High Courts20 Jul 2011Allowed
Somarajan P.K Vs The Secretary to The Govt., The Director of Collegiate and The Deputy Director of Collegiate
High Court Of Kerala · (2011) 07 KL CK 0198
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,270 of 2,719
High Courts20 Jul 2011Allowed
A.R. Nasimudheen Vs State of Kerala and Others
High Court Of Kerala · (2011) 07 KL CK 0197
High Courts20 Jul 2011
A. George Vs The Special Tahasildar, The General Manager and The District Collector
High Court Of Kerala · (2011) 07 KL CK 0184
High Courts20 Jul 2011Allowed
S. Abdul Salam and Others Vs Union of India and Another
High Court Of Kerala · (2011) 3 KLJ 662 : (2011) 3 RCR(Civil) 847 : (1999) 3 RCR(Civil) 847
Carriage by Air Act, 1972 — Section 4A, 5, 5(1), 6A, 8Constitution of India, 1950 — Article 22, 26, 41Motor Vehicles Act, 1988 — Section 140, 142, 163A
High Courts20 Jul 2011Dismissed
Muraleedharan Vs Smt. Sheela and Sri. Vinayabhanu
High Court Of Kerala · (2011) 07 KL CK 0166
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 3A, Order 39 Rule 4Constitution of India, 1950 — Article 226, 227
High Courts20 Jul 2011
K. Gopakumar, Thazhaki Veedu Vs Preetha, Power of Attorney Holder
High Court Of Kerala · (2011) 07 KL CK 0165
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20, 115
High Courts20 Jul 2011
T. Prabhakaran Vs T. Kannan
High Court Of Kerala · (2011) 07 KL CK 0164
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20, Order 9 Rule 13, Order 9 Rule 9Limitation Act, 1963 — Article 123
High Courts20 Jul 2011
Kaveri Viswanathan, Proprietrix Vs The Commercial Tax Officer, The Kerala Agrl. Income and Sales and The State of Kerala
High Court Of Kerala · (2011) 07 KL CK 0163
Constitution of India, 1950 — Article 227Kerala General Sales Tax Act, 1963 — Section 34, 39, 39(1)Limitation Act, 1963 — Section 5
High Courts20 Jul 2011Dismissed
Gafoor Employed Abroad Vs Ohammed '' Kunhumon, Aboobacker '' Siddique and Nabeesa
High Court Of Kerala · (2011) 07 KL CK 0157
Easements Act, 1882 — Section 15
High Courts20 Jul 2011Dismissed
Pennamma '' Mareena, Jossy and Metilda Vs Joshewa and Others
High Court Of Kerala · (2011) 07 KL CK 0156
Easements Act, 1882 — Section 60
High Courts20 Jul 2011Dismissed
New India Assurance Company Ltd. Vs Pazhaniammal and others
High Court Of Kerala · (2012) ACJ 1370 : (2011) 3 ILR (Ker) 677 : (2011) 3 KLT 648 : (2011) 4 TAC 481
Motor Vehicles Act, 1988 — Section 140, 163, 166
High Courts20 Jul 2011Dismissed
The New India Assurance Co. Ltd. Vs Pazhaniammal and Others
High Court Of Kerala · (2011) 3 KLJ 511
Motor Vehicles Act, 1988 — Section 140, 163A, 166
High Courts20 Jul 2011Dismissed
P.A. Hamsa Vs The District Registrar General and Others
High Court Of Kerala · (2011) 3 KLJ 485
Kerala Stamp Act, 1959 — Section 33(1), 37(2)Registration Act, 1908 — Section 71, 72, 73, 74, 75
High Courts20 Jul 2011Allowed
The National Insurance Co. Ltd. Vs P. Suhara and Others
High Court Of Kerala · (2011) 07 KL CK 0127
High Courts20 Jul 2011Allowed
The New India Assurance Company Ltd. Vs Anitha, Sai Sangeetha, K. Kuttikrishnan Nair and Baby K. Nair
High Court Of Kerala · (2011) 07 KL CK 0126
High Courts20 Jul 2011Allowed
P.Sunanda Kumari Vs State of Kerala, The Deputy Director of Education and The District Educational Officer
High Court Of Kerala · (2011) 07 KL CK 0107
High Courts20 Jul 2011Allowed
Sunil Joseph Vs K.J. Mathew and The Divisional Manager
High Court Of Kerala · (2011) 07 KL CK 0103
Penal Code, 1860 (IPC) — Section 338
High Courts20 Jul 2011Allowed
Abdul Salam S. and Others Vs Union of India and Another
High Court Of Kerala · (2011) 4 TAC 31
Carriage by Air (Amendment) Act, 2009 — Section 4A, 6A, 8(3)Carriage by Air Act, 1972 — Section 5, 5(1)Constitution of India, 1950 — Article 17, 22, 26, 41
High Courts20 Jul 2011Allowed
Bhahuleyan, Lalitha and Lenil Vs Jamal A. Palliparambil, Joseph and Bajaj Allianz General Insurance Co. Ltd.
High Court Of Kerala · (2011) 07 KL CK 0079
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts20 Jul 2011
P.M. Rosy Vs The Sub Inspector of Police, P.S. Babu Issac and Smitha Rose
High Court Of Kerala · (2011) 07 KL CK 0053