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High Court Of Kerala judgments

54,365 judgments · page 1,273 of 2,719

High Courts11 Jul 2011Dismissed

Rajan Babu Vs Anitha Chandra Babu

High Court Of Kerala · (2012) 1 Crimes 52 : (2011) 3 KLT 415

Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 144, 34, 378, 379, 441
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High Courts11 Jul 2011Dismissed

Thavarayil Salim Vs Saru Umma

High Court Of Kerala · (2011) 3 ILR (Ker) 376 : (2011) 3 KLJ 348 : (2011) 4 RCR(Civil) 273 : (2011) 3 RCR(Civil) 835 : (2011) 4 RCR(Civil) 273

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2)Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 73
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High Courts11 Jul 2011Dismissed

Salim Vs Saru Umma

High Court Of Kerala · (2011) 3 ILR (Ker) 376 : (2011) 3 KLJ 348 : (2011) 4 RCR(Civil) 273

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
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High Courts08 Jul 2011Allowed

Baby @ Shaji Vs State of Kerala

High Court Of Kerala · (2011) 07 KL CK 0051

Criminal Procedure Code, 1973 (CrPC) — Section 161, 174, 313(1), 332, 374(2)Penal Code, 1860 (IPC) — Section 302, 323, 324, 34, 341
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