High Courts07 Jul 2011Allowed
Sreelakshmi Cashew Company Vs Assistant Provident Fund and Others
High Court Of Kerala · (2012) 132 FLR 170 : (2012) 2 LLJ 99
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 17(B), 7A, 7B, 7I
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,274 of 2,719
High Courts07 Jul 2011Dismissed
T.M. Prabhakaran Vs M.P. Suresh and The United India Insurance Company
High Court Of Kerala · (2011) 07 KL CK 0037
High Courts06 Jul 2011
In Re Travancore Devaswom Board
High Court Of Kerala · (2011) 3 KLT 587
Constitution of India, 1950 — Article 21, 51AWild Life (Protection) Act, 1972 — Section 27, 28
High Courts06 Jul 2011
The Secretary, Travancore Deveswom Board and Others Vs Union of India
High Court Of Kerala · (2011) 4 KLJ 33
Constitution of India, 1950 — Article 21, 51AWild Life (Protection) Act, 1972 — Section 27, 28
High Courts06 Jul 2011Dismissed
Ajay P. Asher Vs Kirit P. Asher and Another
High Court Of Kerala · (2011) 3 KLJ 631
Evidence Act, 1872 — Section 68, 69, 71Succession Act, 1925 — Section 57, 63
High Courts06 Jul 2011
Venus Marketing Vs State of Kerala
High Court Of Kerala · (2012) 51 VST 377
Kerala Value Added Tax Act, 2003 — Section 11(1), 11(4), 42, 6, 6(1)
High Courts06 Jul 2011Dismissed
Star Metals Vs Authority for Clarification and Another
High Court Of Kerala · (2012) 47 VST 558
Kerala Value Added Tax Act, 2003 — Section 62(1), 8(b), 94
High Courts05 Jul 2011Dismissed
Sri. B. Arjuna Raja Vs The State of Kerala
High Court Of Kerala · (2011) 187 ECR 107
Kerala Value Added Tax Act, 2003 — Section 63
High Courts05 Jul 2011Dismissed
CIT Vs Sun Fibre Optics (P.) Ltd.
High Court Of Kerala · (2011) 07 KL CK 0187
Income Tax Act, 1961 — Section 10B, 10B(4), 147, 260A, 43(1)
High Courts05 Jul 2011Dismissed
Veluthedath Parambil Visalakshi Vs P.P. Prakasan and Others
High Court Of Kerala · (2011) 3 KLJ 697 : (2012) 1 RCR(Civil) 70
Banking Regulation Act, 1949 — Section 45ZACivil Procedure Code, 1908 (CPC) — Section 115Family Courts Act, 1984 — Section 7, 7(1)(d), 8
High Courts05 Jul 2011Allowed
Commissioner of Income Tax, Cochin Vs National Tyres and Rubber Co. of India Ltd.
High Court Of Kerala · (2011) 202 TAXMAN 625
Income Tax Act, 1961 — Section 143(3), 147, 148, 234B, 263
High Courts05 Jul 2011Allowed
Vinu Raj Vs C.V. Venkata Subramanian, Chandrasekhar Naik and The Oriental Insurance Co. Ltd.
High Court Of Kerala · (2011) 07 KL CK 0114
High Courts05 Jul 2011Dismissed
Raghavan Vs State of Kerala
High Court Of Kerala · (2011) 3 KLT 500
Fatal Accidents Act, 1855 — Section 1A
High Courts05 Jul 2011Dismissed
K.M. Basheer Moulavi and Others Vs K.S.I.D.C.
High Court Of Kerala · (2011) 3 KLJ 581
Constitution of India, 1950 — Article 226State Financial Corporations Act, 1951 — Section 29
High Courts05 Jul 2011Dismissed
V.K. Raghavan Vs State of Kerala and Others
High Court Of Kerala · (2011) 3 KLJ 593
Fatal Accidents Act, 1855 — Section 1A
High Courts05 Jul 2011Dismissed
Commissioner of Income Tax, Cochin Vs Sun Fibre Optics (P.) Ltd.
High Court Of Kerala · (2012) 207 TAXMAN 8
Income Tax Act, 1961 — Section 10B, 10B(4), 147, 260A, 43(1)
High Courts05 Jul 2011Dismissed
Smitha Mathew (Dr.) Vs Prasoon Kuruvila (Dr.)
High Court Of Kerala · (2012) 1 DMC 214
Divorce Act, 1869 — Section 10, 10(1), 13
High Courts05 Jul 2011
Gireeshan Vs State of Kerala
High Court Of Kerala · (2011) 3 KLT 443
Administrative Tribunals Act, 1985 — Section 15, 5Constitution of India, 1950 — Article 136Industrial Disputes Act, 1947 — Section 28
High Courts05 Jul 2011Dismissed
Visalakshi Vs Prakasan
High Court Of Kerala · (2011) 3 DMC 863
Civil Procedure Code, 1908 (CPC) — Section 115Family Courts Act, 1984 — Section 7, 8Succession Act, 1925 — Section 371, 372, 373(3), 377
High Courts04 Jul 2011Dismissed
Kerala State Industrial Enterprises Limited Vs Commissioner of Central Excise, Customs and Service Tax, Thiruvananthapuram
High Court Of Kerala · (2012) 54 VST 264
Finance Act, 1994 — Section 65(102)