Arbitration and Conciliation Act, 1996 — Section 8Constitution of India, 1950 — Article 226Merchant Shipping Act, 1958 — Section 145, 145(1), 245(2), 445, 445(1)

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High Courts22 Jun 2012

N.P. Ajithkumar, Aiswary House, Asokha Road, Pudukkad P.O., Thrissur and Jayadas Vs The Secretary, Regional Transport Authority, Malappuram-676505

High Court Of Kerala · (2012) 06 KL CK 0217

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High Courts22 Jun 2012

T.K. Kunhiraman Vs Registrar of Co-Operative Societies and Others

High Court Of Kerala · (2012) 06 KL CK 0216

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High Courts22 Jun 2012Dismissed

Mrs. K.C. Padmakshy Rep. by P/a Holder Sri. Kannan Vs State of Kerala

High Court Of Kerala · (2012) 06 KL CK 0198

Kerala Private Forests (Vesting and Assignment) Act, 1971 — Section 8

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High Courts22 Jun 2012

Sivahari Wood and Metals Pvt. Ltd. Vs State of Kerala and Others

High Court Of Kerala · (2012) 06 KL CK 0131

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High Courts22 Jun 2012

Ummair Vs Sub Inspector of Police, Wadakanchery Police Station, Wadakanchery and Others

High Court Of Kerala · (2012) 06 KL CK 0129

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High Courts22 Jun 2012

K.G. Mohanan Vs Sub Inspector of Police, Venmoney -Pin-691001, Circle Inspector of Police, Mavelikkara, Pin - 690101, Thomas T. Joseph Alias Sunny, Pastor, Hebron IPC South Church, Venmoney, Pin - 691001 and V.O. George, Varikkothu, Venmoney P.O., Chengannur, Pin - 691001

High Court Of Kerala · (2012) 06 KL CK 0128

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High Courts22 Jun 2012

P. Vijayan, Moolasseril House, Ambalathumbhagom, Poruvazhi Kunnathoor Vs The Secretary Regional Transport Authority, Pathanamthitta Pin 689645

High Court Of Kerala · (2012) 06 KL CK 0125

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High Courts22 Jun 2012

Kurian. K. S Vs State of Kerala

High Court Of Kerala · (2012) 06 KL CK 0106

Contract Act, 1872 — Section 178Criminal Procedure Code, 1973 (CrPC) — Section 451, 91

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High Courts22 Jun 2012Dismissed

Varghese George Represented by his Morther Dr. Mini K. Paul Vs State of Kerala and Commissioner for Entrance Exams

High Court Of Kerala · (2012) 3 KLJ 394

Constitution of India, 1950 — Article 14

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High Courts22 Jun 2012

Shaji Scaria Vs Sub Inspector of Police, Adimali Police Station, Idukki District-685561 and The Manager, Shriram Transport Finance Co. Ltd., Chennattumattom Junction, Kattappana-685508

High Court Of Kerala · (2012) 06 KL CK 0051

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High Courts22 Jun 2012

Abdul Razak Vs The Sub Inspector of Police and Head Load Workers (I.N.T.U.C.)

High Court Of Kerala · (2012) 06 KL CK 0050

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High Courts22 Jun 2012

Rajeev Vs Joint Regional Transport Officer Guruvayoor, Thrissur District, Pin 680001, District Executive Officer Kerala Motor Transport Workers Welfare Fund Thrissur 680001 and Sasi

High Court Of Kerala · (2012) 06 KL CK 0042

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High Courts22 Jun 2012Allowed

K. Ramanathan Vs Oriental Insurance Co. Ltd.

High Court Of Kerala · (2012) 4 KLJ 845

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High Courts22 Jun 2012Dismissed

Abdul Rasheed Vs State of Kerala

High Court Of Kerala · (2013) 1 ILR (Ker) 473 : (2013) 1 KLT 236

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 105, 114(g), 3, 4Penal Code, 1860 (IPC) — Section 100, 105, 302, 351, 39

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High Courts21 Jun 2012

K.M. Mehaboob Vs Chief Commissioner of Income Tax and Others

High Court Of Kerala · (2012) 06 KL CK 0264

Income Tax Act, 1961 — Section 220(2), 220(2A), 222

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High Courts21 Jun 2012Allowed

State of Kerala Vs Kesavan

High Court Of Kerala · (2012) 3 KLJ 251 : (2012) 3 KLT 328

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