High Courts18 Jul 2011Allowed
The Secretary Mullassery Grama Vs Kishore and Others
High Court Of Kerala · (2011) 07 KL CK 0113
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,272 of 2,719
High Courts18 Jul 2011Allowed
Geetha N. Vs P. Mohanakumari
High Court Of Kerala · (2011) 07 KL CK 0112
High Courts18 Jul 2011Dismissed
Shaji K. Joseph Vs Viswanath
High Court Of Kerala · (2011) 6 RCR(Civil) 1944
Dentists Act, 1948 — Section 3(a)
High Courts18 Jul 2011
State of Kerala Vs Chokkanathan
High Court Of Kerala · (2011) 3 ILR (Ker) 703 : (2011) 6 RCR(Civil) 230
Civil Procedure Code, 1908 (CPC) — Section 60Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 451
High Courts15 Jul 2011
Mr. P.K. Ahammed, Chairman Vs The City Police Commissioner and Others
High Court Of Kerala · (2011) 07 KL CK 0134
High Courts15 Jul 2011Dismissed
Dr. N.K. Mohammed Basheer and Others Vs C.K. Ahmed Kutty
High Court Of Kerala · (2011) 3 KLJ 767
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2(2), Order 14 Rule 2(2)(b), Order 14 Rule 2(2)(b), Order 5 Rule 11, Order 7 Rule 11Evidence Act, 1872 — Section 24Foreign Exchange Management Act, 1999 — Section 2, 2(w)
High Courts14 Jul 2011
The Post Master, Kollam and Others Vs M. Kunjukrishna Pillai
High Court Of Kerala · (2011) 4 KLJ 468
High Courts13 Jul 2011Dismissed
United India Insurance Co. Ltd. Vs Madhavan M., Myladimmal House and Others
High Court Of Kerala · (2011) 8 RCR(Civil) 1452
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts13 Jul 2011
Reghunanthan Vs State of Kerala and another
High Court Of Kerala · (2011) 4 CivCC 42 : (2012) 1 Crimes 408 : (2011) 3 ILR (Ker) 807 : (2011) 3 KLJ 438 : (2011) 4 RCR(Civil) 399 : (2011) 4 RCR(Civil) 399 : (2011) 4 RCR(Criminal) 136 : (2011) 4 RCR(Criminal) 136
Criminal Procedure Code, 1973 (CrPC) — Section 357Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts12 Jul 2011Allowed
Vasudevan Vs Kanthaswamy, P.M. Selvaraj and The New India Assurance Company Ltd.
High Court Of Kerala · (2011) 07 KL CK 0194
High Courts12 Jul 2011Allowed
P.C. Thankappan Vs K.K. John, T.R. Haridasan and Oriental Insurance Co. Ltd.
High Court Of Kerala · (2011) 07 KL CK 0193
High Courts12 Jul 2011Dismissed
Arun Sunny Vs Chief CIT
High Court Of Kerala · (2012) 209 TAXMAN 105
Income Tax Act, 1961 — Section 156, 220(2), 220(2A), 226(3), 264
High Courts12 Jul 2011Dismissed
Jossie, V. E. Vs Flag Officer Commanding in Chief and another
High Court Of Kerala · (2011) 131 FLR 332 : (2011) 3 ILR (Ker) 976 : (2012) 2 LLJ 195 : (2011) LLR 1168
Factories Act, 1948 — Section 59, 59(1), 59(2)Industrial Disputes Act, 1947 — Section 9A
High Courts12 Jul 2011Allowed
Vijayan Vs Sakeena
High Court Of Kerala · (2011) 3 KLT 657
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(4)(ii)Transfer of Property Act, 1882 — Section 111(d)
High Courts12 Jul 2011Allowed
Ravi Vs State of Kerala
High Court Of Kerala · (2011) 07 KL CK 0080
Criminal Procedure Code, 1973 (CrPC) — Section 102(3), 103(2)Kerala Abkari Act, 1077 — Section 30, 31, 34, 35, 36
High Courts12 Jul 2011Dismissed
V.E. Jossie and Others Vs The Flag Officers Commanding in Chief Headquarters
High Court Of Kerala · (2011) 131 FLR 332 : (2011) 4 KLJ 31
Factories Act, 1948 — Section 59, 59(1), 59(2)Industrial Disputes Act, 1947 — Section 9A
High Courts12 Jul 2011
Mar Augusthinose College Vs Mahatma Gandhi University
High Court Of Kerala · (2011) 3 ILR (Ker) 718
Mahatma Gandhi University Act, 1985 — Section 73A
High Courts12 Jul 2011Allowed
Balakrishnan Iyer Vs K. Sivadas, Mani and The Oriental Insurance Co. Ltd.
High Court Of Kerala · (2011) 07 KL CK 0020
High Courts12 Jul 2011
Manager, Mar Augusthinose College and Another Vs Mahatma Gandhi University and Others
High Court Of Kerala · (2011) 3 ILR (Ker) 718
Mahatma Gandhi University Act, 1985 — Section 39, 73A
High Courts12 Jul 2011Allowed
Poolakandy Malayil Vijayan Vs Sakeena
High Court Of Kerala · (2011) 3 ILR (Ker) 737 : (2012) 2 RCR(Civil) 392 : (2012) 1 RCR(Civil) 392 : (2012) 1 RCR(Rent) 177
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(4), 22(4)Transfer of Property Act, 1882 — Section 111