High Courts15 Jun 2012Dismissed
P.K. Kurian Pazhayadath Vs The State of Kerala and Others
High Court Of Kerala · (2012) 06 KL CK 0134
Co-operative Societies Rules — Rule 35A(6)(b)
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,203 of 2,720
High Courts15 Jun 2012Dismissed
United India Insurance Co. Ltd. Vs Abdul Salam and Kunhikoya
High Court Of Kerala · (2012) 06 KL CK 0093
High Courts15 Jun 2012Dismissed
K.M. Varghese Vs Eapen K. Varghese, Additional Respondent No. 2 Impleaded:- Addl. R2. M.P. Hamsa
High Court Of Kerala · (2012) 06 KL CK 0092
High Courts15 Jun 2012
State of Kerala Vs C.S. Sreekuttan
High Court Of Kerala · (2012) CriLJ 4321 : (2012) 3 KLJ 374
High Courts14 Jun 2012
Naravana Reddiar V. Vs State of Kerala and others
High Court Of Kerala · (2012) CriLJ 4292 : (2012) 3 ILR (Ker) 614 : (2012) 3 KLJ 103
Food Safety and Standards Act, 2006 — Section 1, 1(3), 100, 19, 20General Clauses Act, 1897 — Section 6Prevention of Food Adulteration Act, 1954 — Section 17
High Courts14 Jun 2012Dismissed
P.P. Alphonsa Vs State of Kerala
High Court Of Kerala · (2012) 54 VST 459
High Courts14 Jun 2012Dismissed
Mahim Settu @ Sunil Vs State of Kerala
High Court Of Kerala · (2012) 06 KL CK 0155
Criminal Procedure Code, 1973 (CrPC) — Section 174, 313Penal Code, 1860 (IPC) — Section 300, 302, 498A, 84
High Courts14 Jun 2012
Leelamony Vs S.N. Trust
High Court Of Kerala · (2012) 3 KLJ 745 : (2012) 3 KLT 632
Kerala University Act, 1974 — Section 60, 60(4)
High Courts14 Jun 2012
Kumari Santha.K. Vs The Kerala State Electricity Board, The Controlling Authority Under The Payment of Gratuity Act, 1972 and District Labour Officer, Thiruvananthapuram-I, 695001, The Appellate Authority Under The Payment of gratuity Act, 1972 and Regional Joint Labour Commissioner and The Chief Engineer(Hrm)
High Court Of Kerala · (2012) 06 KL CK 0135
High Courts14 Jun 2012
T.R. Mohanakumar Vs Union of India and Others
High Court Of Kerala · (2012) 06 KL CK 0094
Constitution of India, 1950 — Article 226
High Courts14 Jun 2012Dismissed
District Co-Operative Bank Employees Federation-Kerala Vs State of Kerala and Others
High Court Of Kerala · (2012) 06 KL CK 0086
High Courts13 Jun 2012Dismissed
K.M. Mehaboob Vs Dy. CIT and Another
High Court Of Kerala · (2012) 06 KL CK 0263
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 15Income Tax Act, 1961 — Section 131, 132, 132A, 142, 142(1)
High Courts13 Jun 2012Allowed
Moosa, C.K. and others Vs Bank of Baroda
High Court Of Kerala · (2012) 3 BC 818 : (2012) 3 ILR (Ker) 61 : (2012) 3 KLJ 368
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(a), Order 47 Rule 3, Order 7 Rule 10, Order 7 Rule 10A, 115
High Courts13 Jun 2012Dismissed
Jyothikumar Nair (Late) Vs Sasikumar Divisional Accountant, Head Works Division Kerala Water Authority, Aruvikkara Thiruvananthaupram-695564 and Others
High Court Of Kerala · (2012) 06 KL CK 0177
High Courts13 Jun 2012
Sugunan Vs State of Kerala The Circile Inspector of Tanur Tanur Police Station
High Court Of Kerala · (2012) 06 KL CK 0174
Criminal Procedure Code, 1973 (CrPC) — Section 232, 313Penal Code, 1860 (IPC) — Section 302, 304, 324, 432, 433
High Courts13 Jun 2012Dismissed
V.K. Prakas and Others Vs Union of India, Securities and Exchange Board of India and Association of Mutual Funds of India
High Court Of Kerala · (2012) 06 KL CK 0173
Constitution of India, 1950 — Article 14
High Courts13 Jun 2012Allowed
Jayaprakash Vs The District Collector, Palakkad, PIN: 678 001, The Sub Divisional Magistrate, Ottappalam, Palakkad District, PIN: 679 101 and The Sub Inspector of Police, Ottappalam, Palakkad District, PIN: 679 101
High Court Of Kerala · (2012) 06 KL CK 0168
High Courts13 Jun 2012
R.S. Rakhi Vs Corporation of Thiruvananthapuram and Others
High Court Of Kerala · (2012) 06 KL CK 0167
High Courts13 Jun 2012
Moideenkutty Naha Vs The Senior Geologist, Department of Mining and Geology District Office, Kottayam-686001 and Others
High Court Of Kerala · (2012) 06 KL CK 0127
Constitution of India, 1950 — Article 14, 19(i)(g), 21
High Courts13 Jun 2012
M.M. Shibu Vs The District Geologist Ernakulam, Kakkanadu Department of Mining and Geology, Civil Station, Kakkanad-682021, Director of Mining and Geology, Directorate of Mining and Geology, keshavadasapuram pattom P.O., Thiruvananthapuram, Director General of Police, Thiruvananthapuram and Superintendent of Police Ernakulam (Rural), Aluva
High Court Of Kerala · (2012) 06 KL CK 0126