High Courts19 Jul 2012
T.R. Sambasivan Nair Vs The Kerala State Co-operative Employees Pension Board and The Vallamkulam Service Co-operative Bank Ltd.
High Court Of Kerala · (2012) 07 KL CK 0172
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,190 of 2,720
High Courts19 Jul 2012Dismissed
Sudhakaran Vs K. Padmanabhan
High Court Of Kerala · (2012) 07 KL CK 0165
Kerala Land Reforms Act, 1963 — Section 102
High Courts19 Jul 2012
Shivadasan T.K. Vs The Tahsildar, Revenue Recovery, Thalassery and Thalassery Primary Co-Operative Agricultural and Rural Development Bank
High Court Of Kerala · (2012) 07 KL CK 0162
Kerala Revenue Recovery Act, 1968 — Section 71
High Courts19 Jul 2012
Neel Jose, Ezhuthupurayil House, Kadaplamattom P.O., Pala Vs The Regional Transport Officer, (Secretary, Regional Transport Authority), Kottayam, Pin-686002 and The Joint Regional Transport Officer, Vaikom, Pin-686141
High Court Of Kerala · (2012) 07 KL CK 0161
High Courts19 Jul 2012Disposed Off
K.P. Abdul Majeed Vs The Assistant Commissioner of Income Tax, Circle 1 [1], Aayakar Bhavan, Calicut-673001 and Commissioner of Income Tax (Appeals) Aayakar Bhavan, Calicut-673001
High Court Of Kerala · (2012) 07 KL CK 0160
Income Tax Act, 1961 — Section 251
High Courts19 Jul 2012
M. Muhammed Nazar Vs The Chief Manager, State Bank of India Regional Business Office, Beach Road Alappuzha, Pin - 688011 and Ombudsman For Banking Institution Reserve Bank of India Building, Bakery Junction Trivandrum, Pin - 695001
High Court Of Kerala · (2012) 07 KL CK 0159
High Courts19 Jul 2012
M/s. Edathara Steels Vs The Commercial Tax Officer Commercial Taxes, The Deputy Commissioner (Appeals) Commercial Taxes, The Inspecting Asst. Commissioner Commercial Taxes and The State of Kerala
High Court Of Kerala · (2012) 07 KL CK 0158
High Courts19 Jul 2012Allowed
A.M. Chacko, Rosamma Chacko, Dency Chacko and Soumya Chacko Vs K. Ganesh Moorthy @ Ganesh, Thiru S.C. Kumar and United India Insurance Co. Ltd.
High Court Of Kerala · (2012) 07 KL CK 0157
High Courts19 Jul 2012Dismissed
The New India Assurance Co. Ltd. Vs Sagira and Others (Respondents 2 and 3 Are Minors and Rep. By Their Mother Ist Respondent)
High Court Of Kerala · (2012) 07 KL CK 0154
High Courts19 Jul 2012Allowed
E.k. Kunhammedkutty Vs Ariyilakath Kunhikandy Mehroof
High Court Of Kerala · (2012) 07 KL CK 0149
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts19 Jul 2012Allowed
G. Sukumaran Nair Vs The Adjutant General, Central Organisation Ex-Service Contributory Health Scheme, Adjutant General''s Branch, Integrated Head Quarters of Ministry of Defence (Army), Maude Lines, Delhi Cantonment, New Delhi-10. , The Regional Director, Regional Centre, Ex-Service Contributory Health Scheme, Naval base, Kochi-682004 and The Officer in Charge, Ex-Service Contributory Health Scheme Poly Clinic, Old Boys Hostel, SD College, Sanathanapuram P.O., Kalarcode, Alappuzha-688003
High Court Of Kerala · (2012) 07 KL CK 0148
Constitution of India, 1950 — Article 226
High Courts19 Jul 2012Dismissed
Krishnanandan Krishnalayam Veedu (Kumaramangalam) Azheekal. P.O. Azheekal Village, Karungappaly Taluk Vs Sathimani
High Court Of Kerala · (2012) 07 KL CK 0123
High Courts19 Jul 2012
Suganya Vs The Sub Inspector of Police, Kasba, Kanjikkodu, Puthussery, Palakkad, Assistant Superintendent of Police, Palakkad and The District Collector, Palakkad
High Court Of Kerala · (2012) 07 KL CK 0116
High Courts19 Jul 2012
Usha, P.P. Vs Special Grade Secretary and Others
High Court Of Kerala · (2012) 3 ILR (Ker) 950 : (2012) 3 KLJ 512
Kerala Panchayat Raj Act, 1994 — Section 213
High Courts19 Jul 2012
Jayarani Vs State of Kerala
High Court Of Kerala · (2012) 07 KL CK 0095
Criminal Procedure Code, 1973 (CrPC) — Section 451, 482Penal Code, 1860 (IPC) — Section 341, 379, 402
High Courts19 Jul 2012Dismissed
Poulose Vs The State of Kerala and Others
High Court Of Kerala · (2012) 07 KL CK 0094
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts19 Jul 2012Allowed
Rajesh T.K. Vs Satheesan K.R. and The Managing Director, K.S.R.T.C., Trivandrum
High Court Of Kerala · (2012) 07 KL CK 0090
High Courts19 Jul 2012
P.P. Umaiba Vs The Manager, Federal Bank Ltd., Kannur Branch, Adithy Towers, Opp. Civil Station, Kannur - 670 002 and Others
High Court Of Kerala · (2012) 07 KL CK 0083
High Courts19 Jul 2012
M/s. Kalyan Jewellers Kollam and Erode Vs The Intelligence Officer, Squad No. 1, Commercial Taxes, Kollam at Kottarakkara - 691506 and The Commissioner, Department of Commercial Taxes, Govt. Office Building, Vikas Bhavan P.O., Thiruvananthapuram - 695001
High Court Of Kerala · (2012) 07 KL CK 0082
Kerala Value Added Tax Act, 2003 — Section 67(1)
High Courts19 Jul 2012Dismissed
S. Jayendran Nair, President, Thiruvananthapuram Taluk Taxi Drivers Co-Operative Society Ltd. No. T - 723 Thiruvananthapuram Vs The Director of Vigilance and Anti Corruption Bureau, Thiruvananthapuram, The Deputy Superintendent of Police, Vigilance and Anti Corruption Bureau Southern Range, Thekkummoode, Thiruvananthapuram and The Inspector of Police, Vigilance and Anti Corruption Bureau Southern Range, Thekkummoode, Thiruvananthapuram
High Court Of Kerala · (2012) 07 KL CK 0079
Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 13, 13(1)(c), 13(2)