CourtKutchehry.com

COURT ARCHIVE

High Court Of Kerala judgments

54,395 judgments · page 1,205 of 2,720

High Courts11 Jun 2012Allowed

Paneer Selvam Vs JACOB

High Court Of Kerala · (2013) 1 ACC 239 : (2013) ACJ 1049 : (2012) 3 KLJ 422

Motor Vehicles Act, 1988 — Section 147
Read judgment
High Courts11 Jun 2012Dismissed

Hilal B. Vs State of Kerala

High Court Of Kerala · AIR 2013 Ker 19 : (2012) 3 KLJ 503

Kerala Motor Vehicles Taxation Act, 1976 — Section 3, 3(1), 3(5), 4Motor Vehicles Act, 1988 — Section 40, 43
Read judgment
High Courts11 Jun 2012Dismissed

Sijo Paul Vs Subhash

High Court Of Kerala · (2012) 3 KLJ 100

Kerala Court Fees and Suits Valuation Act, 1959 — Section 25, 27(c)
Read judgment
High Courts08 Jun 2012

Sivankutty Vs John Thomas

High Court Of Kerala · (2012) 4 KLT 21

Criminal Procedure Code, 1973 (CrPC) — Section 250, 357, 357(1), 357(1)(b), 357(3)Negotiable Instruments Act, 1881 (NI) — Section 138
Read judgment