High Courts19 Jul 2012
Varghese, Paulose and Reji Vs George and Jolly
High Court Of Kerala · (2012) 07 KL CK 0058
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,191 of 2,720
High Courts19 Jul 2012Dismissed
Raveendran Mannadiar Vs Abdul Sathar, Kaja Husssain and Abdul Assis
High Court Of Kerala · (2012) 07 KL CK 0042
Kerala Court Fees and Suits Valuation Act, 1959 — Section 7(3), 7(3A)
High Courts17 Jul 2012
E.K. Sajunath Vs Nithya J.
High Court Of Kerala · (2012) 07 KL CK 0329
Special Marriage Act, 1954 — Section 27(1)(d)
High Courts17 Jul 2012
S.V.K Pookkoya, S.V. Sayed Muhammed Koya Thangal and S.V.P. Sayed Hussain Thangal Vs Lakshadweep State Wakf Board, Union Territory of Lakshadweep, Kavaratti Island and S.V. Sayed Yousuf Koya Thangal
High Court Of Kerala · (2012) 07 KL CK 0321
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts17 Jul 2012
State of Kerala Vs M/s. Quilon Trading Company Nedumbassery, Mekkad (P.O.), Ernakulam Pin - 683 589
High Court Of Kerala · (2012) 07 KL CK 0284
Kerala Value Added Tax Act, 2003 — Section 25, 31, 67
High Courts17 Jul 2012Allowed
Annie and Others Vs V.J. Xaiver, P.S. Shaju and The Oriental Insurance Co. Ltd.
High Court Of Kerala · (2012) 07 KL CK 0275
High Courts17 Jul 2012
P.J. Thomas Vs State of Kerala, The General Manager District Industries Center and The Taluk Industries Officer
High Court Of Kerala · (2012) 07 KL CK 0270
High Courts17 Jul 2012
A. Remanan Vs The Authorized Officer/Chief Manager, State Bank of India, Regional Business Office, Beach Road, Alappuzha - 688001 and The Branch Manager, State Bank of India, South Kuthiyathode Branch, Kuthiathode P.O., Cherthala, Alappuzha - 688533
High Court Of Kerala · (2012) 07 KL CK 0257
High Courts17 Jul 2012
Ali A.K. Vs The Authorised Officer, UCO Bank, Ravipuram, M.G. Road, Ernakulam, Cochin-682018 and Branch Manager UCO Bank, M.G. Road, Ernakulam Branch, Ernakulam District, Pin-682016
High Court Of Kerala · (2012) 07 KL CK 0256
Kerala Value Added Tax Act, 2003 — Section 13(2)
High Courts17 Jul 2012
District Co-Operative Bank Vs Dinesh M.
High Court Of Kerala · (2012) 3 KLJ 636
Kerala Co-operative Societies Rules, 1969 — Rule 186(1B)
High Courts17 Jul 2012
Shynymol Vs State of Kerala
High Court Of Kerala · (2012) 4 KLJ 629 : (2012) 3 KLT 646
Kerala Panchayat Raj Act, 1994 — Section 166, 166(1)
High Courts17 Jul 2012
M/s.United Timber Corporation Vs Commercial Tax Officer Commercial Taxes and State of Kerala
High Court Of Kerala · (2012) 07 KL CK 0212
Kerala Value Added Tax Act, 2003 — Section 25(1)
High Courts17 Jul 2012Dismissed
M.V. Thomas Vs The District Collector, Ernakulam, District, Collectorate, Ernakulam 682 030, The Deputy Tahsildar Revenue Recovery, Taluk Office, Kunnathunadu Perumbavoor 683 542 and The Commercial Tax Officer (WC) Office of The Deputy Commissioner, Commercial Taxes Ernakulam 682 018
High Court Of Kerala · (2012) 07 KL CK 0211
Kerala Revenue Recovery Act, 1968 — Section 65, 83(1)
High Courts17 Jul 2012Dismissed
Indira. P. Vs Authorised Officer/Manager, Pathanamthitta District Co-Operative bank Ltd., Pathanamthitta, Head Office, Pathanmthitta-689 645 and Pathanamthitta District Co-Operative Bank Ltd.
High Court Of Kerala · (2012) 07 KL CK 0210
High Courts17 Jul 2012Dismissed
Kerala State Electricity Board, Vythuthi Bhavan, Pattom, Thiruvananthapuram 695 001 Vs John Philip (represented by Power of Attorney Holder George John) and State of Kerala
High Court Of Kerala · (2012) 07 KL CK 0205
Land Acquisition Act, 1894 — Section 4(1)
High Courts17 Jul 2012
N.P. Vinod, Omanakutty Amma Nair and Biju Devassy Vs North Malabar Gramin Bank
High Court Of Kerala · (2012) 07 KL CK 0192
High Courts17 Jul 2012
G. Krishna Kumar and Geetha Krishna Kumar Vs State of Kerala and Muhammed Kunju
High Court Of Kerala · (2012) 07 KL CK 0191
Criminal Procedure Code, 1973 (CrPC) — Section 446Penal Code, 1860 (IPC) — Section 34, 420, 465, 466, 468
High Courts17 Jul 2012Dismissed
Ansari Vs State of Kerala
High Court Of Kerala · (2012) 07 KL CK 0174
Criminal Procedure Code, 1973 (CrPC) — Section 161, 237, 313, 428, 432Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34
High Courts17 Jul 2012
Venugopalan Nair Vs Jayasree V. Nair
High Court Of Kerala · (2012) 4 ILR (Ker) 640 : (2012) 3 KLJ 398 : (2012) 3 KLT 342 : (2012) 4 RCR(Civil) 518
Constitution of India, 1950 — Article 14, 15, 21Protection of Women From Domestic Violence Act, 2005 — Section 17, 18, 18, 19, 19Specific Relief Act, 1963 — Section 41