High Courts04 Jul 2011Dismissed
Commissioner of Income Tax-II, Cochin Vs Lakshmi Hospital
High Court Of Kerala · (2011) 245 CTR 471 : (2012) 347 ITR 367 : (2011) 201 TAXMAN 300
Income Tax Act, 1961 — Section 147, 153D, 40A(3), 69C
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,275 of 2,719
High Courts04 Jul 2011Allowed
Reji Mathew Vs Mathew Korah, Mathew Korah and The Oriental Insurance Co. Ltd.
High Court Of Kerala · (2011) 07 KL CK 0158
High Courts04 Jul 2011Dismissed
Aneesha Remesh Vs State of Kerala
High Court Of Kerala · (2011) 3 KLT 918
Constitution of India, 1950 — Article 226
High Courts04 Jul 2011Dismissed
Poulose P.A. Vs The Deputy Superintendent of Police and Others
High Court Of Kerala · (2011) 07 KL CK 0094
Constitution of India, 1950 — Article 226
High Courts04 Jul 2011Dismissed
The New India Assurance Company Ltd. Vs Sainaba C, Mohammed Basheer, Abdul Rasheed and Hamsa Haji
High Court Of Kerala · (2011) 07 KL CK 0093
High Courts04 Jul 2011Dismissed
Jyothi Kumar and Another Vs The University of Kerala and Others
High Court Of Kerala · (2011) 3 KLJ 327
Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 23, 23(5)Kerala University Act, 1974 — Section 21, 21(b), 35, 6
High Courts04 Jul 2011
H.N.L. Casual and Contract Workers'' Centre Vs Union of India
High Court Of Kerala · (2012) 132 FLR 163 : (2012) 3 LLJ 40
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1), 12, 12(1), 2, 23
High Courts04 Jul 2011
The University of Calicut and The Vice Chancellor Vs The Sahradaya College of Engineering
High Court Of Kerala · (2011) 07 KL CK 0036
High Courts01 Jul 2011
Hotel President Vs State of Kerala
High Court Of Kerala · (2012) 48 VST 511
Kerala General Sales Tax Act, 1963 — Section 45A, 7
High Courts01 Jul 2011Dismissed
Babu Vs State of Kerala
High Court Of Kerala · (2011) 07 KL CK 0138
Criminal Procedure Code, 1973 (CrPC) — Section 85(3)
High Courts01 Jul 2011Allowed
Harikuttan Unnithan C. Vs The Travancore Devaswom Board and Others
High Court Of Kerala · (2011) 3 ILR (Ker) 301 : (2011) 3 KLT 51 SN
Kerala University Act, 1957 — Section 2, 57, 57(2), 57(3)Mahatma Gandhi University Act, 1985 — Section 59, 59(2), 59(3)
High Courts01 Jul 2011Dismissed
M.C. Babu, Proprietor, Continental Vs State of Kerala and M/s. Organo Fertilizers (India) Private
High Court Of Kerala · (2011) 4 Crimes 434
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89Criminal Procedure Code, 1973 (CrPC) — Section 257, 482, 83, 84, 84(1)Limitation Act, 1963 — Section 10, 11, 13, 16, 19
High Courts01 Jul 2011
Jaffer Vs State of Kerala and Another
High Court Of Kerala · (2013) ALLMR(Cri) 138
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139
High Courts30 Jun 2011Allowed
Mohandas Vs P. Abdul Azeez and Others
High Court Of Kerala · (2011) 3 KLJ 142
Evidence Act, 1872 — Section 40, 40, 41, 41, 42, 42, 42Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 140
High Courts30 Jun 2011Dismissed
Nazar Vs Palm Fibre (India) P. Ltd.
High Court Of Kerala · (2011) 3 KLT 437
Income Tax Act, 1961 — Section 11(1), 11(2)(b), 11(3), 20, 47(xiii)
High Courts30 Jun 2011
A.P.A. Rasheed Vs N.N. Khalid Haji and Kerala Wakf Board
High Court Of Kerala · (2011) 3 KLJ 501 : (2011) 4 RCR(Civil) 228 : (2011) 4 RCR(Civil) 228
Waqf Act, 1995 — Section 14, 32, 70, 71
High Courts30 Jun 2011
Kunhimon and Others Vs Bhaskaran, P. and Others
High Court Of Kerala · (2011) 3 ILR (Ker) 349 : (2011) 3 KLJ 361 : (2011) 4 RCR(Civil) 222 : (2011) 4 RCR(Civil) 222 : (2011) 4 TAC 331
Motor Vehicles Act, 1988 — Section 163A, 166, 173
High Courts30 Jun 2011Allowed
Rasheed Vs Khalid Haji
High Court Of Kerala · (2011) 3 KLT 421
Waqf Act, 1995 — Section 14, 32, 32(1), 32(2), 32(2)(c)
High Courts30 Jun 2011Dismissed
Shameer. P.M Vs State of Kerala
High Court Of Kerala · (2011) 3 KLJ 463
Criminal Procedure Code, 1973 (CrPC) — Section 100, 102, 103, 165, 360Wild Life (Protection) Act, 1972 — Section 50, 50(4)