jul 2011Dismissed
Rasheeda Beevi Vs Raghavan Bindhiji, P.B. Anitha Bindhiji and Mubeena Basheer
High Court Of Kerala · (2011) 07 KL CK 0185
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,269 of 2,719
High Courts21 Jul 2011Allowed
Sapna Maria Gomez Vs The University of Kerala and Another
High Court Of Kerala · (2011) 3 KLJ 640 : (2011) 3 KLT 80 SN
Kerala University First Statute — Clause 10(4), Clause 10(5)
High Courts21 Jul 2011
Madhavan Vs Surendran and Pushparajan
High Court Of Kerala · (2011) 07 KL CK 0170
Kerala Court Fees and Suits Valuation Act, 1959 — Section 37(1), 37(2)
High Courts21 Jul 2011Dismissed
Sudharma Vs Poovan Leela
High Court Of Kerala · (2011) 07 KL CK 0169
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1, Order 47 Rule 1
High Courts21 Jul 2011Dismissed
Omana John Vs John John
High Court Of Kerala · (2011) 07 KL CK 0168
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts21 Jul 2011
Thomas Joseph Vs State of Kerala, The District Collector, The Tahsildar and The Village Officer
High Court Of Kerala · (2011) 07 KL CK 0167
High Courts21 Jul 2011Dismissed
Pulimannam N. S.S. Karayogam Vs Gayathrimehta
High Court Of Kerala · (2011) 07 KL CK 0162
High Courts21 Jul 2011Dismissed
National Insurance Co. Ltd. Vs Sheeja, P.V. and Others
High Court Of Kerala · (2011) 131 FLR 335 : (2011) 3 ILR (Ker) 665 : (2011) 3 KLJ 557
Employees Compensation Act, 1923 — Section 3Workmens Compensation Act, 1923 — Section 22
High Courts21 Jul 2011Allowed
Ulahannan Mathew and Aleyamma Vs V.H. Mohammed Hamsa, Jacob Thomas '' Jaimon and The National Insurance Co. Ltd.
High Court Of Kerala · (2011) 07 KL CK 0129
Motor Vehicles Act, 1988 — Section 147, 147(1)Workmens Compensation Act, 1923 — Section 4(1)
High Courts21 Jul 2011Dismissed
United India Insurance Co. Ltd. Vs Amina and Others
High Court Of Kerala · (2011) 07 KL CK 0128
High Courts21 Jul 2011
K. Ajitha Vs The District Educational Officer, The Manager and Smt. Lalzini
High Court Of Kerala · (2011) 07 KL CK 0117
High Courts21 Jul 2011
Febna P.O., Power Primary School Vs State of Kerala and Others
High Court Of Kerala · (2011) 07 KL CK 0106
High Courts21 Jul 2011Dismissed
Sosamma Vs Abraham
High Court Of Kerala · (2011) 07 KL CK 0102
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32
High Courts21 Jul 2011Allowed
K. Radhakrishnan Nair, Rema Devi K., K. Geethakumari and K. Sindhu Devi Vs T. Satheesh and The Oriental Insurance Co. Ltd.
High Court Of Kerala · (2011) 07 KL CK 0078
High Courts21 Jul 2011
Titus Lukose and Lukose K. Kuren Vs Superintendent of Police and Others
High Court Of Kerala · (2011) 07 KL CK 0077
Penal Code, 1860 (IPC) — Section 294, 323, 332, 341
High Courts21 Jul 2011Allowed
O.C. Chacko Vs K.P. Sreekanth, M. Divakaran and The Manager New India Assurance Co. Ltd.
High Court Of Kerala · (2011) 07 KL CK 0035
Motor Vehicles Act, 1988 — Section 140, 163A, 166
High Courts21 Jul 2011
Proprietor, Carmel Exports and Imports Vs Commr. of Cus., Cochin
High Court Of Kerala · (2012) 276 ELT 505
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 108, 11, 11(2), 110A, 111Foreign Trade (Development and Regulation) Act, 1992 — Section 7
High Courts21 Jul 2011
Indira Nair T.R. and K.R. Suresh Kumar Vs The State of Kerala, The Deputy Superintendent of Police and Prasanna Kumari
High Court Of Kerala · (2011) 07 KL CK 0006
Penal Code, 1860 (IPC) — Section 420
High Courts21 Jul 2011Disposed Off
Ajith Carbons and Pigments P. Ltd. Vs Commercial Tax Officer and Others
High Court Of Kerala · (2013) 60 VST 558
Kerala General Sales Tax Act, 1963 — Section 19(1)
High Courts20 Jul 2011
Manager and V.R. Maya, Former UPSA Vs State of Kerala, The Director of Public Instructions, The District Educational Officer and The Assistant Educational Officer
High Court Of Kerala · (2011) 07 KL CK 0199