High Courts20 Jun 2012Dismissed
K.B. Sudheer Babu (Former Managing Director, Ksfe Ltd.), Kunnel House, Kumbalangi South P.O., Cochin Vs State of Kerala
High Court Of Kerala · (2012) 06 KL CK 0113
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,201 of 2,720
High Courts20 Jun 2012
T.K. Kunjammath Vs Vatakara Co-Op. Agricultural and Rural Development Bank Ltd. F.1857, Kakkattil P.O., Vatakara, Kozhikode District - 673101 and The Special Sale Officer, Vatakara Co-Op. Agricultural and Rural Development Bank Ltd. F. 1857, Kakkattil P.O., Vatakara, Kozhikode District - 673101
High Court Of Kerala · (2012) 06 KL CK 0112
High Courts20 Jun 2012
N.B. Vijayakumar, Partner, Hotel Sreedevi, Chottanikkara and Others Vs State of Kerala and Others
High Court Of Kerala · (2012) 06 KL CK 0095
High Courts20 Jun 2012
M/s. Poonam Grahanirman (P) Ltd. Vs The Commercial Tax Officer (W.C.), Commercial Taxes, Alappuzha-688 001. The Commissioner of Commercial Taxes and The State of Kerala
High Court Of Kerala · (2012) 06 KL CK 0049
Kerala Value Added Tax Act, 2003 — Section 25(1)
High Courts20 Jun 2012Dismissed
Kuriachan Chacko and Others Vs The Secretary to Government and Others
High Court Of Kerala · (2012) 3 KLJ 303
Advocates Act, 1961 — Section 16, 16(2)Constitution of India, 1950 — Article 37Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 24, 24(8), 309
High Courts19 Jun 2012Dismissed
National Insurance Co. Ltd. Vs Annakutty Thomas
High Court Of Kerala · (2013) ACJ 719 : (2012) 3 KLJ 389 : (2012) 3 KLT 246
High Courts19 Jun 2012Allowed
State Of Kerala Vs Smt. K. Sabeena Power Pack Industries, 3/306, Pudussery Junction Palakkad, Pin 678007
High Court Of Kerala · (2012) 06 KL CK 0200
Kerala Value Added Tax Act, 2003 — Section 6(1)(a)
High Courts19 Jun 2012Allowed
Hari Kumar Vs Sudha B.
High Court Of Kerala · AIR 2013 Ker 22 : (2013) 2 DMC 173 : (2012) 3 KLJ 682
Divorce Act, 1869 — Section 10A, 28Hindu Marriage Act, 1955 — Section 11, 13B, 23
High Courts19 Jun 2012Dismissed
Balasubramanian Vs State of Kerala
High Court Of Kerala · (2012) 06 KL CK 0184
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 232, 313Penal Code, 1860 (IPC) — Section 300, 302, 324, 326, 376
High Courts19 Jun 2012
Thankayyan Vs State of Kerala and others
High Court Of Kerala · (2012) 3 ILR (Ker) 176 : (2012) 3 KLJ 291
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 193, 34, 366, 366A, 376
High Courts19 Jun 2012Allowed
Rema, K. Vs State of Kerala and Others
High Court Of Kerala · (2012) 3 ILR (Ker) 275 : (2012) 3 KLJ 641
Kerala Education Rules, 1959 — Rule 51
High Courts19 Jun 2012
Pious Thomas Vs Registrar of Co-Operative Societies Office of Ministry of Co-Operation, The Joint Registrar Kottayam District Co-Operative Bank Ltd., The General Manager Kottayam District Co-Operative Bank Ltd. and Kottayam District Co-Operative Bank
High Court Of Kerala · (2012) 06 KL CK 0044
High Courts19 Jun 2012
Harikumar Vs Sudha, B.
High Court Of Kerala · (2013) 2 ILR (Ker) 704
Hindu Marriage Act, 1955 — Section 11, 13B, 23Special Marriage Act, 1954 — Section 28
High Courts19 Jun 2012Dismissed
E.V. Philip, Philip Garden, Karukutty, Angamally Vs Deputy Commissioner of Income Tax (Assessment), Special Range-II, Ernakulam
High Court Of Kerala · (2012) 06 KL CK 0007
Income Tax Act, 1961 — Section 132(4)
High Courts18 Jun 2012Dismissed
Beji Vs State of Kerala
High Court Of Kerala · (2012) 3 KLJ 171 : (2012) 3 KLT 255
Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 2(d)Kerala Anti-Social Activities (Prevention) Act, 2007 — Section 10(4), 2, 2(g), 2(h), 3
High Courts18 Jun 2012Disposed Off
M/s. Sunny and Sunny''s Business Ventures Pvt. Ltd. Vs The Joint Commissioner Of Income Tax, Range-4 I.S. Press Road, Cochin-682 018, The Commissioner Of Income Tax (Appeals) II I.S. Press Road, Cochin-682 018 and The Commissioner Of Income Tax-I, I.S. Press Road, Cochin-682 018
High Court Of Kerala · (2012) 06 KL CK 0236
Income Tax Act, 1961 — Section 220(6)
High Courts18 Jun 2012
Achuthan Nair and Others Vs Union of India and Another
High Court Of Kerala · (2013) 1 ACC 418 : (2012) 3 ILR (Ker) 490 : (2012) 3 KLJ 337
Railways Act, 1989 — Section 123, 123(c), 124A, 125
High Courts18 Jun 2012Allowed
The Oriental Insurance Co. Ltd. Vs Omana Amma, Santhosh Kumar, Vijayalekshmi and N. Krishnan Potti
High Court Of Kerala · (2012) 06 KL CK 0204
High Courts18 Jun 2012Dismissed
Shibu Thomas Vs The Registrar Co-Operative Society, Trivandrum - 695 001, The Joint Registrar (General), Office Of The Co-Operative Society Joint Registrar Ernakulam - 682 011, Assistant Registrar (General), Office of the Co-Operative Society Assistant Registrar Moovattupuzha - 686 661 and Muthalapparam Service Co-Operative Bank Limited
High Court Of Kerala · (2012) 06 KL CK 0178
High Courts18 Jun 2012Allowed
Puthuvayi Gopalan @ Cheriyakannan Convict No. 7326, Central Prison, Kannur Vs State of Kerala Public Prosecutor, High Court of Kerala, Ernakulam
High Court Of Kerala · (2012) 06 KL CK 0176
Criminal Procedure Code, 1973 (CrPC) — Section 209, 232, 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 201, 302