COURT ARCHIVE

High Court Of Kerala judgments

54,395 judgments · page 1,204 of 2,720

High Courts13 Jun 2012

M. Muneer Vs State of Kerala and The District Collector

High Court Of Kerala · (2012) 06 KL CK 0115

Criminal Procedure Code, 1973 (CrPC) — Section 451, 457Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001 — Section 22

High Courts13 Jun 2012Allowed

Subair and Surendran Vs S and A Builders and Engineers Pvt. Ltd. and Others

High Court Of Kerala · (2012) 06 KL CK 0066

High Courts13 Jun 2012Dismissed

N.K. Vijayan Vs Returing Officer/Unit Inspector Kuthiyathode Unit Office of The Assistant Registrar of Co-operative Societies Cherthala and The Thuravoor Co-operative Bank Ltd.

High Court Of Kerala · (2012) 06 KL CK 0060

High Courts13 Jun 2012

The Secretary, Travancore Devaswom Board, Thiruvananthapuram Vs Deputy Director, Local Fund Audit Travancore Devaswom Board

High Court Of Kerala · (2012) 06 KL CK 0018

High Courts13 Jun 2012

Southern Refineries Limited Vs State of Kerala

High Court Of Kerala · (2013) 62 VST 353

Kerala General Sales Tax Act, 1963 — Section 10

High Courts12 Jun 2012Allowed

Sukumar N. Oommen Vs Secretary to the Government of India and Another

High Court Of Kerala · (2012) 3 KLJ 500

High Courts12 Jun 2012Dismissed

The Loading and Unloading Workers Union Vs The Government of Kerala and Others

High Court Of Kerala · (2012) 06 KL CK 0231

High Courts12 Jun 2012

Aathankutty @ Hassan Kutty Vs Chamu Residing at Valiyaparambu House, Odanur, Parali P.O Palakkad Taluk, Palakkad District

High Court Of Kerala · (2012) 06 KL CK 0197

Workmens Compensation Act, 1923 — Section 2A

High Courts12 Jun 2012

Letchmi Estate Vs Murugan

High Court Of Kerala · (2012) 134 FLR 853 : (2012) 3 KLJ 84 : (2012) 3 KLJ 101

Employees Compensation Act, 1923 — Section 3

High Courts12 Jun 2012

State of Kerala Vs M/s. S.S. Textiles, Balaramapuram, PIN-695501

High Court Of Kerala · (2012) 06 KL CK 0154

High Courts12 Jun 2012Dismissed

Vallikannu, House No. 583, Kadukarvila Colony, Aithukonds Kani Kadoorkolla Desom, Kollayil Village Vs State of Kerala, Public Prosecutor, High Court of Kerala, Ernakulam and The Circle Inspector of Police Parassala Police Station in Neyyattinkara Police Station Crime

High Court Of Kerala · (2012) 06 KL CK 0130

Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 174, 201, 302, 34, 364

High Courts12 Jun 2012

Muhammed Anwar, 858, Bushara Manzil, Thazhava, Karunagapally Vs The Revenue Divisional Officer, Kollam, Kollam Division, Kollam, Pin-691001, The Regional Transport Officer, Regional Transport Office, Kollam, Pin-691001 and Assistant Motor Vehicles Inspector, Regional Transport Office, Kollam, Pin-691 001.

High Court Of Kerala · (2012) 06 KL CK 0116

High Courts12 Jun 2012Dismissed

Kerala Head Load Workers, Welfare Fund Board and The Chairman Kerala Head Load Workers, Welfare Fund Board Paravoor Local Committee Vs P.V. Prakasan and Sri. P.P. Manoj

High Court Of Kerala · (2012) 134 FLR 851 : (2012) 3 KLJ 100 : (2012) 4 LLJ 18

Kerala Headload Workers (Regulation of Employment and Welfare) Scheme, 1983 — Clause 29A

High Courts12 Jun 2012Dismissed

The Manager, Letchmi Estate, M/S.Tata Tea Limited, Munnar (Now Owned By Kannan Deven Hills Plantations Company Limited, Kdhp House, Munnar - 685612) Vs M.Murugan 12159, Middle Division, Letchmi Estate Munnar, (Deceased), P. Sivakamy, P. Santhy and P. Saravanan

High Court Of Kerala · (2013) ACJ 1755

Workmens Compensation Act, 1923 — Section 3

High Courts12 Jun 2012Dismissed

Vittala D. Prabhu and others Vs Nalini Shenoy

High Court Of Kerala · (2012) 2 ILR (Ker) 740 : (2012) 2 KLJ 872

Civil Procedure Code, 1908 (CPC) — Section 11Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(4)(iii)Kerala Land Reforms Act, 1963 — Section 108A, 2(25), 80B

High Courts12 Jun 2012Allowed

R. Thulaseedharan Vs The Regional Transport Authority and Prasanna Kumar

High Court Of Kerala · (2012) 06 KL CK 0080

High Courts12 Jun 2012Dismissed

Dileeb, B. Vs Union of India and Others

High Court Of Kerala · (2012) 3 ILR (Ker) 347 : (2012) 3 KLJ 273 : (2013) LabIC 2883

Central Civil Services (Pension) Rules, 1972 — Rule 26(1)

High Courts12 Jun 2012Dismissed

Kerala Head Load Workers Welfare Fund Board and Another Vs P.V. Prakasan (Deceased) and Others

High Court Of Kerala · (2012) 134 FLR 851 : (2012) 3 KLJ 100 : (2012) 4 LLJ 18

Kerala Headload Workers (Regulation of Employment and Welfare) Scheme, 1983 — Section 29A

High Courts12 Jun 2012Dismissed

Malanadu Cements and Allied Products Private Limited and Others Vs State of Kerala and Others

High Court Of Kerala · (2013) 57 VST 49

Civil Procedure Code, 1908 (CPC) — Section 114Kerala Value Added Tax Act, 2003 — Section 60, 60(4), 60(4)(b), 60(7), 66

High Courts12 Jun 2012Allowed

Chief Secretary to Government of Kerala Vs Mercy Scaria

High Court Of Kerala · (2012) 135 FLR 1002 : (2012) 3 KLJ 410

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9