High Courts16 Jul 2012Dismissed
State of Kerala and The Superintending Engineer, Kallada Irrigation Project Vs G. Janardhanan Pillai
High Court Of Kerala · (2012) 07 KL CK 0231
Arbitration Act, 1940 — Section 17, 19Limitation Act, 1963 — Section 5
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,193 of 2,720
High Courts16 Jul 2012
Devid P Vs Kerala State Beverages (Manufacturing and Marketing ) Corporation Ltd. and Kerala Public Service Commission
High Court Of Kerala · (2012) 07 KL CK 0218
High Courts16 Jul 2012Allowed
R.K. Hamsa Vs P.M. Sameer, Raghu Kumar and The New India Assurance CO.Ltd.
High Court Of Kerala · (2012) 07 KL CK 0204
High Courts16 Jul 2012Allowed
Barry Sebastian Vs Bank of India Puthenchanthai Branch and Others
High Court Of Kerala · (2012) 4 KLJ 345
Kerala Revenue Recovery Act, 1968 — Section 71
High Courts16 Jul 2012Allowed
Ravi Vs State of Kerala
High Court Of Kerala · (2013) CriLJ 2455 : (2012) 4 KLJ 459 : (2012) 4 KLT 965
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357(3)Evidence Act, 1872 — Section 103, 105, 106Penal Code, 1860 (IPC) — Section 302
High Courts16 Jul 2012Allowed
Radhamani Vs Devaki and The New India Assurance Company Ltd.
High Court Of Kerala · (2012) 07 KL CK 0194
High Courts16 Jul 2012Allowed
Justus Vs Prasanna Kumaran Nair, TC 1729, Greenvilla No. 40, NSP Nagar Kesavadasapuram, Thiruvananthapuram District and The Divisional Manager, United India Insurance Co. Ltd., Thiruvananthapuram
High Court Of Kerala · (2012) 07 KL CK 0188
High Courts16 Jul 2012Dismissed
T.K. Sasidharan @ Sasi Vs State of Kerala
High Court Of Kerala · (2012) 07 KL CK 0173
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts16 Jul 2012Dismissed
M/s. Fast and Safe Transport Pvt. Ltd., Administrative Office, T.D. Road, Ernakulam, Kochi-35 Vs M/s. Medopharm, Calicut Depot., 12/12 South Beach Road, Calicut-673001, M/s. Balaji Medical Agencies, XXV/688 Mannath Lane, Thrissur and M/s. Selmour Agencies, 10/1261, Erinjeri Angadi, Thrissur
High Court Of Kerala · (2012) 07 KL CK 0169
Carriers Act, 1865 — Section 6
High Courts16 Jul 2012Dismissed
Union of India Vs C.K.K. Nair, Deputy Commissioner of Income Tax, Central Circle-2 Kozhikode, The Chairman, Union Public Service Commission, Dholpur House Shajahan Road, New Delhi - 110069
High Court Of Kerala · (2012) 07 KL CK 0166
High Courts16 Jul 2012Allowed
A.T. Sasi Vs M. Suresh Babu and The New India Assurance Co. Ltd.
High Court Of Kerala · (2012) 07 KL CK 0156
High Courts16 Jul 2012Allowed
Snofield Foods Pvt. Ltd. Vs State of Kerala
High Court Of Kerala · (2012) 07 KL CK 0126
Central Sales Tax Act, 1956 — Section 15Kerala General Sales Tax Act, 1963 — Section 5, 5(v), 5A
High Courts16 Jul 2012
Vinodhan Vs Thulasidevi
High Court Of Kerala · (2012) 07 KL CK 0118
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(1), 11(2), 11(2)(b), 11(3), 11(4)(2)
High Courts16 Jul 2012
Rajammal Vs Hajira and Others
High Court Of Kerala · (2012) 3 ILR (Ker) 563 : (2012) 3 KLJ 411
Kerala Land Reforms Act, 1963 — Section 102, 103, 72F, 72K
High Courts16 Jul 2012Dismissed
Bible Faith Mission Vs Charles Nadar Jnanadas (Died), Jelete and Anila Das, Arun Das
High Court Of Kerala · (2012) 07 KL CK 0099
Registration Act, 1908 — Section 17(1)(c)
High Courts16 Jul 2012Allowed
Faisal Vs State of Kerala Public Prosecutor, High Court of Kerala, Ernakulam
High Court Of Kerala · (2012) 07 KL CK 0086
Criminal Procedure Code, 1973 (CrPC) — Section 232, 313Penal Code, 1860 (IPC) — Section 201, 302
High Courts16 Jul 2012Allowed
Indian Overseas Bank, G.B. Road, Palakkad Vs Electro Accoustics Private Limited, 7/559, Kunnathurmedu, Palakkad-13, K.T.J. Mathew, Managing Director, Electro Accoustics Private Limited, Ritz Hotel Annex, Coonoor, Nilgiri, Tamil Nadu, K.T. Joseph, Director, Electro Accoustics Private Limited, Kariparambil, Convent Road, Kozhikode-1 and Mrs. Devi R. Chandran, Director, Electro Accoustics, D-5/16, 1st Link Road, ITI Campus, Madras-36
High Court Of Kerala · (2012) 07 KL CK 0077
Civil Procedure Code, 1908 (CPC) — Section 34, 34(1)
High Courts16 Jul 2012Allowed
Joseph Poulose Vs K.J. Abdulkhader Kareem, Shajimon and The New India Assurance Co. Ltd.
High Court Of Kerala · (2012) 07 KL CK 0062
High Courts16 Jul 2012Dismissed
P.V. Anitha Vs Naduvile Veettil Asok Kumar
High Court Of Kerala · (2012) 4 KLJ 13
Civil Procedure Code, 1908 (CPC) — Section 96Limitation Act, 1963 — Section 5Succession Act, 1925 — Section 372, 388, 388(2)
High Courts13 Jul 2012
Nisha Susan George Vs Alexander Vadakkedam
High Court Of Kerala · AIR 2013 Ker 88 : (2012) 4 KLJ 131 : (2012) 4 KLT 246 : (2013) 1 RCR(Civil) 474
Constitution of India, 1950 — Article 227Divorce Act, 1869 — Section 10AFamily Courts Act, 1984 — Section 10, 7, 7(2)