High Courts18 Jun 2012Allowed

National Insurance Co. Ltd. Vs Laila

High Court Of Kerala · (2013) 1 ACC 412 : (2013) ACJ 649 : (2013) 136 FLR 694 : (2012) 4 KLJ 135 : (2012) 4 KLT 161

Public Liability Insurance Act, 1991 — Section 4Workmens Compensation Act, 1923 — Section 2(1)(e), 3, 4(A)